Showing 39571 - 39585 of 41947 judgements
16 December 1963
Supreme Court
0 pages
SHAHZAD KUNWAR (SMT.) DECEASED & AFTER HER LRS. Vs RAJA RAM KARAN BAHADUR & ORS.

Bench: B.P. SINHA (CJ),A.K. SARKAR,M. HIDAYATULLAH,K.C.D. GUPTA,N.R.
Case number: Appeal (civil) 350 of 1958

16 December 1963
Supreme Court
13 pages
THE STATE OF PUNJAB Vs S. RATTAN SINGH

Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR
Case number: Appeal (civil) 6 of 1962

16 December 1963
Supreme Court
22 pages
RAMNARAYAN MOR AND ANOTHER Vs STATE OF MAHARASHTRA

Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (crl.) 164 of 1963

16 December 1963
Supreme Court
11 pages
R. RATILAL & CO. Vs NATIONAL SECURITY ASSURANCE CO. LTD.

Case number: Appeal (civil) 382 of 1961

16 December 1963
Supreme Court
11 pages
T. PREM SAGAR Vs THE STANDARD VACUUM OIL COMPANYMADRAS AND OTHERS

Case number: Appeal (civil) 581 of 1963

13 December 1963
Supreme Court
35 pages
KHYERBARI TEA CO. LTD. & ANR. Vs THE STATE OF ASSAM

Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Writ Petition (Civil) 134 of 1962

13 December 1963
Supreme Court
19 pages
ARJUN SINGH Vs MOHINDRA KUMAR & ORS.

Case number: Appeal (civil) 768 of 1963

12 December 1963
Supreme Court
10 pages
RAM SARUP Vs THE UNION OF INDIA AND ANOTHER

Bench: SINHA, BHUVNESHWAR P.(CJ),WANCHOO, K.N.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R.
Case number: Writ Petition (Civil) 166 of 1963

11 December 1963
Supreme Court
10 pages
MATHURI AND ORS. Vs STATE OF PUNJAB

Case number: Appeal (crl.) 93 of 1962

11 December 1963
Supreme Court
4 pages
V.R. SADIE NAIDU Vs BAKTHAVATSALAM & ANR.

Case number: Appeal (civil) 316 of 1959

10 December 1963
Supreme Court
4 pages
BHUSAWAL BOROUGH MUNICIPALITY Vs AMALGAMATED ELECTRICITY CO. LTD. &ANR.

Case number: Appeal (civil) 47 of 1961

09 December 1963
Supreme Court
16 pages
LIFE INSURANCE CORPORATION LTD. Vs COMMISSIONER OF INCOME-TAX, DELHI &RAJASTHAN

Case number: Appeal (civil) 678 of 1962

09 December 1963
Supreme Court
8 pages
SRI RAMA VILAS SERVICE (P) LTD. Vs C. CHANDRASEKARAN & ORS.

Case number: Appeal (civil) 1015 of 1963

06 December 1963
Supreme Court
11 pages
BAI ACHHUBA AMAR SINGH Vs SRI KALIDAS HARNATH OJHA AND OTHERS

Case number: Appeal (civil) 397 of 1962

06 December 1963
Supreme Court
19 pages
BURN AND COMPANY LTD. Vs ITS WORKMEN

Case number: Appeal (civil) 97-99 of 1963