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15 April 1969
Supreme Court 11 pages WORKMEN OF THE MOTOR INDUSTRIES CO. LTD. Vs MANAGEMENT OF MOTOR INDUSTRIES CO. LTD.,BANGALORE
Case number: Appeal (civil) 2123 of 1968 |
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15 April 1969
Supreme Court 3 pages VOLETI VENKATARAMA RAO Vs KESAPRAGADA BHASKARA RAO & ORS.
Case number: Appeal (civil) 757 of 1963 |
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15 April 1969
Supreme Court 4 pages RATAN LAL SHAH Vs FIRM LALMANDAS CHHADAMMALAL & ANR.
Case number: Appeal (civil) 1019 of 1966 |
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14 April 1969
Supreme Court 6 pages K. R. CHINNA KRISHNA CHETTIAR Vs SRI AMBAL & CO., MADRAS & ANR.
Case number: Appeal (civil) 749 of 1966 |
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11 April 1969
Supreme Court 18 pages ASSISTANT COMMISSIONER OF URBAN LAND TAXAND OTHERS Vs THE BUCKINGHAM & CARNATIC CO. LTD., ETC.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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11 April 1969
Supreme Court 11 pages STATE OF ORISSA & ANR. Vs B. K. MOHAPATRA
Case number: Appeal (civil) 2162 of 1968 |
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10 April 1969
Supreme Court 4 pages STATE OF GUJARAT Vs R. G. TEREDESAI & ANR.
Case number: Appeal (civil) 961 of 1966 |
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09 April 1969
Supreme Court 7 pages TAKHATRAY SHIVDATRAY MANKAD Vs STATE OF GUJARAT
Bench: GROVER,A.N. |
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09 April 1969
Supreme Court 4 pages CANTONMENT BOARD, MEERUT Vs NARAINDAS & ANR.
Case number: Appeal (civil) 747 of 1966 |
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08 April 1969
Supreme Court 8 pages RAJA BAJARANG BAHADUR SINGH Vs JAI NARAIN
Case number: Appeal (civil) 735 of 1966 |
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08 April 1969
Supreme Court 9 pages DEBESH CHANDRA DAS Vs UNION OF INDIA AND ORS.
Case number: Appeal (civil) 2065 of 1968 |
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03 April 1969
Supreme Court 13 pages CO-OPERATIVE CENTRAL BANK LTD. & ORS. Vs ADDITIONAL INDUSTRIAL TRIBUNAL, ANDHRAPRADESH & ORS.
Case number: Appeal (civil) 2093 of 1968 |
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03 April 1969
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, CENTRAL CALCUTTA Vs GOLD MOHORE, INVESTMENT CO.LTD.
Bench: M. HIDAYATULLAH, CJ,J.C. SHAH,V. RAMASWAMI,G.K. MITTER,A.N. GROVER |
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02 April 1969
Supreme Court 15 pages BENNETT COLEMAN & CO. (P) LTD. Vs PUNYA PRIYA DAS GUPTA
Case number: Appeal (civil) 1702 of 1966 |
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02 April 1969
Supreme Court 8 pages RT. REV. BISHOP S. K. PATRO & ORS. Vs STATE OF BIHAR & ORS.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |