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10 April 1967
Supreme Court 18 pages DEVI DAS GOPAL KRISHNAN & ORS. Vs STATE OF PUNJAB & ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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10 April 1967
Supreme Court 26 pages SATWANT SINGH SAWHNEY Vs D. RAMARATHNAM, ASSISTANT PASSPORT OFFICER,GOVERNMENT
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,VAIDYIALINGAM, C.A. |
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07 April 1967
Supreme Court 6 pages SALES TAX OFFICER Vs K. I. ABRAHAM
Case number: Appeal (civil) 404 of 1966 |
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07 April 1967
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, CALCUTTA Vs RAI BAHADUR HARDUTROY MOTILAL CHAMARIA
Case number: Appeal (civil) 535 of 1966 |
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07 April 1967
Supreme Court 16 pages STATE OF ASSAM & ANR. Vs BHARAT KALA BHANDAR LTD. & ORS.
Case number: Appeal (civil) 2114 of 1966 |
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06 April 1967
Supreme Court 7 pages RAJA MOHAN RAJA BAHADUR Vs THE COMMISSIONER OF INCOME-TAX, U.P.
Case number: Appeal (civil) 1395 of 1966 |
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06 April 1967
Supreme Court 14 pages SHAH & CO., BOMBAY Vs THE STATE OF MAHARASHTRA & ANR.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,VAIDYIALINGAM, C.A. |
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06 April 1967
Supreme Court 11 pages MANGAL SINGH & ORS. Vs SHRIMATI RATTNO & ANR.
Case number: Appeal (civil) 51 of 1961 |
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06 April 1967
Supreme Court 5 pages TRAVANCORE-COCHIN CHEMICALS (P.) LTD. Vs COMMISSIONER OF WEALTH-TAX, KERALA
Case number: Appeal (civil) 405 of 1966 |
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05 April 1967
Supreme Court 8 pages MADANLAL Vs STATE OF PUNJAB
Case number: Appeal (crl.) 116 of 1964 |
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05 April 1967
Supreme Court 9 pages UNIKAT SANKUNNI MENON Vs THE STATE OF RAJASTHAN
Case number: Appeal (civil) 274 of 1967 |
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05 April 1967
Supreme Court 0 pages INCOME-TAX OFFICER, MADRAS Vs BUDHA PICTURES, MADRAS
Case number: Appeal (civil) 401 of 1966 |
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04 April 1967
Supreme Court 9 pages JAMATRAJ KEWALJI GOVANI Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 217 of 1966 |
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04 April 1967
Supreme Court 15 pages NORTHERN INDIA CATERERS PRIVATE LTD., & ANR. Vs STATE OF PUNJAB AND ANOTHER
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,VAIDYIALINGAM, C.A. |
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03 April 1967
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, MYSORE Vs BANGALORE TRANSPORT CO. LTD.
Case number: Appeal (civil) 435 of 1966 |