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15 July 1969
Supreme Court 7 pages AYESHA BIBI Vs COMMISSIONER OF WAKFS, WEST BENGAL & ORS.
Case number: Appeal (civil) 579 of 1966 |
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27 May 1969
Supreme Court 5 pages MUNICIPAL CORPORATION OF DELHI Vs JAGDISH LAL SON OF RADHAKISHAN & ANR.
Case number: Appeal (crl.) 8 of 1966 |
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20 May 1969
Supreme Court 6 pages STATE OF MADRAS Vs DAVAR AND COMPANY ETC.
Case number: Appeal (civil) 1462 of 1967 |
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20 May 1969
Supreme Court 6 pages LNANAK CHAND Vs SHRI CHANDRA KISHORE AGARWALA AND OTHERS
Case number: Appeal (crl.) 6 of 1969 |
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02 May 1969
Supreme Court 5 pages YUVRAJ DIGVIJAY SINGH Vs YUVRANI PRATAP KUMARI
Case number: Appeal (civil) 905 of 1968 |
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02 May 1969
Supreme Court 7 pages ABDUL RAJAK MURTAJA DAFEDAR Vs STATE OF MAHARASHTRA
Bench: RAMASWAMI,V. |
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01 May 1969
Supreme Court 8 pages PANKAJ KUMAR CHAKRABARTY AND ORS. Vs STATE OF WEST BENGAL
Bench: SHELAT, J.M.,BHARGAVA, VISHISHTHA,VAIDYIALINGAM, C.A.,HEGDE, K.S.,GROVER, A.N. |
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30 April 1969
Supreme Court 11 pages RAM DAYAL Vs BRIJRAJ SINGH AND ORS.
Case number: Appeal (civil) 1526 of 1968 |
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30 April 1969
Supreme Court 6 pages MEGHRAJ & ORS. Vs MST. BAYABAI & ORS.
Case number: Appeal (civil) 608 of 1966 |
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30 April 1969
Supreme Court 14 pages U.P. ELECTRIC SUPPLY CO. LTD. Vs R. K. SHUKLA ANR. ETC.
Case number: Appeal (civil) 1567 of 1968 |
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30 April 1969
Supreme Court 24 pages HARAKCHAND RATANCHAND BANTHIA AND ORS. ETC. Vs UNION OF INDIA AND ORS.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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29 April 1969
Supreme Court 6 pages RAM GOPAL CHATURVEDI Vs STATE OF MADHYA PRADESH
Case number: Appeal (civil) 712 of 1966 |
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29 April 1969
Supreme Court 13 pages INDU BHUSAN BOSE Vs RAMA SUNDARI DEVI & ANR
Case number: Appeal (civil) 882 of 1968 |
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29 April 1969
Supreme Court 7 pages BALDEVDAS SHIVLAL & ANR. Vs FILMISTAN DISTRIBUTORS (INDIA) (P) LTD. & ORS.
Case number: Appeal (civil) 1940 of 1967 |
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29 April 1969
Supreme Court 6 pages RAJ KUMAR MOHAN SINGH & ORS. Vs RAJ KUMAR PASUPATINATH SARAN SINGH & ORS.
Case number: Appeal (civil) 380 of 1965 |