Showing 38596 - 38610 of 41947 judgements
21 March 1967
Supreme Court
11 pages
SHAHDARA (DELHI) SAHARANPUR LIGHT RAILWAYCO. LTD. Vs THE MUNICIPAL BOARD, SAHARANPUR

Case number: Appeal (civil) 1323 of 1966

21 March 1967
Supreme Court
5 pages
B.D. BHARUCHA,BOMBAY Vs COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY

Case number: Appeal (civil) 1230 of 1966

21 March 1967
Supreme Court
17 pages
THE UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGE Vs THE INDIAN SUGAR MILLS ASSOCIATION, CALCUTTA & ANOTHER

Case number: Appeal (civil) 610 of 1965

17 March 1967
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, BOMBAY Vs M/S. WALCHAND & CO. (PVT.) LTD., BOMBAY

Case number: Appeal (civil) 279 of 1966

16 March 1967
Supreme Court
8 pages
ORIENT PAPER MILLS LTD. Vs UNION OF INDIA

Case number: Appeal (civil) 30 of 1966

16 March 1967
Supreme Court
5 pages
R.B. CHAUDHARY RAGHURAJ SINGH Vs MURARI LAL & ORS.

Case number: Appeal (civil) 952 of 1964

15 March 1967
Supreme Court
11 pages
PREM NATH & ORS. Vs STATE OF RAJASTHAN & ORS.

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.
Case number: Appeal (civil) 93 of 1966

15 March 1967
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU & KASHMIR Vs M/S. ALPS THEATRE, PATIALA

Case number: Appeal (civil) 26 of 1966

13 March 1967
Supreme Court
16 pages
THAKUR JUGAL KISHORE SINHA Vs SITAMARHI CENTRAL CO-OPERATIVE BANK LTD. & ANR.

Case number: Appeal (crl.) 18 of 1965

10 March 1967
Supreme Court
9 pages
PHOOLCHAND AND ANR. Vs GOPAL LAL

Case number: Appeal (civil) 1313 of 1966

09 March 1967
Supreme Court
6 pages
MADAN LAL Vs SUNDERLAL & ANOTHER

Case number: Appeal (civil) 990 of 1964

08 March 1967
Supreme Court
11 pages
M/S. HAJI ESMAIL NOOR MOHAMMAD & CO. AND ORS. Vs THE COMPETENT OFFICER, LUCKNOW & ORS.

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.
Case number: Writ Petition (Civil) 14 of 1963

08 March 1967
Supreme Court
8 pages
MANGRU MAHTO & ORS. Vs SHRI THAKUR TARAKNATHJI TARAKESHWAR MATH & ORS.

Case number: Appeal (civil) 988 of 1964

07 March 1967
Supreme Court
10 pages
P.L. LAKHANPAL Vs THE UNION OF INDIA AND ANOTHER

Case number: Writ Petition (Civil) 258 of 1966

06 March 1967
Supreme Court
11 pages
SITAL PARSHAD Vs KISHORILAL

Case number: Appeal (civil) 855 of 1964