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29 April 1969
Supreme Court 13 pages A. K. KRAIPAK & ORS. ETC. Vs UNION OF INDIA & ORS.
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,HEGDE, K.S.,GROVER, A.N. |
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28 April 1969
Supreme Court 3 pages RASH BEHARI CHATTERJEE Vs FAGU SHAW & ORS.
Case number: Appeal (crl.) 5 of 1967 |
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25 April 1969
Supreme Court 4 pages HARI NANDAN SHARAN BHATNAGAR Vs S. N. DIXIT & ANR.
Case number: Appeal (civil) 1020 of 1966 |
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25 April 1969
Supreme Court 8 pages CHITHRA GHOSH & ANOTHER Vs UNION OF INDIA AND OTHERS
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,HEGDE, K.S.,GROVER, A.N. |
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25 April 1969
Supreme Court 12 pages VRAJLAL MANILAL & CO. & ORS. Vs STATE OF MADHYA PRADESH. & ORS.
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,HEGDE, K.S.,GROVER, A.N. |
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25 April 1969
Supreme Court 4 pages NITYANANDA M. JOSHI & ORS. Vs LIFE INSURANCE CORPORATION OF INDIA & ORS.
Case number: Appeal (civil) 301 of 1969 |
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25 April 1969
Supreme Court 8 pages SHRI PRITHVI COTTON MILLS LTD. & ANR. Vs BROACH BOROUGH MUNICIPALITY & ORS.
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,HEGDE, K.S.,GROVER, A.N. |
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24 April 1969
Supreme Court 19 pages MANAGEMENT OF STATE BANK OF HYDERABAD Vs VASUDEV ANANT BHIDE ETC.
Case number: Appeal (civil) 1916 of 1968 |
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23 April 1969
Supreme Court 6 pages STATE OF BIHAR Vs MATHU PANDEY & ORS.
Case number: Appeal (crl.) 203 of 1966 |
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22 April 1969
Supreme Court 6 pages UNION OF INDIA Vs SURJEET SINGH ATWAL
Case number: Appeal (civil) 760 of 1966 |
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21 April 1969
Supreme Court 5 pages E. V. MATHAI Vs SUBORDINATE JUDGE, KOTTAYAM & ORS.
Case number: Appeal (civil) 275 of 1969 |
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21 April 1969
Supreme Court 8 pages STATE OF GUJARAT Vs PATEL RAGHAV NATHA & ORS.
Case number: Appeal (civil) 723 of 1966 |
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17 April 1969
Supreme Court 6 pages MAGANTI SUBRAMANYAN Vs THE STATE OF ANDHRA PRADESH
Case number: Appeal (civil) 614 of 1966 |
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16 April 1969
Supreme Court 6 pages KRISHNAJI DATTATRYAYA BAPAT Vs KRISHNAJI DATTATRYAYA BAPAT
Case number: Appeal (civil) 870 of 1966 |
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15 April 1969
Supreme Court 5 pages VENKATARAO ESAJIRAO LIMBEKAR & ORS. Vs THE STATE OF BOMBAY & ORS.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |