Showing 38371 - 38385 of 41947 judgements
12 December 1967
Supreme Court
11 pages
BALVANTRAY RATILAL PATEL Vs THE STATE OF MAHARASHTRA

Case number: Appeal (civil) 442 of 1965

08 December 1967
Supreme Court
4 pages
RAM CHANDRA ARYA Vs MAN SINGH & ANR.

Case number: Appeal (civil) 379 of 1965

07 December 1967
Supreme Court
6 pages
MODI & CO. Vs UNION OF INDIA

Case number: Appeal (civil) 395 of 1965

07 December 1967
Supreme Court
6 pages
KONCHADA RAMAMURTHY SUBUDHI & ANR. Vs GOPINATH NAIK

Case number: Appeal (civil) 372 of 1965

07 December 1967
Supreme Court
9 pages
ASSOCIATED HOTELS OF INDIA LTD., DELHI Vs S. B. SARDAR RANJIT SINGH

Case number: Appeal (civil) 1249 of 1967

05 December 1967
Supreme Court
10 pages
COMMISSIONER OF INCOME-TAX, BOMBAY Vs JUBILEE MILLS LTD., BOMBAY

Case number: Appeal (civil) 599 of 1967

05 December 1967
Supreme Court
8 pages
COMMISSIONER OF INCOME-TAX, BOMBAY CITY IBOMBAY Vs JUBILEE MILLS LTD. BOMBAY

Case number: Appeal (civil) 525 of 1967

05 December 1967
Supreme Court
3 pages
STATE OF PUNJAB & ANR. Vs M/S. BAJAJ ELECTRICALS LTD.

Case number: Appeal (civil) 287 of 1967

05 December 1967
Supreme Court
7 pages
BHANWAR SINGH & ANR. Vs STATE OF RAJASTHAN

Case number: Appeal (crl.) 137 of 1967

04 December 1967
Supreme Court
6 pages
STATE OF MADHYA PRADESH Vs RAM PRASAD

Case number: Appeal (crl.) 92 of 1965

01 December 1967
Supreme Court
7 pages
SULEMAN REHIMAN MULANI & ANR. Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 50 of 1965

01 December 1967
Supreme Court
9 pages
RAMESHWAR LAL PATWARI Vs STATE OF BIHAR

Case number: Appeal (crl.) 183 of 1967

29 November 1967
Supreme Court
11 pages
SWASTIK OIL MILLS LTD. Vs H. B. MUNSHI, DEPUTY COMMISSIONER OF SALES TAX,BOMBAY

Case number: Appeal (civil) 637 of 1967

29 November 1967
Supreme Court
7 pages
LALLU YESHWANT SINGH Vs RAO JAGDISH SINGH & ORS.

Case number: Appeal (civil) 145 of 1965

28 November 1967
Supreme Court
8 pages
NEW ERA AGENCIES (PVT.) LTD., BOMBAY Vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY 1,BOMBAY

Case number: Appeal (civil) 2462 of 1966