|
06 December 1963
Supreme Court 10 pages SULTAN BROTHERS (P) LTD. Vs COMMISSIONER OF INCOME-TAX
Bench: SINHA, BHUVNESHWAR P.(CJ),SARKAR, A.K.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
|
06 December 1963
Supreme Court 5 pages STATE OF GUJARAT Vs JETHALAL CHELABHAI PATEL
Case number: Appeal (crl.) 193 of 1961 |
|
05 December 1963
Supreme Court 75 pages MOTI RAM DEKA ETC. Vs GENERAL MANAGER, N.E.F. RAILWAYS,MALIGAON, PANDU, ETC.(Wit
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,HIDAYATULLAH, M. & GUPTA, K.C. DAS,SHAH, J.C. & AYYANGAR, N.R. |
|
03 December 1963
Supreme Court 23 pages VRIDDHACHALAM PILLAI Vs CHALDEAN SYRIAN BANK LTD., ANANOTHER
Case number: Appeal (civil) 547 of 1961 |
|
03 December 1963
Supreme Court 8 pages MANIMALA DEVI Vs INDU BALA DEBYA & ORS.
Case number: Appeal (civil) 561 of 1960 |
|
02 December 1963
Supreme Court 7 pages SOUTH INDIAN BANK LTD. Vs A.R. CHACKO
Case number: Appeal (civil) 178 of 1963 |
|
02 December 1963
Supreme Court 4 pages STATE BANK OF INDIA Vs NANAK CHAND JAIN
Case number: Appeal (civil) 126 of 1963 |
|
02 December 1963
Supreme Court 12 pages WORKMEN OF SUBONG TEA ESTATE Vs THE OUTGOING MANAGEMENT OF SUBONGTEA ESTATE & ANOTHER
Case number: Appeal (civil) 132 of 1963 |
|
02 December 1963
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, BOMBAY Vs JAMES ANDERSON
Case number: Appeal (civil) 128 of 1963 |
|
29 November 1963
Supreme Court 6 pages MANIPUR ADMINISTRATION Vs M. NILA CHANDRA SINGH
Case number: Appeal (crl.) 143 of 1962 |
|
29 November 1963
Supreme Court 4 pages MCLEOD AND COMPANY LTD. Vs WORKMEN
Case number: Appeal (civil) 514 of 1963 |
|
29 November 1963
Supreme Court 6 pages DR. YASH PAL SAHI Vs DELHI ADMINISTRATION
Case number: Appeal (crl.) 157 of 1962 |
|
25 November 1963
Supreme Court 6 pages N.A. MALBARI AND BROS. Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 878 of 1962 |
|
25 November 1963
Supreme Court 9 pages WORKMEN OF DEWAN TEA ESTATE AND ORS. Vs THE MANAGEMENT
Case number: Appeal (civil) 390 of 1963 |
|
25 November 1963
Supreme Court 0 pages STATE OF ORISSA Vs RAM CHANDRA DEV & ANR.
Bench: P.B. GAJENDRAGADKAR,A.K. SARKAR,K.N. WANCHOO,K.C.D. GUPTA,N.R. |