Showing 38581 - 38595 of 41947 judgements
03 April 1967
Supreme Court
4 pages
THE COMMISSIONER OF INCOME-TAX, ANDHRAPRADESH, HYDERABAD Vs K.ADINARAYANA MURTY

Case number: Appeal (civil) 632 of 1966

03 April 1967
Supreme Court
11 pages
RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR Vs MOHAN LAL & ORS.

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.
Case number: Appeal (civil) 466 of 1966

03 April 1967
Supreme Court
11 pages
HANS RAJ Vs RATTAN CHAND, ETC.

Case number: Appeal (civil) 1000 of 1964

03 April 1967
Supreme Court
8 pages
THE EAST INDIA INDUSTRIES (MADRAS) PRIVATE LTD.,MADRAS & A Vs THE COMMISSIONER OF INCOME TAX, MADRAS

Case number: Appeal (civil) 1399 of 1966

31 March 1967
Supreme Court
5 pages
SINDHI LOHANA CHAITHRAM Vs THE STATE OF GUJARAT

Case number: Appeal (crl.) 13 of 1967

31 March 1967
Supreme Court
8 pages
HIRALAL VALLABHRAM Vs KASTORBHAI LALBHAI & ORS.

Case number: Appeal (civil) 695 of 1965

30 March 1967
Supreme Court
12 pages
CAPITAL MULTI-PURPOSE CO-OPERATIVE SOCIETYBHOPAL AND OTHER Vs THE STATE OF M.P. & OTHERS

Case number: Appeal (civil) 2201 of 1966

30 March 1967
Supreme Court
6 pages
COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA & ANR. Vs ANIL KUMAR ROY CHOWDHURY & ANR.

Case number: Appeal (civil) 205 of 1966

29 March 1967
Supreme Court
17 pages
BHAGAT RAJA Vs THE UNION OF INDIA & ORS.

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.
Case number: Appeal (civil) 2596 of 1966

29 March 1967
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, PUNJAB Vs DAULAT RAM KHANNA

Case number: Appeal (civil) 580 of 1966

28 March 1967
Supreme Court
11 pages
JOHRIMAL Vs DIRECTOR OF CONSOLIDATION OF HOLDINGS, PUNJAB

Case number: Appeal (civil) 153 of 1964

23 March 1967
Supreme Court
6 pages
UNION CO-OPERATIVE INSURANCE SOCIETY LTD.,BOMBAY Vs COMMISSIONER OF INCOME-TAX, BOMBAY

Case number: Appeal (civil) 1052 of 1966

23 March 1967
Supreme Court
6 pages
PREM DULARI Vs RAJ KUMARI

Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,BACHAWAT, R.S.,SHELAT, J.M.,VAIDYIALINGAM, C.A.
Case number: Appeal (civil) 524 of 1966

23 March 1967
Supreme Court
9 pages
COMMISSIONER OF INCOME-TAX CENTRAL, CALCUTTA & ANR. Vs AMALGAMATED DEVELOPMENT, LTD.

Case number: Appeal (civil) 169 of 1966

21 March 1967
Supreme Court
6 pages
JAGIR SINGH Vs STATE OF PUNJAB

Case number: Appeal (crl.) 210 of 1966