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22 February 1965
Supreme Court 9 pages STATE OF BOMBAY (NOW MAHARASTRA) Vs NARUL LATIF KHAN
Case number: Appeal (civil) 1040 of 1963 |
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22 February 1965
Supreme Court 5 pages STATE OF U.P. AND OTHERS Vs SRI NARAIN
Bench: SUBBARAO, K.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.,RAMASWAMI, V. |
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18 February 1965
Supreme Court 8 pages AMIREDDI RAJAGOPALA RAO AND OTHERS Vs AMIREDDI SITHARAMAMMA AND OTHERS
Bench: SUBBARAO, K.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.,RAMASWAMI, V. |
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16 February 1965
Supreme Court 11 pages KESHARICHAND JAISUKHAL Vs THE SHILLONG BANKING CORPORATION
Case number: Appeal (civil) 892 of 1963 |
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16 February 1965
Supreme Court 7 pages RAMLAL ONKARMAL FIRM Vs MOHANLAL JOGANI RICE AND ATTA MILLS
Case number: Appeal (civil) 638 of 1962 |
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16 February 1965
Supreme Court 11 pages HUKUMCHAND GULABCHAND JAIN Vs FULCHAND LAKHMICHAND JAIN AND OTHERS
Case number: Appeal (civil) 216 of 1962 |
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16 February 1965
Supreme Court 5 pages SAHOO Vs STATE OF U.P.
Case number: Appeal (civil) 248 of 1964 |
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15 February 1965
Supreme Court 8 pages H.K. CHOUDHURY, REGIONAL SETTLEMENTCOMMISSIONER Vs SHRI ISSARDAS KUNDANMAL MOTIANI AND OTHERS
Case number: Appeal (civil) 89 of 1964 |
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12 February 1965
Supreme Court 6 pages SALES TAX OFFICER, JODHPUR AND ANOTHER Vs M/S. SHIV RATAN G. MOHATTA
Case number: Appeal (civil) 652 of 1964 |
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12 February 1965
Supreme Court 7 pages GURBINDER SINGH AND ANOTHER Vs LAL SINGH AND ANOTHER
Bench: SUBBARAO, K.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.,RAMASWAMI, V. |
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12 February 1965
Supreme Court 9 pages BRUNDABAN NAYAK Vs ELECTION COMMISSION OF INDIA AND ANOTHER.
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,DAYAL, RAGHUBAR,SIKRI, S.M.,RAMASWAMI, V. |
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11 February 1965
Supreme Court 6 pages AJOY KUMAR MUKHERJEE Vs LOCAL BOARD OF BARPETA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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11 February 1965
Supreme Court 11 pages KALURAM ONKARMAL AND ANOTHER Vs BAIDYANATH GORAIN
Case number: Appeal (civil) 875 of 1964 |
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10 February 1965
Supreme Court 7 pages DWARKA NATH Vs SHRI LAL CHAND AND OTHERS
Case number: Appeal (civil) 195 of 1963 |
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10 February 1965
Supreme Court 9 pages SRI-LA-SRI SUBRAMANIA DESIKA GNANASAMBANDAPANDARASANNADHI Vs STATE OF MADRAS AND ANOTHER
Case number: Appeal (civil) 560 of 1964 |