Showing 38551 - 38565 of 41947 judgements
19 April 1967
Supreme Court
8 pages
HUKAMCHAND Vs BANSILAL & ORS.

Case number: Appeal (civil) 1005 of 1964

19 April 1967
Supreme Court
8 pages
SAWAN RAM & OTHERS Vs KALA WANTI & OTHERS

Case number: Appeal (civil) 728 of 1964

18 April 1967
Supreme Court
5 pages
ESTHURI ASWANTHIAH Vs COMMISSIONER OF INCOME-TAX, MYSORE

Case number: Appeal (civil) 631 of 1966

17 April 1967
Supreme Court
6 pages
DEPUTY COMMERCIAL TAX OFFICER & ANR. Vs SHA SUKHRAJ PEERAJEE

Case number: Appeal (civil) 696 of 1966

17 April 1967
Supreme Court
8 pages
T. N. K. GOVINDARAJULU CHETTY Vs COMMISSIONER OF INCOME-TAX, MADRAS

Case number: Appeal (civil) 1425 of 1966

17 April 1967
Supreme Court
11 pages
ABHINANDAN JHA & ORS. Vs DINESH MISHRA(With Connected Appeal)

Bench: VAIDYIALINGAM,C.A.
Case number: Appeal Criminal 218 of 1966

14 April 1967
Supreme Court
7 pages
STATE OF MADRAS Vs R.NAND LAL & CO.

Case number: Appeal (civil) 404 of 1966

14 April 1967
Supreme Court
8 pages
G.J. FERNANDEZ Vs STATE OF MYSORE & ORS.

Case number: Appeal (civil) 218 of 1967

12 April 1967
Supreme Court
8 pages
K.GOPAUL Vs UNION OF INDIA AND OTHERS

Case number: Appeal (civil) 2426 of 1966

12 April 1967
Supreme Court
5 pages
STATE OF MADRAS Vs T. NARAYANASWAMI NAIDU AND ANR.

Case number: Appeal (civil) 633 of 1966

12 April 1967
Supreme Court
5 pages
STATE OF MADRAS Vs P.M. BATCHA & COMPANY

Case number: Appeal (civil) 578 of 1966

11 April 1967
Supreme Court
5 pages
STATE OF ASSAM & ORS. Vs LABANYA PROBHA DEBI

Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,VAIDYIALINGAM, C.A.
Case number: Appeal (civil) 38 of 1967

10 April 1967
Supreme Court
7 pages
INDER SINGH & ANR. Vs STATE OF PUNJAB & ORS.

Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,VAIDYIALINGAM, C.A.
Case number: Appeal (civil) 92 of 1966

10 April 1967
Supreme Court
7 pages
AHMEDABAD MANUFACTURING & CALICO PRINTING CO., LTD. Vs STATE OF GUJARAT & ORS.

Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,VAIDYIALINGAM, C.A.
Case number: Writ Petition (Civil) 12 of 1967

10 April 1967
Supreme Court
16 pages
BHAWANI COTTON MILLS LTD. Vs STATE OF PUNJAB & ANR.

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A.
Case number: Appeal (civil) 2386 of 1966