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28 November 1967
Supreme Court 7 pages TIRUMALA VENKATESWARA TIMBER ANDBAMBOO FIRM Vs COMMERCIAL TAX OFFICER, RAJAHMUNDRY
Case number: Appeal (civil) 2176 of 1966 |
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28 November 1967
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX WEST BENGAL,CALCUTTA Vs SMT. ANUSUYA DEVI
Case number: Appeal (civil) 2457 of 1966 |
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27 November 1967
Supreme Court 9 pages MUNSHI RAM AND OTHERS Vs DELHI ADMINISTRATION
Case number: Appeal (crl.) 124 of 1965 |
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24 November 1967
Supreme Court 4 pages BAUL & ANOTHER Vs STATE OF U.P.
Case number: Appeal (crl.) 47 of 1965 |
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24 November 1967
Supreme Court 10 pages KHAN BAHADUR AHMED ALLADIN & SONS Vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH
Case number: Appeal (civil) 708 of 1966 |
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24 November 1967
Supreme Court 7 pages REGIONAL ASSISTANT COMMISSIONER OF SALES TAX,INDORE Vs MALWA VANASPATI & CHEMICAL COMPANY LTD.
Case number: Appeal (civil) 770 of 1966 |
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23 November 1967
Supreme Court 9 pages DEPUTY COMMERCIAL TAX OFFICER, SAIDAPET & ANR. Vs ENFIELD INDIA LTD., CO-OPERATIVE CANTEEN LTD.
Case number: Appeal (civil) 737 of 1966 |
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23 November 1967
Supreme Court 7 pages M. A. JABBAR Vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH,HYDERABAD
Case number: Appeal (civil) 2514 of 1966 |
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23 November 1967
Supreme Court 5 pages THE STATE OF GUJARAT Vs JASWANTLAL NATHALAL
Case number: Appeal (crl.) 93 of 1965 |
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23 November 1967
Supreme Court 6 pages MANGULAL CHUNILAL Vs MANILAL MAGANLAL & ANR.
Case number: Appeal (crl.) 59 of 1965 |
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23 November 1967
Supreme Court 5 pages BODDU VENKATAKRISHNA RAO & ORS. Vs SHRIMATI BODDU SATYAVATHI & ORS.
Case number: Appeal (civil) 245 of 1965 |
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22 November 1967
Supreme Court 7 pages STATE OF ANDHRA PRADESH Vs K. SATYANARAYANA & ORS.
Case number: Appeal (crl.) 40 of 1965 |
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22 November 1967
Supreme Court 18 pages UNION OF INDIA & ORS. Vs M/S. INDO-AFGHAN AGENCIES LTD.
Case number: Appeal (civil) 885 of 1967 |
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22 November 1967
Supreme Court 6 pages SEVANTILAL MANEKLAL SHETH Vs COMMISSIONER OF INCOME-TAX (CENTRAL),BOMBAY
Case number: Appeal (civil) 2454 of 1966 |
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22 November 1967
Supreme Court 6 pages DALHOUSIE INVESTMENT TRUST COMPANY LTD. Vs COMMISSIONER OF INCOME-TAX (CENTRAL),CALCUTTA
Bench: BHARGAVA,VISHISHTHA |