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04 May 1964
Supreme Court 5 pages C. V. K. RAO Vs DENTU BHASKARA RAO
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,GUPTA, K.C. DAS,SHAH, J.C.,DAYAL, RAGHUBAR |
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04 May 1964
Supreme Court 14 pages MASALTI Vs STATE OF U. P.
Case number: Appeal (crl.) 30 of 1964 |
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01 May 1964
Supreme Court 8 pages GILLANDERS ARBUTHNOT AND CO., LTD. Vs THE COMMISSIONER OF INCOME-TAX, CALCUTTA
Case number: Appeal (civil) 825 of 1963 |
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01 May 1964
Supreme Court 19 pages KETTLEWELL BULLEN AND CO. Vs COMMISSIONER OF INCOME-TAX, CALCUTTA
Case number: Appeal (civil) 226 of 1963 |
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30 April 1964
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, U.P. Vs KANPUR COAL SYNDICATE
Case number: Appeal (civil) 673 of 1963 |
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30 April 1964
Supreme Court 9 pages S. S. GADGIL, INCOME-TAX OFFICER, BOMBAY Vs LAL AND COMPANY
Case number: Appeal (civil) 322 of 1963 |
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30 April 1964
Supreme Court 8 pages STATE OF MADRAS Vs C. J. COELHO
Case number: Appeal (civil) 701 of 1963 |
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29 April 1964
Supreme Court 7 pages JAGDISH CHANDER GUPTA Vs KAJARIA TRADERS (INDIA) LTD.
Case number: Appeal (civil) 791 of 1962 |
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29 April 1964
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX KERALA ANDCOIMBATORE Vs KRISHNA WARRIAR
Case number: Appeal (civil) 606 of 1963 |
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29 April 1964
Supreme Court 12 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs SIVAKASI MATCH EXPORT COMPANY
Case number: Appeal (civil) 700 of 1963 |
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28 April 1964
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs THE AMRUTANJAN LTD., MADRAS
Case number: Appeal (civil) 521 of 1963 |
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28 April 1964
Supreme Court 6 pages RAMNIKAL PITAMBARDAS MEHTA Vs INDRADAMAN AMRATLAL SHETH
Case number: Appeal (civil) 61 of 1964 |
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28 April 1964
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, PATNA Vs RANI BHUWANESHWARI KUER
Case number: Appeal (civil) 620 of 1963 |
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28 April 1964
Supreme Court 24 pages UNION OF INDIA AND OTHERS Vs GWALIOR RAYON SILK MANUFACTURING (WEAV-ING) CO. LTD. AND
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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24 April 1964
Supreme Court 11 pages BISHESHWAR DAYAL SINHA Vs UNIVERSITY OF BIHAR & O.RS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |