Showing 39376 - 39390 of 41947 judgements
24 August 1964
Supreme Court
5 pages
AVTAR SINGH Vs STATE OF PUNJAB

Case number: Appeal (crl.) 42 of 1963

24 August 1964
Supreme Court
6 pages
IDOL OF THAKURJI SHRI GOVIND DEOJI MAHARAJ Vs BOARD OF REVENUE, RAJASTHAN, AJMER & OTHERS

Case number: Appeal (civil) 326 of 1962

20 August 1964
Supreme Court
11 pages
RANJIT SINGH AND OTHERS Vs STATE OF PUNJAB AND OTHERS(And Connected Appeals)

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 743 of 1963

19 August 1964
Supreme Court
14 pages
RANJIT D. UDESHI Vs STATE OF MAHARASHTRA

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (crl.) 178 of 1962

17 August 1964
Supreme Court
6 pages
BALMUKAND Vs DIST. MAGISTRATE, DELHI & ANOTHER

Case number: Writ Petition (Civil) 85 of 1964

14 August 1964
Supreme Court
8 pages
BISWANATH PRASAD Vs UNION OF INDIA & OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR,SIKRI, S.M.
Case number: Writ Petition (Civil) 14 of 1964

14 August 1964
Supreme Court
9 pages
DR. ANUP SINGH Vs SHRI ABDUL GHANI AND ANOTHER

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 141 of 1964

14 August 1964
Supreme Court
6 pages
VASUMATIBEN GAURISHANKAR BHATT Vs NAVAIRAM MANCHHARAM VORA AND ORS.

Case number: Appeal (civil) 293 of 1963

13 August 1964
Supreme Court
10 pages
POTTI LAKSHMI PERUMALLU Vs POTTI KRISHNAVENAMMA

Case number: Appeal (civil) 519 of 1961

11 August 1964
Supreme Court
5 pages
MUSAMMAT MURTI DUSSADHIN AND OTHERS Vs SURAJDEO SINGH AND OTHERS

Case number: Appeal (civil) 625 of 1960

10 August 1964
Supreme Court
5 pages
JUGGANKHAN Vs STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 171 of 1962

05 August 1964
Supreme Court
6 pages
KANWAR SINGH Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 24 of 1963

04 August 1964
Supreme Court
5 pages
RAM KRISSEN SINGH Vs DIVISIONAL FOREST OFFICERBANKURA DIVISION & OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA
Case number: Appeal (civil) 781 of 1963

31 July 1964
Supreme Court
14 pages
C. PERIASWAMI GOUNDAN AND ORS. Vs SUNDARESA IYER AND ORS.

Case number: Appeal (civil) 648 of 1960

31 July 1964
Supreme Court
0 pages
STATE OF MYSORE & ANR. Vs K.N. CHANDRASEKHARA & ORS.

Bench: P.B. GAJENDRAGADKAR (CJ),M. HIDAYATULLAH,J.C. SHAH,R. DAYAL,S.M.
Case number: Appeal (civil) 960-968 of 1963