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02 March 1967
Supreme Court 7 pages NAGPUR ELECTRIC LIGHT & POWER CO., LTD Vs REGIONAL DIRECTOR EMPLOYEES STATE INSURANCECORPORATION, ET
Case number: Appeal (civil) 491 of 1965 |
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02 March 1967
Supreme Court 7 pages MULRAJ Vs MURTI RAGHONATHJI MAHARAJ
Case number: Appeal (civil) 1938 of 1966 |
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02 March 1967
Supreme Court 16 pages MANEKLAL CHHOTALAL & ORS. Vs M. G. MAKWANA & ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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01 March 1967
Supreme Court 6 pages BANT SINGH GILL Vs SHANTI DEVI & ORS.
Case number: Appeal (civil) 2207 of 1966 |
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01 March 1967
Supreme Court 8 pages KRISHNA KUMAR NARULA ETC. Vs THE STATE OF JAMMU AND KASHMIR & ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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28 February 1967
Supreme Court 19 pages STATE OF ANDHRA PRADESH & ANR. Vs NALLA RAJA REDDY & ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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28 February 1967
Supreme Court 8 pages RAJENDRA PRASAD JAIN Vs SHEEL BHADRA YAJEE & ORS.
Case number: Appeal (civil) 1454 of 1966 |
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28 February 1967
Supreme Court 8 pages STATE OF PUNJAB & ORS. Vs M/S. TARA CHAND LAJPAT RAI
Case number: Appeal (civil) 1080 of 1965 |
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28 February 1967
Supreme Court 8 pages RAM BACHAN LAL Vs THE STATE OF BIHAR
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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28 February 1967
Supreme Court 0 pages MOON MILLS LTD. Vs INDUSTRIAL COURT BOMBAY (M.R. MEHER) & ORS.
Bench: K. SUBBA RAO (CJ),J.C. SHAH,S.M. SIKRI,V. RAMASWAMI,C.A. |
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27 February 1967
Supreme Court 157 pages I. C. GOLAKNATH & ORS. Vs STATE OF PUNJAB & ANRS.(With Connected Petitions)
Bench: RAO, K. SUBBA (CJ) & WANCHOO, K.N.,HIDAYATULLAH, M. & SHAH, J.C.,SIKRI, S.M. & BACHAWAT, R.S.,RAMASWAMI, V. & SHELAT, J.M.,BHARGAVA, VISHISHTHA & MITTER, G.K. & VAIDYIALINGAM, C.A. |
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27 February 1967
Supreme Court 4 pages PANNALAL Vs MURARILAL
Case number: Appeal (civil) 866 of 1964 |
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24 February 1967
Supreme Court 5 pages TATA ENGINEERING AND LOCOMOTIVE COMPANYLTD. Vs ASSISTANT COMMISSIONER OF COMMERCIAL TAXES& ANR.
Case number: Appeal (civil) 1604 of 1966 |
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24 February 1967
Supreme Court 3 pages COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA Vs MANAGER, COURT OF WARDS ESTATE, BETTIAH
Case number: Appeal (civil) 1172 of 1965 |
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24 February 1967
Supreme Court 8 pages MAHANT HARNAM SINGH, CHELA OFBHAI NARAIN SINGH Vs GURDIAL SINGH & ANR.
Case number: Appeal (civil) 1377 of 1966 |