Showing 38386 - 38400 of 41947 judgements
28 November 1967
Supreme Court
7 pages
TIRUMALA VENKATESWARA TIMBER ANDBAMBOO FIRM Vs COMMERCIAL TAX OFFICER, RAJAHMUNDRY

Case number: Appeal (civil) 2176 of 1966

28 November 1967
Supreme Court
9 pages
COMMISSIONER OF INCOME-TAX WEST BENGAL,CALCUTTA Vs SMT. ANUSUYA DEVI

Case number: Appeal (civil) 2457 of 1966

27 November 1967
Supreme Court
9 pages
MUNSHI RAM AND OTHERS Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 124 of 1965

24 November 1967
Supreme Court
4 pages
BAUL & ANOTHER Vs STATE OF U.P.

Case number: Appeal (crl.) 47 of 1965

24 November 1967
Supreme Court
10 pages
KHAN BAHADUR AHMED ALLADIN & SONS Vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH

Case number: Appeal (civil) 708 of 1966

24 November 1967
Supreme Court
7 pages
REGIONAL ASSISTANT COMMISSIONER OF SALES TAX,INDORE Vs MALWA VANASPATI & CHEMICAL COMPANY LTD.

Case number: Appeal (civil) 770 of 1966

23 November 1967
Supreme Court
9 pages
DEPUTY COMMERCIAL TAX OFFICER, SAIDAPET & ANR. Vs ENFIELD INDIA LTD., CO-OPERATIVE CANTEEN LTD.

Case number: Appeal (civil) 737 of 1966

23 November 1967
Supreme Court
7 pages
M. A. JABBAR Vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH,HYDERABAD

Case number: Appeal (civil) 2514 of 1966

23 November 1967
Supreme Court
5 pages
THE STATE OF GUJARAT Vs JASWANTLAL NATHALAL

Case number: Appeal (crl.) 93 of 1965

23 November 1967
Supreme Court
6 pages
MANGULAL CHUNILAL Vs MANILAL MAGANLAL & ANR.

Case number: Appeal (crl.) 59 of 1965

23 November 1967
Supreme Court
5 pages
BODDU VENKATAKRISHNA RAO & ORS. Vs SHRIMATI BODDU SATYAVATHI & ORS.

Case number: Appeal (civil) 245 of 1965

22 November 1967
Supreme Court
7 pages
STATE OF ANDHRA PRADESH Vs K. SATYANARAYANA & ORS.

Case number: Appeal (crl.) 40 of 1965

22 November 1967
Supreme Court
18 pages
UNION OF INDIA & ORS. Vs M/S. INDO-AFGHAN AGENCIES LTD.

Case number: Appeal (civil) 885 of 1967

22 November 1967
Supreme Court
6 pages
SEVANTILAL MANEKLAL SHETH Vs COMMISSIONER OF INCOME-TAX (CENTRAL),BOMBAY

Case number: Appeal (civil) 2454 of 1966

22 November 1967
Supreme Court
6 pages
DALHOUSIE INVESTMENT TRUST COMPANY LTD. Vs COMMISSIONER OF INCOME-TAX (CENTRAL),CALCUTTA

Bench: BHARGAVA,VISHISHTHA
Case number: Special Leave Petition (Civil) 3786 of 1984