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24 August 1964
Supreme Court 5 pages AVTAR SINGH Vs STATE OF PUNJAB
Case number: Appeal (crl.) 42 of 1963 |
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24 August 1964
Supreme Court 6 pages IDOL OF THAKURJI SHRI GOVIND DEOJI MAHARAJ Vs BOARD OF REVENUE, RAJASTHAN, AJMER & OTHERS
Case number: Appeal (civil) 326 of 1962 |
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20 August 1964
Supreme Court 11 pages RANJIT SINGH AND OTHERS Vs STATE OF PUNJAB AND OTHERS(And Connected Appeals)
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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19 August 1964
Supreme Court 14 pages RANJIT D. UDESHI Vs STATE OF MAHARASHTRA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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17 August 1964
Supreme Court 6 pages BALMUKAND Vs DIST. MAGISTRATE, DELHI & ANOTHER
Case number: Writ Petition (Civil) 85 of 1964 |
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14 August 1964
Supreme Court 8 pages BISWANATH PRASAD Vs UNION OF INDIA & OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,DAYAL, RAGHUBAR,SIKRI, S.M. |
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14 August 1964
Supreme Court 9 pages DR. ANUP SINGH Vs SHRI ABDUL GHANI AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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14 August 1964
Supreme Court 6 pages VASUMATIBEN GAURISHANKAR BHATT Vs NAVAIRAM MANCHHARAM VORA AND ORS.
Case number: Appeal (civil) 293 of 1963 |
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13 August 1964
Supreme Court 10 pages POTTI LAKSHMI PERUMALLU Vs POTTI KRISHNAVENAMMA
Case number: Appeal (civil) 519 of 1961 |
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11 August 1964
Supreme Court 5 pages MUSAMMAT MURTI DUSSADHIN AND OTHERS Vs SURAJDEO SINGH AND OTHERS
Case number: Appeal (civil) 625 of 1960 |
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10 August 1964
Supreme Court 5 pages JUGGANKHAN Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 171 of 1962 |
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05 August 1964
Supreme Court 6 pages KANWAR SINGH Vs DELHI ADMINISTRATION
Case number: Appeal (crl.) 24 of 1963 |
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04 August 1964
Supreme Court 5 pages RAM KRISSEN SINGH Vs DIVISIONAL FOREST OFFICERBANKURA DIVISION & OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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31 July 1964
Supreme Court 14 pages C. PERIASWAMI GOUNDAN AND ORS. Vs SUNDARESA IYER AND ORS.
Case number: Appeal (civil) 648 of 1960 |
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31 July 1964
Supreme Court 0 pages STATE OF MYSORE & ANR. Vs K.N. CHANDRASEKHARA & ORS.
Bench: P.B. GAJENDRAGADKAR (CJ),M. HIDAYATULLAH,J.C. SHAH,R. DAYAL,S.M. |