Showing 38611 - 38625 of 41947 judgements
02 March 1967
Supreme Court
7 pages
NAGPUR ELECTRIC LIGHT & POWER CO., LTD Vs REGIONAL DIRECTOR EMPLOYEES STATE INSURANCECORPORATION, ET

Case number: Appeal (civil) 491 of 1965

02 March 1967
Supreme Court
7 pages
MULRAJ Vs MURTI RAGHONATHJI MAHARAJ

Case number: Appeal (civil) 1938 of 1966

02 March 1967
Supreme Court
16 pages
MANEKLAL CHHOTALAL & ORS. Vs M. G. MAKWANA & ORS.

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A.
Case number: Writ Petition (Civil) 64 of 1966

01 March 1967
Supreme Court
6 pages
BANT SINGH GILL Vs SHANTI DEVI & ORS.

Case number: Appeal (civil) 2207 of 1966

01 March 1967
Supreme Court
8 pages
KRISHNA KUMAR NARULA ETC. Vs THE STATE OF JAMMU AND KASHMIR & ORS.

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A.
Case number: Appeal (civil) 65 of 1967

28 February 1967
Supreme Court
19 pages
STATE OF ANDHRA PRADESH & ANR. Vs NALLA RAJA REDDY & ORS.

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.
Case number: Appeal (civil) 40 of 1966

28 February 1967
Supreme Court
8 pages
RAJENDRA PRASAD JAIN Vs SHEEL BHADRA YAJEE & ORS.

Case number: Appeal (civil) 1454 of 1966

28 February 1967
Supreme Court
8 pages
STATE OF PUNJAB & ORS. Vs M/S. TARA CHAND LAJPAT RAI

Case number: Appeal (civil) 1080 of 1965

28 February 1967
Supreme Court
8 pages
RAM BACHAN LAL Vs THE STATE OF BIHAR

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A.
Case number: Writ Petition (Civil) 194 of 1966

28 February 1967
Supreme Court
0 pages
MOON MILLS LTD. Vs INDUSTRIAL COURT BOMBAY (M.R. MEHER) & ORS.

Bench: K. SUBBA RAO (CJ),J.C. SHAH,S.M. SIKRI,V. RAMASWAMI,C.A.
Case number: Appeal (civil) 22 of 1966

27 February 1967
Supreme Court
157 pages
I. C. GOLAKNATH & ORS. Vs STATE OF PUNJAB & ANRS.(With Connected Petitions)

Bench: RAO, K. SUBBA (CJ) & WANCHOO, K.N.,HIDAYATULLAH, M. & SHAH, J.C.,SIKRI, S.M. & BACHAWAT, R.S.,RAMASWAMI, V. & SHELAT, J.M.,BHARGAVA, VISHISHTHA & MITTER, G.K. & VAIDYIALINGAM, C.A.
Case number: Writ Petition (Civil) 153 of 1966

27 February 1967
Supreme Court
4 pages
PANNALAL Vs MURARILAL

Case number: Appeal (civil) 866 of 1964

24 February 1967
Supreme Court
5 pages
TATA ENGINEERING AND LOCOMOTIVE COMPANYLTD. Vs ASSISTANT COMMISSIONER OF COMMERCIAL TAXES& ANR.

Case number: Appeal (civil) 1604 of 1966

24 February 1967
Supreme Court
3 pages
COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA Vs MANAGER, COURT OF WARDS ESTATE, BETTIAH

Case number: Appeal (civil) 1172 of 1965

24 February 1967
Supreme Court
8 pages
MAHANT HARNAM SINGH, CHELA OFBHAI NARAIN SINGH Vs GURDIAL SINGH & ANR.

Case number: Appeal (civil) 1377 of 1966