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19 March 1965
Supreme Court 9 pages TATA IRON AND STEEL CO. LTD. Vs S. N. MODAK
Case number: Appeal (civil) 422 of 1964 |
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19 March 1965
Supreme Court 8 pages STATE OF RAJASTHAN Vs HARI SHANKAR RAJENDRA PAL
Case number: Appeal (civil) 21 of 1963 |
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16 March 1965
Supreme Court 7 pages WORKMEN OF M/S DHARAMPAL PREMCHAND(SAUGHANDHI) Vs M/S. DHARAMPAL PREMCHAND (SAUGHANDHI)
Case number: Appeal (civil) 532 of 1963 |
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16 March 1965
Supreme Court 11 pages BADRI PRASAD Vs STATE OF MADHYA PRADESH AND ANOTHER
Bench: DAYAL,RAGHUBAR |
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15 March 1965
Supreme Court 8 pages NARAYANDAS SHREERAM SOMANI Vs THE SANGLI BANK LTD.(With connected appeal)
Case number: Appeal (civil) 801-802 of 1962 |
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15 March 1965
Supreme Court 15 pages SHEIKH GULFAN AND OTHERS Vs SANAT KUMAR GANGULI
Case number: Appeal (civil) 48 of 1963 |
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12 March 1965
Supreme Court 6 pages VIJAY SINGH Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 154 of 1963 |
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12 March 1965
Supreme Court 4 pages THE CALCUTTA TRAMWAYS CO. LTD. Vs THE CORPORATION OF CALCUTTA
Case number: Appeal (civil) 245 of 1964 |
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12 March 1965
Supreme Court 12 pages THE CANTONMENT BOARD, AMBALA Vs PYARELAL
Case number: Appeal (crl.) 151 of 1963 |
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10 March 1965
Supreme Court 5 pages KARPAGATHACHI AND ORS. Vs NAGARATHINATHACHI
Case number: Appeal (civil) 998 of 1963 |
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10 March 1965
Supreme Court 6 pages INDRA KUMAR KARNANI Vs ATUL CHANDRA PATITUNDI AND ANR.
Case number: Appeal (civil) 125 of 1963 |
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09 March 1965
Supreme Court 9 pages S. CHATTANATHA KARAYALAR Vs THE CENTRAL BANK OF INDIA AND OTHERS
Case number: Appeal (civil) 405 of 1964 |
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08 March 1965
Supreme Court 10 pages FAZLUL RABBI PRADHAN Vs STATE OF WEST BENGAL
Case number: Appeal (civil) 392 of 1964 |
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08 March 1965
Supreme Court 6 pages ABDUL KARIM KHAN AND ORS. Vs MUNICIPAL COMMITTEE, RAIPUR
Bench: GAJENDRAGADKAR,P.B. (CJ) |
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05 March 1965
Supreme Court 6 pages NATIONAL BANK OF LAHORE LTD. Vs SOHANLAL SEHGAL AND OTHERS
Case number: Appeal (civil) 929 of 1963 |