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03 April 1967
Supreme Court 4 pages THE COMMISSIONER OF INCOME-TAX, ANDHRAPRADESH, HYDERABAD Vs K.ADINARAYANA MURTY
Case number: Appeal (civil) 632 of 1966 |
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03 April 1967
Supreme Court 11 pages RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR Vs MOHAN LAL & ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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03 April 1967
Supreme Court 11 pages HANS RAJ Vs RATTAN CHAND, ETC.
Case number: Appeal (civil) 1000 of 1964 |
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03 April 1967
Supreme Court 8 pages THE EAST INDIA INDUSTRIES (MADRAS) PRIVATE LTD.,MADRAS & A Vs THE COMMISSIONER OF INCOME TAX, MADRAS
Case number: Appeal (civil) 1399 of 1966 |
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31 March 1967
Supreme Court 5 pages SINDHI LOHANA CHAITHRAM Vs THE STATE OF GUJARAT
Case number: Appeal (crl.) 13 of 1967 |
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31 March 1967
Supreme Court 8 pages HIRALAL VALLABHRAM Vs KASTORBHAI LALBHAI & ORS.
Case number: Appeal (civil) 695 of 1965 |
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30 March 1967
Supreme Court 12 pages CAPITAL MULTI-PURPOSE CO-OPERATIVE SOCIETYBHOPAL AND OTHER Vs THE STATE OF M.P. & OTHERS
Case number: Appeal (civil) 2201 of 1966 |
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30 March 1967
Supreme Court 6 pages COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA & ANR. Vs ANIL KUMAR ROY CHOWDHURY & ANR.
Case number: Appeal (civil) 205 of 1966 |
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29 March 1967
Supreme Court 17 pages BHAGAT RAJA Vs THE UNION OF INDIA & ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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29 March 1967
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, PUNJAB Vs DAULAT RAM KHANNA
Case number: Appeal (civil) 580 of 1966 |
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28 March 1967
Supreme Court 11 pages JOHRIMAL Vs DIRECTOR OF CONSOLIDATION OF HOLDINGS, PUNJAB
Case number: Appeal (civil) 153 of 1964 |
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23 March 1967
Supreme Court 6 pages UNION CO-OPERATIVE INSURANCE SOCIETY LTD.,BOMBAY Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 1052 of 1966 |
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23 March 1967
Supreme Court 6 pages PREM DULARI Vs RAJ KUMARI
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,VAIDYIALINGAM, C.A. |
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23 March 1967
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX CENTRAL, CALCUTTA & ANR. Vs AMALGAMATED DEVELOPMENT, LTD.
Case number: Appeal (civil) 169 of 1966 |
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21 March 1967
Supreme Court 6 pages JAGIR SINGH Vs STATE OF PUNJAB
Case number: Appeal (crl.) 210 of 1966 |