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05 March 1965
Supreme Court 10 pages R.S. MADANAPPA AND ORS. Vs CHANDRAMMA AND ANR.
Case number: Appeal (civil) 730 of 1962 |
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05 March 1965
Supreme Court 7 pages GOPISETTI VENKATARATNAM AND OTHERS Vs THE VIJAYAWADA MUNICIPALITY AND OTHERS
Case number: Appeal (civil) 69 of 1964 |
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03 March 1965
Supreme Court 21 pages THE MORVI MERCANTILE BANK LTD. AND ANR. Vs UNION OF INDIA, THROUGH THE GENERAL MANAGER,CENTRAL RAILWA
Bench: SUBBARAO, K.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.,RAMASWAMI, V. |
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02 March 1965
Supreme Court 6 pages UNIVERSITY OF MYSORE Vs GOPAL GOWDA AND ANOTHER
Case number: Appeal (civil) 565 of 1963 |
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02 March 1965
Supreme Court 18 pages HARBHAJAN SINGH Vs STATE OF PUNJAB
Bench: GAJENDRAGADKAR,P.B. (CJ) |
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01 March 1965
Supreme Court 10 pages SHRI BHAGWAN AND ANR. Vs RAM CHAND AND ANR.
Case number: Appeal (civil) 764 of 1964 |
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01 March 1965
Supreme Court 7 pages RANGUBAI KOM SHANKAR JAGTAP Vs SUNDERABAI BHRATAR SAKHARAM JEDHE AND ORS.
Case number: Appeal (civil) 430 of 1963 |
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26 February 1965
Supreme Court 8 pages NAWAB USMANALI KHAN Vs SAGARMAL
Case number: Appeal (civil) 568 of 1963 |
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25 February 1965
Supreme Court 7 pages BHIKARI Vs STATE OF UTTAR PRADESH
Bench: MUDHOLKAR,J.R. |
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25 February 1965
Supreme Court 7 pages COCHIN STATE POWER AND LIGHT CORPORATION LTD. Vs STATE OF KERALA
Case number: Appeal (civil) 897 of 1963 |
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24 February 1965
Supreme Court 9 pages SHRI U.R. MAVINKURVE Vs THAKOR MADHAVSINGHJI GAMBHIRSINGH AND OTHERS
Case number: Appeal (civil) 281 of 1962 |
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24 February 1965
Supreme Court 4 pages NAND KISHORE SARAF Vs STATE OF RAJASTHAN AND ANOTHER
Case number: Appeal (civil) 79 of 1965 |
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24 February 1965
Supreme Court 5 pages COMMISSIONER, MADRAS HINDU RELIGIOUS ANDCHARITABLE ENDOWM Vs NARAYANA AYYANGAR AND OTHERS
Case number: Appeal (civil) 844 of 1963 |
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24 February 1965
Supreme Court 6 pages STATE OF UTTAR PRADESH Vs RAMAGYA SHARMA VAIDYA
Case number: Appeal (crl.) 60 of 1963 |
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23 February 1965
Supreme Court 15 pages UNION OF INDIA Vs MAHADEOLAL PRABHUDAYAL
Case number: Appeal (civil) 536 of 1962 |