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10 January 1968
Supreme Court 5 pages VIRUDHUNAGAR STEEL ROLLING MILLS LIMITED Vs THE GOVERNMENT OF MADRAS
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A. |
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10 January 1968
Supreme Court 8 pages ANGLO AMERICAN DIRECT TEA TRADING CO.LTD. Vs COMMISSIONER OF AGRICULTURAL INCOME-TAX,KERALA STATE, TRIV
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A. |
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09 January 1968
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, BOMBAY Vs M/S. SHREE GOVERDHAN LTD. BOMBAY
Case number: Appeal (civil) 17 of 1967 |
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08 January 1968
Supreme Court 9 pages DELHI MOTOR COMPANY AND ORS. Vs U.A. BASRURKAR AND ORS.
Case number: Appeal (civil) 495 of 1965 |
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08 January 1968
Supreme Court 9 pages O. N. MOHINDROO Vs THE BAR COUNCIL OF DELHI & ORS.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A. |
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15 December 1967
Supreme Court 11 pages COMMISSIONER OF INCOME-TAX, BOMBAY Vs CIBA OF INDIA LTD.
Case number: Appeal (civil) 9 of 1967 |
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15 December 1967
Supreme Court 10 pages MOHAN LAL MAGAN LAL THACKER Vs STATE OF GUJARAT
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A. |
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14 December 1967
Supreme Court 10 pages S. SANKAPPA AND OTHERS Vs THE INCOME-TAX OFFICER, CENTRAL CIRCLE II,BANGALORE
Case number: Appeal (civil) 1664 of 1967 |
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14 December 1967
Supreme Court 12 pages BOARD OF REVENUE FOR RAJASTHAN, AJMER & ORS. Vs RAO BAL DEO SINGH & ORS.
Case number: Appeal (civil) 454 of 1965 |
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14 December 1967
Supreme Court 9 pages KEHAR SINGH & ORS. Vs CHANAN SINGH & ORS.
Case number: Appeal (civil) 781 of 1964 |
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14 December 1967
Supreme Court 9 pages HAROON HAJI ABDULLA Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 42 of 1965 |
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14 December 1967
Supreme Court 15 pages LAXMIPAT CHORARIA AND ORS. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 50 of 1964 |
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14 December 1967
Supreme Court 11 pages ANAND PARKASH SAKSENA Vs UNION OF INDIA & ORS.
Bench: WANCHOO, K.N. (CJ),BACHAWAT, R.S.,SHELAT, J.M.,MITTER, G.K.,VAIDYIALINGAM, C.A. |
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13 December 1967
Supreme Court 8 pages GURCHARAN PRASAD & ORS. Vs P.KRISHNANAND GIRI & ANR. ETC.
Case number: Appeal (civil) 212 of 1965 |
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12 December 1967
Supreme Court 10 pages COMMISSIONER OF EXPENDITURE-TAX, GUJARAT,AHMEDABAD Vs DARSHAN SURENDRA PAREKH
Case number: Appeal (civil) 2523 of 1966 |