|
31 January 1968
Supreme Court 10 pages BIRENDRA PRATAP SINGH AND ANOTHER Vs GULWANT SINGH AND OTHERS
Case number: Appeal (civil) 619 of 1965 |
|
31 January 1968
Supreme Court 7 pages FIRM MUKAND LAL VEER KUMAR & ANR. Vs SRI PURUSHOTTAM SINGH & ORS.
Case number: Appeal (civil) 1167 of 1965 |
|
31 January 1968
Supreme Court 6 pages GRAM SABHA, BESAHANI Vs RAM RAJ SINGH & ORS.
Case number: Appeal (civil) 719 of 1966 |
|
31 January 1968
Supreme Court 8 pages THAKORE SOBHAG SINGH Vs THAKUR JAI SINGH & ORS.
Case number: Appeal (civil) 568 of 1965 |
|
30 January 1968
Supreme Court 5 pages STATE OF UTTAR PRADESH Vs MAHARAJ NARAIN AND OTHERS
Case number: Appeal (crl.) 122 of 1965 |
|
25 January 1968
Supreme Court 8 pages HAZARI & ORS. Vs NEKI & ORS.
Case number: Appeal (civil) 1148 of 1966 |
|
25 January 1968
Supreme Court 8 pages STATE OF MADHYA PRADESH & ORS. Vs SARDAR D.K. JADAV
Case number: Appeal (civil) 1244 of 1967 |
|
23 January 1968
Supreme Court 0 pages R. RAMAKRISHNA RAO Vs STATE OF KERALA
Case number: Appeal (crl.) 94 of 1965 |
|
22 January 1968
Supreme Court 6 pages PASHUPATI NATH SINGH Vs HARIHAR PRASAD SINGH
Case number: Appeal (civil) 1692 of 1967 |
|
19 January 1968
Supreme Court 6 pages LAXMAN SIDDAPPA NAIK Vs KATTIMANI CHANIAPPA JAMAPPANNA & ORS.
Case number: Appeal (civil) 1303 of 1967 |
|
17 January 1968
Supreme Court 7 pages NINGAWWA Vs BYRAPPA & 3 ORS.
Case number: Appeal (civil) 586 of 1965 |
|
17 January 1968
Supreme Court 10 pages MINOR P. RAJENDRAN Vs STATE OF MADRAS & ORS.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A. |
|
15 January 1968
Supreme Court 7 pages HIRA SINGH PAL Vs MADAN LAL
Case number: Appeal (civil) 1112 of 1967 |
|
12 January 1968
Supreme Court 10 pages RAMJI DIXIT & ANOTHER Vs BHRIGUNATH & OTHERS
Case number: Appeal (civil) 1730 of 1966 |
|
10 January 1968
Supreme Court 12 pages T. S. PL. P. CHIDAMBARAM CHETTIAR Vs T. K. B. SANTHANARAMASWAMI ODAYAR & ORS.
Case number: Appeal (civil) 54 of 1963 |