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01 April 1969
Supreme Court 8 pages UNION OF INDIA Vs JAGJIT SINGH
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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01 April 1969
Supreme Court 6 pages MOHD. FARUK Vs STATE OF MADHYA PRADESH AND OTHERS
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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31 March 1969
Supreme Court 5 pages SUB-DIVISIONAL OFFICER, SADAR, FAIZABAD Vs SHAMBHOO NARAIN SINGH
Case number: Appeal (civil) 721 of 1966 |
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31 March 1969
Supreme Court 18 pages MOHD. HUSSAIN UMAR KOCHRA ETC. Vs K. S. DALIPSINGHJI & ANR., ETC.
Case number: Appeal (crl.) 139 of 1966 |
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28 March 1969
Supreme Court 6 pages COLLECTOR OF CUSTOMS & ORS. Vs M/s. SOORAJMULL NAGARMULL & ANR.
Case number: Appeal (civil) 429 of 1966 |
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28 March 1969
Supreme Court 6 pages A. V. S. NARASIMHA RAO AND OTHERS Vs THE STATE OF ANDHRA PRADESH AND ANOTHER
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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26 March 1969
Supreme Court 11 pages DIGYADARSAN RAJENDRA RAMDASSJI VARU Vs STATE OF ANDHRA PRADESH & ANR.
Case number: Writ Petition (Civil) 347 of 1968 |
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26 March 1969
Supreme Court 14 pages REV. MONS. SEBASTIAO FRANCISCO XAVIER DOS.REMEDIOS MONTE Vs STATE OF GOA
Bench: HIDAYATULLAH, M. (CJ),SIKRI, S.M.,BACHAWAT, R.S.,MITTER, G.K.,HEGDE, K.S. |
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24 March 1969
Supreme Court 7 pages KHEMCHAND DAYALJI & CO. Vs MOHAMMEDBHAI CHANDBHAI
Case number: Appeal (civil) 808 of 1966 |
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21 March 1969
Supreme Court 8 pages MANI MANI AND ORS. Vs MANI JOSHUA
Case number: Appeal (civil) 683 of 1966 |
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21 March 1969
Supreme Court 5 pages SHRI VIDYA PRACHAR TRUST Vs PANDIT BASANT RAM
Case number: Appeal (civil) 499 of 1966 |
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20 March 1969
Supreme Court 5 pages BALAK SINGH Vs WAQF ALEE ALLAH KAYAM KARDA AHMAD ULLAHKHAN SAHEB
Bench: SIKRI,S.M. |
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20 March 1969
Supreme Court 13 pages TOWN MUNICIPAL COUNCIL, ATHANI Vs PRESIDING OFFICER, LABOUR COURT, HUBLI & ORS.
Case number: Appeal (civil) 170 of 1968 |
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18 March 1969
Supreme Court 9 pages TULSIPUR SUGAR COMPANY LTD. Vs STATE OF U.P. & ORS.
Case number: Appeal (civil) 480 of 1967 |
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17 March 1969
Supreme Court 7 pages S. JHANSI LAKSHMI BAI & ORS. Vs POTHANA APPARAO & ORS.
Case number: Appeal (civil) 445 of 1966 |