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29 July 1969
Supreme Court 5 pages MADAN RAJ BHANDARI Vs STATE OF RAJASTHAN
Case number: Appeal (crl.) 82 of 1967 |
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29 July 1969
Supreme Court 4 pages FAZAL HUSSAIN AND ARSHAD AHMAD Vs THE STATE OF JAMMU AND KASHMIR
Case number: Writ Petition (Civil) 111 of 1969 |
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29 July 1969
Supreme Court 7 pages AMARCHAND SOBHACHAND Vs COMMISSIONER OF INCOME TAX, MADRAS
Bench: HEGDE,K.S. |
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28 July 1969
Supreme Court 6 pages INCOME-TAX OFFICER, ALLEPPEY Vs M.C. PONNOOSE & ORS.
Case number: Appeal (civil) 942 of 1966 |
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25 July 1969
Supreme Court 3 pages BENARAS STATE BANK LTD. Vs COMMISSIONER OF INCOME-TAX, LUCKNOW
Case number: Appeal (civil) 1033 of 1966 |
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25 July 1969
Supreme Court 3 pages COMMISSIONER OF INCOME-TAX, CALCUTTA Vs NALIN BEHARI LAL SINGHA ETC.
Case number: Appeal (civil) 736 of 1968 |
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25 July 1969
Supreme Court 5 pages A.K. JAIN & ORS. Vs UNION OF INDIA & ORS.
Bench: HEGDE,K.S. |
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23 July 1969
Supreme Court 6 pages M..C. CHACKO Vs STATE BANK OF TRAVANCORE, TRIVANDRUM
Case number: Appeal (civil) 652 of 1966 |
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23 July 1969
Supreme Court 17 pages RAYALA CORPORATION (P) LTD. & ORS. Vs DIRECTOR OF ENFORCEMENT, NEW DELHI
Bench: SHELAT, J.M.,BHARGAVA, VISHISHTHA,VAIDYIALINGAM, C.A.,HEGDE, K.S.,GROVER, A.N. |
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23 July 1969
Supreme Court 5 pages THAKUR JANKI BALLABHJI MAHARAJ & ANR. Vs THAKUR JANKI BALLABHJI MAHARAJ & ANR.
Case number: Appeal (civil) 574 of 1966 |
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18 July 1969
Supreme Court 4 pages JOTHI TIMBER MART & OTHERS Vs CORPORATION OF CALlCUT & ANOTHER
Case number: Appeal (civil) 1079 of 1966 |
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18 July 1969
Supreme Court 6 pages MANAGEMENT, GHAZIABAD ENGINEERING CO (P) LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 1408 of 1966 |
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17 July 1969
Supreme Court 6 pages T.G. VENKATARAMAN ETC. Vs STATE OF MADRAS & ANR.
Case number: Appeal (civil) 281 of 1969 |
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15 July 1969
Supreme Court 12 pages INCOME-TAX OFFICER, SPECIAL INVESTIGATIONCIRCLE-B, MEERUT Vs M/S. SETH BROTHERS AND ORS.
Case number: Appeal (civil) 700 of 1965 |
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15 July 1969
Supreme Court 7 pages STATE OF ORISSA Vs CHANDRA SEKHAR SINGH BHOI ETC.
Case number: Appeal (civil) 1017 of 1968 |