Showing 38356 - 38370 of 41947 judgements
10 January 1968
Supreme Court
5 pages
VIRUDHUNAGAR STEEL ROLLING MILLS LIMITED Vs THE GOVERNMENT OF MADRAS

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Writ Petition (Civil) 38 of 1967

10 January 1968
Supreme Court
8 pages
ANGLO AMERICAN DIRECT TEA TRADING CO.LTD. Vs COMMISSIONER OF AGRICULTURAL INCOME-TAX,KERALA STATE, TRIV

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Appeal Civil 936-39 of 1966

09 January 1968
Supreme Court
8 pages
COMMISSIONER OF INCOME-TAX, BOMBAY Vs M/S. SHREE GOVERDHAN LTD. BOMBAY

Case number: Appeal (civil) 17 of 1967

08 January 1968
Supreme Court
9 pages
DELHI MOTOR COMPANY AND ORS. Vs U.A. BASRURKAR AND ORS.

Case number: Appeal (civil) 495 of 1965

08 January 1968
Supreme Court
9 pages
O. N. MOHINDROO Vs THE BAR COUNCIL OF DELHI & ORS.

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Appeal (civil) 240 of 1967

15 December 1967
Supreme Court
11 pages
COMMISSIONER OF INCOME-TAX, BOMBAY Vs CIBA OF INDIA LTD.

Case number: Appeal (civil) 9 of 1967

15 December 1967
Supreme Court
10 pages
MOHAN LAL MAGAN LAL THACKER Vs STATE OF GUJARAT

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Appeal (crl.) 105 of 1965

14 December 1967
Supreme Court
10 pages
S. SANKAPPA AND OTHERS Vs THE INCOME-TAX OFFICER, CENTRAL CIRCLE II,BANGALORE

Case number: Appeal (civil) 1664 of 1967

14 December 1967
Supreme Court
12 pages
BOARD OF REVENUE FOR RAJASTHAN, AJMER & ORS. Vs RAO BAL DEO SINGH & ORS.

Case number: Appeal (civil) 454 of 1965

14 December 1967
Supreme Court
9 pages
KEHAR SINGH & ORS. Vs CHANAN SINGH & ORS.

Case number: Appeal (civil) 781 of 1964

14 December 1967
Supreme Court
9 pages
HAROON HAJI ABDULLA Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 42 of 1965

14 December 1967
Supreme Court
15 pages
LAXMIPAT CHORARIA AND ORS. Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 50 of 1964

14 December 1967
Supreme Court
11 pages
ANAND PARKASH SAKSENA Vs UNION OF INDIA & ORS.

Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Writ Petition (Civil) 58 of 1967

13 December 1967
Supreme Court
8 pages
GURCHARAN PRASAD & ORS. Vs P.KRISHNANAND GIRI & ANR. ETC.

Case number: Appeal (civil) 212 of 1965

12 December 1967
Supreme Court
10 pages
COMMISSIONER OF EXPENDITURE-TAX, GUJARAT,AHMEDABAD Vs DARSHAN SURENDRA PAREKH

Case number: Appeal (civil) 2523 of 1966