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16 December 1963
Supreme Court 0 pages SHAHZAD KUNWAR (SMT.) DECEASED & AFTER HER LRS. Vs RAJA RAM KARAN BAHADUR & ORS.
Bench: B.P. SINHA (CJ),A.K. SARKAR,M. HIDAYATULLAH,K.C.D. GUPTA,N.R. |
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16 December 1963
Supreme Court 13 pages THE STATE OF PUNJAB Vs S. RATTAN SINGH
Bench: GAJENDRAGADKAR, P.B.,SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR |
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16 December 1963
Supreme Court 22 pages RAMNARAYAN MOR AND ANOTHER Vs STATE OF MAHARASHTRA
Bench: SINHA, BHUVNESHWAR P.(CJ),SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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16 December 1963
Supreme Court 11 pages R. RATILAL & CO. Vs NATIONAL SECURITY ASSURANCE CO. LTD.
Case number: Appeal (civil) 382 of 1961 |
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16 December 1963
Supreme Court 11 pages T. PREM SAGAR Vs THE STANDARD VACUUM OIL COMPANYMADRAS AND OTHERS
Case number: Appeal (civil) 581 of 1963 |
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13 December 1963
Supreme Court 35 pages KHYERBARI TEA CO. LTD. & ANR. Vs THE STATE OF ASSAM
Bench: GAJENDRAGADKAR, P.B.,SARKAR, A.K.,WANCHOO, K.N.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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13 December 1963
Supreme Court 19 pages ARJUN SINGH Vs MOHINDRA KUMAR & ORS.
Case number: Appeal (civil) 768 of 1963 |
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12 December 1963
Supreme Court 10 pages RAM SARUP Vs THE UNION OF INDIA AND ANOTHER
Bench: SINHA, BHUVNESHWAR P.(CJ),WANCHOO, K.N.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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11 December 1963
Supreme Court 10 pages MATHURI AND ORS. Vs STATE OF PUNJAB
Case number: Appeal (crl.) 93 of 1962 |
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11 December 1963
Supreme Court 4 pages V.R. SADIE NAIDU Vs BAKTHAVATSALAM & ANR.
Case number: Appeal (civil) 316 of 1959 |
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10 December 1963
Supreme Court 4 pages BHUSAWAL BOROUGH MUNICIPALITY Vs AMALGAMATED ELECTRICITY CO. LTD. &ANR.
Case number: Appeal (civil) 47 of 1961 |
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09 December 1963
Supreme Court 16 pages LIFE INSURANCE CORPORATION LTD. Vs COMMISSIONER OF INCOME-TAX, DELHI &RAJASTHAN
Case number: Appeal (civil) 678 of 1962 |
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09 December 1963
Supreme Court 8 pages SRI RAMA VILAS SERVICE (P) LTD. Vs C. CHANDRASEKARAN & ORS.
Case number: Appeal (civil) 1015 of 1963 |
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06 December 1963
Supreme Court 11 pages BAI ACHHUBA AMAR SINGH Vs SRI KALIDAS HARNATH OJHA AND OTHERS
Case number: Appeal (civil) 397 of 1962 |
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06 December 1963
Supreme Court 19 pages BURN AND COMPANY LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 97-99 of 1963 |