Showing 39181 - 39195 of 41947 judgements
19 March 1965
Supreme Court
9 pages
TATA IRON AND STEEL CO. LTD. Vs S. N. MODAK

Case number: Appeal (civil) 422 of 1964

19 March 1965
Supreme Court
8 pages
STATE OF RAJASTHAN Vs HARI SHANKAR RAJENDRA PAL

Case number: Appeal (civil) 21 of 1963

16 March 1965
Supreme Court
7 pages
WORKMEN OF M/S DHARAMPAL PREMCHAND(SAUGHANDHI) Vs M/S. DHARAMPAL PREMCHAND (SAUGHANDHI)

Case number: Appeal (civil) 532 of 1963

16 March 1965
Supreme Court
11 pages
BADRI PRASAD Vs STATE OF MADHYA PRADESH AND ANOTHER

Bench: DAYAL,RAGHUBAR
Case number: Appeal Civil 672 of 1964

15 March 1965
Supreme Court
8 pages
NARAYANDAS SHREERAM SOMANI Vs THE SANGLI BANK LTD.(With connected appeal)

Case number: Appeal (civil) 801-802 of 1962

15 March 1965
Supreme Court
15 pages
SHEIKH GULFAN AND OTHERS Vs SANAT KUMAR GANGULI

Case number: Appeal (civil) 48 of 1963

12 March 1965
Supreme Court
6 pages
VIJAY SINGH Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 154 of 1963

12 March 1965
Supreme Court
4 pages
THE CALCUTTA TRAMWAYS CO. LTD. Vs THE CORPORATION OF CALCUTTA

Case number: Appeal (civil) 245 of 1964

12 March 1965
Supreme Court
12 pages
THE CANTONMENT BOARD, AMBALA Vs PYARELAL

Case number: Appeal (crl.) 151 of 1963

10 March 1965
Supreme Court
5 pages
KARPAGATHACHI AND ORS. Vs NAGARATHINATHACHI

Case number: Appeal (civil) 998 of 1963

10 March 1965
Supreme Court
6 pages
INDRA KUMAR KARNANI Vs ATUL CHANDRA PATITUNDI AND ANR.

Case number: Appeal (civil) 125 of 1963

09 March 1965
Supreme Court
9 pages
S. CHATTANATHA KARAYALAR Vs THE CENTRAL BANK OF INDIA AND OTHERS

Case number: Appeal (civil) 405 of 1964

08 March 1965
Supreme Court
10 pages
FAZLUL RABBI PRADHAN Vs STATE OF WEST BENGAL

Case number: Appeal (civil) 392 of 1964

08 March 1965
Supreme Court
6 pages
ABDUL KARIM KHAN AND ORS. Vs MUNICIPAL COMMITTEE, RAIPUR

Bench: GAJENDRAGADKAR,P.B. (CJ)
Case number: Appeal Civil 871 of 1962

05 March 1965
Supreme Court
6 pages
NATIONAL BANK OF LAHORE LTD. Vs SOHANLAL SEHGAL AND OTHERS

Case number: Appeal (civil) 929 of 1963