Showing 39421 - 39435 of 41947 judgements
24 April 1964
Supreme Court
10 pages
NEW ASIATIC INSURANCE CO. LTD. Vs PESSUMAL DHANAMAL ASWANI AND ORS.

Case number: Appeal (civil) 1043 of 1963

24 April 1964
Supreme Court
7 pages
SILLA CHANDRA SEKHARAM Vs RAMCHANDRA SAHU

Case number: Appeal (civil) 398 of 1962

24 April 1964
Supreme Court
10 pages
COMMISSIONER OF INCOME-TAX, MADRAS Vs MIR MOHD. ALI, BUS OWNER, VELLORE

Case number: Appeal (civil) 145 of 1963

22 April 1964
Supreme Court
7 pages
STATE OF MADHYA PRADESH AND ORS. Vs SIRAJUDDIN KHAN

Case number: Appeal (civil) 510 of 1963

22 April 1964
Supreme Court
6 pages
GURBUX SINGH Vs BHOORALAL

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 583 of 1961

21 April 1964
Supreme Court
9 pages
NAROTTAMDAS Vs STATE OF MADHYA PRADESH

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 221 of 1964

21 April 1964
Supreme Court
4 pages
STATE OF ORISSA Vs M.A. TULLOCH AND CO.

Case number: Appeal (civil) 507 of 1963

17 April 1964
Supreme Court
9 pages
AMBA PRASAD Vs ABDUL NOOR KHAN AND ORS.

Bench: HIDAYATULLAH,M.
Case number: Appeal Civil 680-682 of 1963

17 April 1964
Supreme Court
5 pages
THE COMMISSIONER OF INCOME-TAX, MADHYAPRADESH, NAGPUR Vs SWADESHI COTTON AND FLOUR MILLS

Case number: Appeal (civil) 587 of 1963

17 April 1964
Supreme Court
9 pages
KULTAR SINGH Vs MUKHTIAR SINGH

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 298 of 1964

16 April 1964
Supreme Court
12 pages
THE COMMISSIONER OF INCOME-TAX, MADRAS. Vs A. KRISHNASWAMI MUDALIAR AND OTHERS

Case number: Appeal (civil) 250 of 1963

16 April 1964
Supreme Court
8 pages
THE COMMISSIONER OF INCOME-TAX, MADRAS Vs A.GAJAPATHY NAIDU

Case number: Appeal (civil) 617 of 1963

16 April 1964
Supreme Court
9 pages
OUSEPH POULO AND THREE OTHERS Vs CATHOLIC UNION BANK LTD. AND ORS.

Case number: Appeal (civil) 51-52 of 1962

15 April 1964
Supreme Court
6 pages
RUP CHAND GUPTA Vs RAGHUVANSHI PRIVATE LIMITED & ANR.

Case number: Appeal (civil) 172 of 1964

15 April 1964
Supreme Court
4 pages
SANT RAM AND ORS. Vs LABH SINGH AND ORS.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 299 of 1964