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12 December 1967
Supreme Court 11 pages BALVANTRAY RATILAL PATEL Vs THE STATE OF MAHARASHTRA
Case number: Appeal (civil) 442 of 1965 |
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08 December 1967
Supreme Court 4 pages RAM CHANDRA ARYA Vs MAN SINGH & ANR.
Case number: Appeal (civil) 379 of 1965 |
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07 December 1967
Supreme Court 6 pages MODI & CO. Vs UNION OF INDIA
Case number: Appeal (civil) 395 of 1965 |
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07 December 1967
Supreme Court 6 pages KONCHADA RAMAMURTHY SUBUDHI & ANR. Vs GOPINATH NAIK
Case number: Appeal (civil) 372 of 1965 |
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07 December 1967
Supreme Court 9 pages ASSOCIATED HOTELS OF INDIA LTD., DELHI Vs S. B. SARDAR RANJIT SINGH
Case number: Appeal (civil) 1249 of 1967 |
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05 December 1967
Supreme Court 10 pages COMMISSIONER OF INCOME-TAX, BOMBAY Vs JUBILEE MILLS LTD., BOMBAY
Case number: Appeal (civil) 599 of 1967 |
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05 December 1967
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, BOMBAY CITY IBOMBAY Vs JUBILEE MILLS LTD. BOMBAY
Case number: Appeal (civil) 525 of 1967 |
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05 December 1967
Supreme Court 3 pages STATE OF PUNJAB & ANR. Vs M/S. BAJAJ ELECTRICALS LTD.
Case number: Appeal (civil) 287 of 1967 |
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05 December 1967
Supreme Court 7 pages BHANWAR SINGH & ANR. Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 137 of 1967 |
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04 December 1967
Supreme Court 6 pages STATE OF MADHYA PRADESH Vs RAM PRASAD
Case number: Appeal (crl.) 92 of 1965 |
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01 December 1967
Supreme Court 7 pages SULEMAN REHIMAN MULANI & ANR. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 50 of 1965 |
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01 December 1967
Supreme Court 9 pages RAMESHWAR LAL PATWARI Vs STATE OF BIHAR
Case number: Appeal (crl.) 183 of 1967 |
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29 November 1967
Supreme Court 11 pages SWASTIK OIL MILLS LTD. Vs H. B. MUNSHI, DEPUTY COMMISSIONER OF SALES TAX,BOMBAY
Case number: Appeal (civil) 637 of 1967 |
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29 November 1967
Supreme Court 7 pages LALLU YESHWANT SINGH Vs RAO JAGDISH SINGH & ORS.
Case number: Appeal (civil) 145 of 1965 |
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28 November 1967
Supreme Court 8 pages NEW ERA AGENCIES (PVT.) LTD., BOMBAY Vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY 1,BOMBAY
Case number: Appeal (civil) 2462 of 1966 |