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17 November 1965
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, ASSAM Vs NANDLAL AGGARWAL & ANR.
Case number: Appeal (civil) 820 of 1964 |
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16 November 1965
Supreme Court 4 pages MODI SUGAR MILLS LTD. Vs COMMISSIONER OF SALES TAX, U.P., LUCKNOW
Case number: Appeal (civil) 535 of 1964 |
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15 November 1965
Supreme Court 8 pages M/S. GOTAN LIME SYNDICATE Vs COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN
Case number: Appeal (civil) 692 of 1964 |
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15 November 1965
Supreme Court 6 pages THE BALLARPUR COLLIERIES CO. Vs STATE INDUSTRIAL COURT, NAGPUR AND OTHERS
Case number: Appeal (civil) 30 of 1965 |
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12 November 1965
Supreme Court 8 pages RUSSA H. MEHTA TRUST, BOMBAY Vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY I
Case number: Appeal (civil) 589 of 1964 |
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12 November 1965
Supreme Court 5 pages DURGADAS SHIRALI Vs UNION OF INDIA AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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10 November 1965
Supreme Court 8 pages MAHADEO Vs BABU UDAI PRATAP SINGH AND OTHERS
Case number: Appeal (civil) 478 of 1965 |
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10 November 1965
Supreme Court 10 pages LALA RAM SWARUP AND OTHERS Vs SHIKAR CHAND AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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05 November 1965
Supreme Court 8 pages LAKHMI CHAND KHEMANI Vs SMT. KAURAN DEVI
Case number: Appeal (civil) 641 of 1965 |
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05 November 1965
Supreme Court 11 pages COMMISSIONER OF INCOME-TAX, UTTAR PRADESH Vs MANMOHANDAS
Case number: Appeal (civil) 512 of 1964 |
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04 November 1965
Supreme Court 7 pages M/S. BRITISH PAINTS (INDIA) LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 246 of 1965 |
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04 November 1965
Supreme Court 10 pages BHAGWAN DAS Vs THE STATE OF PUNJAB
Case number: Appeal (civil) 541 of 1963 |
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03 November 1965
Supreme Court 11 pages SALEM ERODE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs SALEM ERODE ELECTRICITY DISTRIBUTION CO. LTD. EMPLOYE
Case number: Appeal (civil) 305 of 1964 |
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03 November 1965
Supreme Court 5 pages BOMBAY LABOUR UNION REPRESENTING THE WORKMEN OF MESSRS Vs MESSRS INTERNATIONAL FRANCHISES PVT. LTD
Case number: Appeal (civil) 274 of 1964 |
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02 November 1965
Supreme Court 10 pages COMMISSIONER OF INCOME TAX, MADRAS Vs MESSRS. BEST & CO.
Case number: Appeal (civil) 682 of 1964 |