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29 July 1964
Supreme Court 11 pages COMMISSIONER OF INCOME-TAX BOMBAY Vs CHUGANDAS AND CO., BOMBAY
Case number: Appeal (civil) 685 of 1963 |
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27 July 1964
Supreme Court 12 pages AMRIT BANASPATI CO. LTD. & ANR. Vs STATE OF UTTAR PRADESH AND ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,DAYAL, RAGHUBAR |
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24 July 1964
Supreme Court 5 pages K. HUTCHI GOWDER Vs RICHOBDAS FATHAIMULL AND COMPANY
Case number: Appeal (civil) 80 of 1962 |
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23 July 1964
Supreme Court 8 pages BIREN DUTTA AND OTHERS Vs CHIEF COMMISSIONER OF TRIPURA AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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08 May 1964
Supreme Court 15 pages STATE OF PUNJAB Vs MODERN CULTIVATORS, LADWA
Case number: Appeal (civil) 416 of 1962 |
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08 May 1964
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, NEW DELHI Vs ANANT RAO B. KAMAT
Case number: Appeal (civil) 687 of 1963 |
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08 May 1964
Supreme Court 8 pages SRI JAGADGURU KARI BASAVARAJENDRASWAMI OF GAVIMUTT Vs COMMISSIONER OF HINDU RELIGIOUS CHARITABLE ENDOWMENTS
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR,SIKRI, S.M. |
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08 May 1964
Supreme Court 10 pages MURAMLAL Vs DEV KARAN
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,DAYAL, RAGHUBAR |
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08 May 1964
Supreme Court 5 pages SHIVAGOUDA RAVJI PATIL AND OTHERS Vs CHANDRAKANT NEELKANTH SEDALGE AND OTHERS
Case number: Appeal (civil) 244 of 1964 |
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07 May 1964
Supreme Court 11 pages A. HAJEE ABDUL SHAKOOR AND COMPANY Vs STATE OF MADRAS
Bench: SUBBARAO, K.,HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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07 May 1964
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs KUMBAKONAM MUTUAL BENEFIT FUND LTD.
Case number: Appeal (civil) 637 of 1963 |
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07 May 1964
Supreme Court 11 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs EXPRESS NEWSPAPERS LTD., MADRAS
Case number: Appeal (civil) 596 of 1963 |
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05 May 1964
Supreme Court 8 pages POONA CITY MUNICIPAL CORPORATION Vs DATTATRAYA NAGESH DEODHER
Bench: MENON, P. GOVINDA,HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,DAYAL, RAGHUBAR |
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05 May 1964
Supreme Court 13 pages UNION OF INDIA Vs ABDUL JALIL AND ORS.
Case number: Appeal (crl.) 39 of 1962 |
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04 May 1964
Supreme Court 12 pages WAVERLY JUTE MILLS CO. LTD. Vs RAYMON & CO. (INDIA) PRIVATE LTD.(And connected appeals)
Case number: Appeal (civil) 389-392 of 1960 |