Showing 38326 - 38340 of 41947 judgements
08 February 1968
Supreme Court
6 pages
INDIAN HUME PIPE CO. LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 1829 of 1967

08 February 1968
Supreme Court
0 pages
PUTTARANGAMMA & 2 ORS. Vs M. S. RANGANNA & 3 ORS.

Case number: Appeal (civil) 322 of 1965

07 February 1968
Supreme Court
7 pages
OM PRABHA JAIN Vs ABNASH CHAND & ANR.

Case number: Appeal (civil) 1862 of 1967

07 February 1968
Supreme Court
8 pages
GHASI RAM Vs DAL SINGH & OTHERS

Case number: Appeal (civil) 1632 of 1967

07 February 1968
Supreme Court
9 pages
P. D. SHARMA Vs STATE BANK OF INDIA

Case number: Appeal (civil) 785 of 1966

07 February 1968
Supreme Court
41 pages
UDAI RAM SHARMA AND OTHERS ETC. Vs UNION OF INDIA AND OTHERS

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Writ Petition (Civil) 114 of 1966

05 February 1968
Supreme Court
6 pages
MADAN LAL RAM CHANDRA DAGA ETC. Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 99 of 1964

05 February 1968
Supreme Court
11 pages
SOUTH BIHAR SUGAR MILLS LTD., ETC. Vs UNION OF INDIA & ORS.

Case number: Appeal (civil) 289 of 1965

02 February 1968
Supreme Court
7 pages
SAHODRABAIRAI Vs RAM SINGH AHARWAR

Case number: Appeal (civil) 1693 of 1967

02 February 1968
Supreme Court
3 pages
MANAGEMENT, CHITAVALSAH JUTE MILLS LTD. Vs WORKMEN OF CHITAVALSAH JUTE MILLS

Case number: Appeal (civil) 1627 of 1967

02 February 1968
Supreme Court
7 pages
STATE OF PUNJAB Vs DHARAM SINGH

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Appeal (civil) 787 of 1966

31 January 1968
Supreme Court
8 pages
KT. N. RM. THENAPPA CHETTIAR & ORS. Vs N. S. KR. KARUPPAN CHETTIAR & ORS.

Case number: Appeal (civil) 355 of 1965

31 January 1968
Supreme Court
5 pages
SPECIAL LAND ACQUISITION & REHABILITATION OFFICER, SAGAR Vs M. S. SESHAGIRI RAO & ANR.

Case number: Appeal (civil) 335 of 1966

31 January 1968
Supreme Court
5 pages
UNION OF INDIA Vs NANAK SINGH

Case number: Appeal (civil) 280 of 1967

31 January 1968
Supreme Court
5 pages
CHHATU RAM HORIL RAM LTD. Vs STATE OF BIHAR AND ANR.

Case number: Appeal (civil) 47 of 1965