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16 October 1969
Supreme Court 0 pages STATE OF NAGALAND Vs G. VASANTHA
Bench: J.C. SHAH,J.M. SHELAT,C.A. VAIDYIALINGAM,K.S. HEGDE,A.N. RAY |
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16 October 1969
Supreme Court 5 pages MANAGEMENT OF M/S PRADIP LAMP WORKS Vs PRADIP LAMP WORKERS KARAMCHARYA SANGH AND ANOTHER
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16 October 1969
Supreme Court 5 pages STATE OF GUJARAT Vs RAMPRAKASH, P. PURI AND ORS.
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16 October 1969
Supreme Court 6 pages SOMNATH BARMAN Vs DR. S. P. RAJU & ANR.
Case number: Appeal (civil) 2342 of 1966 |
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16 October 1969
Supreme Court 7 pages KARNAL DISTILLERY CO. LTD. Vs STATE OF HARYANA AND ORS.
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16 October 1969
Supreme Court 6 pages NATHULAL Vs PHOOLCHAND
Case number: Appeal (civil) 2345 of 1966 |
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16 October 1969
Supreme Court 16 pages KANTA KATHURIA Vs MANAK CHAND SURANA
Bench: HIDAYATULLAH, M. (CJ),SIKRI, S.M.,MITTER, G.K.,RAY, A.N.,REDDY, P. JAGANMOHAN |
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15 October 1969
Supreme Court 5 pages CANNANORE SPINNING AND WEAVING MILLS LTD. Vs COLLECTOR OF CUSTOMS AND CENTRAL EXCISECOCHIN AND ORS.
Case number: Appeal (civil) 2346 of 1966 |
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15 October 1969
Supreme Court 6 pages HARI SAO AND ANR. Vs STATE OF BIHAR
Case number: Appeal (crl.) 240 of 1966 |
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15 October 1969
Supreme Court 12 pages PT. RAM CHANDRA SHUKLA Vs SHREE MAHADEOJI, MAHABIRJI AND HAZRAT ALIKANPUR & ORS.
Case number: Appeal (civil) 1393 of 1967 |
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15 October 1969
Supreme Court 7 pages SHYAMSUNDER TIKAM SHET & ANR. Vs STATE OF MAHARASHTRA & ANR.
Case number: Appeal (civil) 744 of 1966 |
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15 October 1969
Supreme Court 4 pages SHEO NATH Vs THE STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 49 of 1969 |
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14 October 1969
Supreme Court 8 pages SHIVAGONDA SUBRAIGONDA PATIL AND ORS. Vs RUDRAGONDA BHIMAGONDA PATIL AND ANR.
Case number: Appeal (civil) 734 of 1966 |
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14 October 1969
Supreme Court 23 pages LENNART SCHUSSLER AND ANR. Vs DIRECTOR OF ENFORCEMENT & ANR.
Bench: SIKRI, S.M.,MITTER, G.K.,HEGDE, K.S.,RAY, A.N.,REDDY, P. JAGANMOHAN |
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13 October 1969
Supreme Court 8 pages CITY MUNICIPAL COUNCIL, MANGALORE & ANR. Vs FREDERICK PAIS ETC.
Case number: Appeal (civil) 1302 of 1968 |