Showing 39196 - 39210 of 41947 judgements
05 March 1965
Supreme Court
10 pages
R.S. MADANAPPA AND ORS. Vs CHANDRAMMA AND ANR.

Case number: Appeal (civil) 730 of 1962

05 March 1965
Supreme Court
7 pages
GOPISETTI VENKATARATNAM AND OTHERS Vs THE VIJAYAWADA MUNICIPALITY AND OTHERS

Case number: Appeal (civil) 69 of 1964

03 March 1965
Supreme Court
21 pages
THE MORVI MERCANTILE BANK LTD. AND ANR. Vs UNION OF INDIA, THROUGH THE GENERAL MANAGER,CENTRAL RAILWA

Bench: SUBBARAO, K.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.,RAMASWAMI, V.
Case number: Appeal (civil) 474 of 1962

02 March 1965
Supreme Court
6 pages
UNIVERSITY OF MYSORE Vs GOPAL GOWDA AND ANOTHER

Case number: Appeal (civil) 565 of 1963

02 March 1965
Supreme Court
18 pages
HARBHAJAN SINGH Vs STATE OF PUNJAB

Bench: GAJENDRAGADKAR,P.B. (CJ)
Case number: Appeal Criminal 106 of 1990

01 March 1965
Supreme Court
10 pages
SHRI BHAGWAN AND ANR. Vs RAM CHAND AND ANR.

Case number: Appeal (civil) 764 of 1964

01 March 1965
Supreme Court
7 pages
RANGUBAI KOM SHANKAR JAGTAP Vs SUNDERABAI BHRATAR SAKHARAM JEDHE AND ORS.

Case number: Appeal (civil) 430 of 1963

26 February 1965
Supreme Court
8 pages
NAWAB USMANALI KHAN Vs SAGARMAL

Case number: Appeal (civil) 568 of 1963

25 February 1965
Supreme Court
7 pages
BHIKARI Vs STATE OF UTTAR PRADESH

Bench: MUDHOLKAR,J.R.
Case number: Appeal Criminal 263 of 1964

25 February 1965
Supreme Court
7 pages
COCHIN STATE POWER AND LIGHT CORPORATION LTD. Vs STATE OF KERALA

Case number: Appeal (civil) 897 of 1963

24 February 1965
Supreme Court
9 pages
SHRI U.R. MAVINKURVE Vs THAKOR MADHAVSINGHJI GAMBHIRSINGH AND OTHERS

Case number: Appeal (civil) 281 of 1962

24 February 1965
Supreme Court
4 pages
NAND KISHORE SARAF Vs STATE OF RAJASTHAN AND ANOTHER

Case number: Appeal (civil) 79 of 1965

24 February 1965
Supreme Court
5 pages
COMMISSIONER, MADRAS HINDU RELIGIOUS ANDCHARITABLE ENDOWM Vs NARAYANA AYYANGAR AND OTHERS

Case number: Appeal (civil) 844 of 1963

24 February 1965
Supreme Court
6 pages
STATE OF UTTAR PRADESH Vs RAMAGYA SHARMA VAIDYA

Case number: Appeal (crl.) 60 of 1963

23 February 1965
Supreme Court
15 pages
UNION OF INDIA Vs MAHADEOLAL PRABHUDAYAL

Case number: Appeal (civil) 536 of 1962