Showing 38851 - 38865 of 41947 judgements
28 March 1966
Supreme Court
7 pages
M/S. OM OIL & OILSEEDS EXCHANGE LTD., DELHI Vs THEIR WORKMEN

Case number: Appeal (civil) 131 of 1966

28 March 1966
Supreme Court
6 pages
RAM KISHORE Vs STATE OF U.P.

Case number: Appeal (crl.) 37 of 1964

25 March 1966
Supreme Court
4 pages
CHARAN SINGH AND ORS. Vs BABULAL AND ORS.

Case number: Appeal (civil) 76 of 1964

25 March 1966
Supreme Court
7 pages
BHRIGUNANDAN PRASAD AND ORS. Vs THE APPELLATE OFFICER & ORS.

Bench: WANCHOO,K.N.
Case number: Appeal Civil 102 of 1964

25 March 1966
Supreme Court
8 pages
ADDL. COLLECTOR OF CUSTOMS, CALCUTTA & ANR. Vs M/S. BEST & CO.

Bench: SHELAT,J.M.
Case number: Appeal Civil 275 of 1966

25 March 1966
Supreme Court
7 pages
NARANDAS MORARDAS GAZIWALA & ORS. Vs S. P. AM. PAPAMMAL & ANR.

Case number: Appeal (civil) 177 of 1964

24 March 1966
Supreme Court
10 pages
DALCHAND & ORS. Vs DELHI IMROVEMENT TRUST (NOW DELHI DEVELOPMENTAUTHORTTY) N

Case number: Appeal (civil) 1107 of 1963

23 March 1966
Supreme Court
5 pages
DOLAI MOLLIKO & ORS. Vs KRUSHNA CHANDRA PATNAIK & ORS.

Case number: Appeal (civil) 836 of 1963

22 March 1966
Supreme Court
7 pages
INDIAN IRON & STEEL CO. LTD. Vs BISWANATH SONAR

Case number: Appeal (civil) 1090 of 1963

22 March 1966
Supreme Court
13 pages
GORDON WOODROFFE & CO. Vs SHEIKH M. A. MAJID & CO.

Case number: Appeal (civil) 164 of 1964

21 March 1966
Supreme Court
11 pages
HARINAGAR SUGAR MILLS LTD. Vs M. W. PRADHAN

Case number: Appeal (civil) 569 of 1965

15 March 1966
Supreme Court
12 pages
STATE OF WEST BENGAL Vs MOTILAL KANORIA

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (crl.) 108 of 1964

15 March 1966
Supreme Court
6 pages
NATHIA AGARWALLA & ANOTHER Vs MUSST. JAHANARA BEGUM & OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 893 of 1963

15 March 1966
Supreme Court
7 pages
K. P. CHOWDHARY Vs STATE OF MADHYA PRADESH & ORS.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 669 of 1965

14 March 1966
Supreme Court
29 pages
ARNOLD RODRICKS & ANR. Vs STATE OF MAHARASHTRA & ORS.

Bench: P.B. GAJENDRAGADKAR, CJ,K.N. WANCHOO,M. HIDAYATULLAH,J.C. SHAH,S.M. SIKRI
Case number: Writ Petition (Civil) 66 of 1965