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21 March 1967
Supreme Court 11 pages SHAHDARA (DELHI) SAHARANPUR LIGHT RAILWAYCO. LTD. Vs THE MUNICIPAL BOARD, SAHARANPUR
Case number: Appeal (civil) 1323 of 1966 |
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21 March 1967
Supreme Court 5 pages B.D. BHARUCHA,BOMBAY Vs COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY
Case number: Appeal (civil) 1230 of 1966 |
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21 March 1967
Supreme Court 17 pages THE UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGE Vs THE INDIAN SUGAR MILLS ASSOCIATION, CALCUTTA & ANOTHER
Case number: Appeal (civil) 610 of 1965 |
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17 March 1967
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, BOMBAY Vs M/S. WALCHAND & CO. (PVT.) LTD., BOMBAY
Case number: Appeal (civil) 279 of 1966 |
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16 March 1967
Supreme Court 8 pages ORIENT PAPER MILLS LTD. Vs UNION OF INDIA
Case number: Appeal (civil) 30 of 1966 |
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16 March 1967
Supreme Court 5 pages R.B. CHAUDHARY RAGHURAJ SINGH Vs MURARI LAL & ORS.
Case number: Appeal (civil) 952 of 1964 |
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15 March 1967
Supreme Court 11 pages PREM NATH & ORS. Vs STATE OF RAJASTHAN & ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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15 March 1967
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU & KASHMIR Vs M/S. ALPS THEATRE, PATIALA
Case number: Appeal (civil) 26 of 1966 |
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13 March 1967
Supreme Court 16 pages THAKUR JUGAL KISHORE SINHA Vs SITAMARHI CENTRAL CO-OPERATIVE BANK LTD. & ANR.
Case number: Appeal (crl.) 18 of 1965 |
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10 March 1967
Supreme Court 9 pages PHOOLCHAND AND ANR. Vs GOPAL LAL
Case number: Appeal (civil) 1313 of 1966 |
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09 March 1967
Supreme Court 6 pages MADAN LAL Vs SUNDERLAL & ANOTHER
Case number: Appeal (civil) 990 of 1964 |
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08 March 1967
Supreme Court 11 pages M/S. HAJI ESMAIL NOOR MOHAMMAD & CO. AND ORS. Vs THE COMPETENT OFFICER, LUCKNOW & ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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08 March 1967
Supreme Court 8 pages MANGRU MAHTO & ORS. Vs SHRI THAKUR TARAKNATHJI TARAKESHWAR MATH & ORS.
Case number: Appeal (civil) 988 of 1964 |
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07 March 1967
Supreme Court 10 pages P.L. LAKHANPAL Vs THE UNION OF INDIA AND ANOTHER
Case number: Writ Petition (Civil) 258 of 1966 |
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06 March 1967
Supreme Court 11 pages SITAL PARSHAD Vs KISHORILAL
Case number: Appeal (civil) 855 of 1964 |