Showing 37861 - 37875 of 41947 judgements
11 August 1969
Supreme Court
5 pages
CHANAN SINGH & ANOTHER Vs JAI KAUR

Case number: Appeal (civil) 774 of 1966

08 August 1969
Supreme Court
6 pages
HAR GOVIND Vs AZIZ AHMAD & ANR.

Case number: Appeal (civil) 381 of 1965

08 August 1969
Supreme Court
7 pages
COMMISSIONER OF WEALTH-TAX, CALCUTTA, NOWWEST BENGAL II Vs TUNGABHADRA INDUSTRIES LTD., CALCUTTA

Case number: Appeal (civil) 1629 of 1968

07 August 1969
Supreme Court
8 pages
STATE OF ASSAM & ANR. Vs D.C. CHOUDHURI & ORS.

Case number: Appeal (civil) 1537 of 1968

07 August 1969
Supreme Court
7 pages
STAR COMPANY LIMITED Vs COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA

Case number: Appeal (civil) 1635 of 1968

07 August 1969
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX (CENTRAL) CALCUTTA Vs INDIA DISCOUNT CO. LTD.

Case number: Appeal (civil) 2115 of 1968

04 August 1969
Supreme Court
5 pages
SHYAMAL CHAKRABORTY Vs COMMISSIONER OF POLICE, CALCUTTA & ANR.

Case number: Writ Petition (Civil) 102 of 1969

04 August 1969
Supreme Court
8 pages
HINDUSTAN STEEL LTD. Vs STATE OF ORISSA

Case number: Appeal (civil) 883 of 1966

01 August 1969
Supreme Court
9 pages
KURAPATI VENKATASATYANARAYANA & OTHERS Vs THE STATE OF ANDHRA PRADESH

Case number: Appeal (civil) 1451 of 1968

31 July 1969
Supreme Court
6 pages
DHIAN SINGH Vs MUNICIPAL BOARD, SAHARANPUR

Case number: Appeal (crl.) 122 of 1967

31 July 1969
Supreme Court
9 pages
COMMISSIONER OF INCOME-TAX, EXCESS PROFITS TAX, HYDERABA Vs V. JAGAN MOHAN RAO & ORS.

31 July 1969
Supreme Court
5 pages
JUGGILAL KAMLAPAT, KANPUR Vs COMMISSIONER OF INCOME-TAX, LUCKNOW

Case number: Appeal (civil) 1953 of 1968

31 July 1969
Supreme Court
6 pages
SATYANARAYANA MODI Vs THE CONTROLLER OF ESTATE DUTY, DELHI AND RAJASTHAN,N

Case number: Appeal (civil) 438 of 1967

30 July 1969
Supreme Court
5 pages
RAM PRASAD SHARMA Vs STATE OF BIHAR

Case number: Crl.A. No.-000208-000208 / 1966
Diary number: 60005 / 1966
Advocates: ASHOK MATHUR Vs ASHOK SHARMA

30 July 1969
Supreme Court
9 pages
STATE OF KERALA Vs A.B. ABDUL KHADIR & ORS.

Case number: Appeal (civil) 517 of 1967