Showing 37921 - 37935 of 41947 judgements
15 April 1969
Supreme Court
11 pages
WORKMEN OF THE MOTOR INDUSTRIES CO. LTD. Vs MANAGEMENT OF MOTOR INDUSTRIES CO. LTD.,BANGALORE

Case number: Appeal (civil) 2123 of 1968

15 April 1969
Supreme Court
3 pages
VOLETI VENKATARAMA RAO Vs KESAPRAGADA BHASKARA RAO & ORS.

Case number: Appeal (civil) 757 of 1963

15 April 1969
Supreme Court
4 pages
RATAN LAL SHAH Vs FIRM LALMANDAS CHHADAMMALAL & ANR.

Case number: Appeal (civil) 1019 of 1966

14 April 1969
Supreme Court
6 pages
K. R. CHINNA KRISHNA CHETTIAR Vs SRI AMBAL & CO., MADRAS & ANR.

Case number: Appeal (civil) 749 of 1966

11 April 1969
Supreme Court
18 pages
ASSISTANT COMMISSIONER OF URBAN LAND TAXAND OTHERS Vs THE BUCKINGHAM & CARNATIC CO. LTD., ETC.

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N.
Case number: Appeal (civil) 21 of 1966

11 April 1969
Supreme Court
11 pages
STATE OF ORISSA & ANR. Vs B. K. MOHAPATRA

Case number: Appeal (civil) 2162 of 1968

10 April 1969
Supreme Court
4 pages
STATE OF GUJARAT Vs R. G. TEREDESAI & ANR.

Case number: Appeal (civil) 961 of 1966

09 April 1969
Supreme Court
7 pages
TAKHATRAY SHIVDATRAY MANKAD Vs STATE OF GUJARAT

Bench: GROVER,A.N.
Case number: Appeal Civil 3726 of 1984

09 April 1969
Supreme Court
4 pages
CANTONMENT BOARD, MEERUT Vs NARAINDAS & ANR.

Case number: Appeal (civil) 747 of 1966

08 April 1969
Supreme Court
8 pages
RAJA BAJARANG BAHADUR SINGH Vs JAI NARAIN

Case number: Appeal (civil) 735 of 1966

08 April 1969
Supreme Court
9 pages
DEBESH CHANDRA DAS Vs UNION OF INDIA AND ORS.

Case number: Appeal (civil) 2065 of 1968

03 April 1969
Supreme Court
13 pages
CO-OPERATIVE CENTRAL BANK LTD. & ORS. Vs ADDITIONAL INDUSTRIAL TRIBUNAL, ANDHRAPRADESH & ORS.

Case number: Appeal (civil) 2093 of 1968

03 April 1969
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, CENTRAL CALCUTTA Vs GOLD MOHORE, INVESTMENT CO.LTD.

Bench: M. HIDAYATULLAH, CJ,J.C. SHAH,V. RAMASWAMI,G.K. MITTER,A.N. GROVER
Case number: Appeal (civil) 1236 of 1967

02 April 1969
Supreme Court
15 pages
BENNETT COLEMAN & CO. (P) LTD. Vs PUNYA PRIYA DAS GUPTA

Case number: Appeal (civil) 1702 of 1966

02 April 1969
Supreme Court
8 pages
RT. REV. BISHOP S. K. PATRO & ORS. Vs STATE OF BIHAR & ORS.

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N.
Case number: Appeal (civil) 2346 of 1968