Showing 39586 - 39600 of 41947 judgements
06 December 1963
Supreme Court
10 pages
SULTAN BROTHERS (P) LTD. Vs COMMISSIONER OF INCOME-TAX

Bench: SINHA, BHUVNESHWAR P.(CJ),SARKAR, A.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 63 of 1961

06 December 1963
Supreme Court
5 pages
STATE OF GUJARAT Vs JETHALAL CHELABHAI PATEL

Case number: Appeal (crl.) 193 of 1961

05 December 1963
Supreme Court
75 pages
MOTI RAM DEKA ETC. Vs GENERAL MANAGER, N.E.F. RAILWAYS,MALIGAON, PANDU, ETC.(Wit

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,HIDAYATULLAH, M. & GUPTA, K.C. DAS,SHAH, J.C. & AYYANGAR, N.R.
Case number: Appeal (civil) 711 of 1962

03 December 1963
Supreme Court
23 pages
VRIDDHACHALAM PILLAI Vs CHALDEAN SYRIAN BANK LTD., ANANOTHER

Case number: Appeal (civil) 547 of 1961

03 December 1963
Supreme Court
8 pages
MANIMALA DEVI Vs INDU BALA DEBYA & ORS.

Case number: Appeal (civil) 561 of 1960

02 December 1963
Supreme Court
7 pages
SOUTH INDIAN BANK LTD. Vs A.R. CHACKO

Case number: Appeal (civil) 178 of 1963

02 December 1963
Supreme Court
4 pages
STATE BANK OF INDIA Vs NANAK CHAND JAIN

Case number: Appeal (civil) 126 of 1963

02 December 1963
Supreme Court
12 pages
WORKMEN OF SUBONG TEA ESTATE Vs THE OUTGOING MANAGEMENT OF SUBONGTEA ESTATE & ANOTHER

Case number: Appeal (civil) 132 of 1963

02 December 1963
Supreme Court
8 pages
COMMISSIONER OF INCOME-TAX, BOMBAY Vs JAMES ANDERSON

Case number: Appeal (civil) 128 of 1963

29 November 1963
Supreme Court
6 pages
MANIPUR ADMINISTRATION Vs M. NILA CHANDRA SINGH

Case number: Appeal (crl.) 143 of 1962

29 November 1963
Supreme Court
4 pages
MCLEOD AND COMPANY LTD. Vs WORKMEN

Case number: Appeal (civil) 514 of 1963

29 November 1963
Supreme Court
6 pages
DR. YASH PAL SAHI Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 157 of 1962

25 November 1963
Supreme Court
6 pages
N.A. MALBARI AND BROS. Vs COMMISSIONER OF INCOME-TAX, BOMBAY

Case number: Appeal (civil) 878 of 1962

25 November 1963
Supreme Court
9 pages
WORKMEN OF DEWAN TEA ESTATE AND ORS. Vs THE MANAGEMENT

Case number: Appeal (civil) 390 of 1963

25 November 1963
Supreme Court
0 pages
STATE OF ORISSA Vs RAM CHANDRA DEV & ANR.

Bench: P.B. GAJENDRAGADKAR,A.K. SARKAR,K.N. WANCHOO,K.C.D. GUPTA,N.R.
Case number: Appeal (civil) 293-294 of 1959