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27 October 1969
Supreme Court 4 pages GHULAM NABI ZAKI Vs STATE OF JAMMU AND KASHMIR
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27 October 1969
Supreme Court 7 pages MUNSHI LAL BENI RAM GLASS WORKS Vs S. R. SINGH, ASSISTANT LABOUR COMMISSIONER ANDOTHERS
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27 October 1969
Supreme Court 8 pages MEHARBANSINGH AND OTHERS Vs NARESHSINGH AND OTHERS
Case number: Appeal (civil) 1438 of 1967 |
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27 October 1969
Supreme Court 5 pages STATE OF PUNJAB Vs SARDAR SEWA SINGH GILL & ORS.
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27 October 1969
Supreme Court 5 pages TATANAGAR FOUNDRY CO. LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 697 of 1968 |
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27 October 1969
Supreme Court 7 pages NAVALKHA & SONS Vs SRI RAMANYA DAS & ORS.
Case number: Appeal (civil) 1085 of 1967 |
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17 October 1969
Supreme Court 18 pages SUSHILA KASHINATH DHONDE & ORS. Vs HARILAL GOVINDJI BHOGANI & ORS.
Case number: Appeal (civil) 1341 of 1969 |
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17 October 1969
Supreme Court 13 pages REMINGTON RAND OF INDIA LTD. Vs THE WORKMEN
Case number: Appeal (civil) 1551 of 1966 |
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17 October 1969
Supreme Court 6 pages STATE OF ASSAM & ANR. Vs KUSESWAR SAIKIA AND ORS.
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N. |
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17 October 1969
Supreme Court 3 pages JAGAD BANDHU CHATTERJEE Vs NILIMA RANI & OTHERS
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17 October 1969
Supreme Court 7 pages COMMISSIONER OF HINDU RELIGIOUS & CHARITABLEENDOWMENTS. M Vs U. KRISHNA RAO & ORS.
Case number: Appeal (civil) 2312 of 1966 |
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17 October 1969
Supreme Court 8 pages KANAIYALAL MANEKLAL CHINAI & ANR. Vs STATE OF GUJARAT & ORS.
Case number: Appeal (civil) 1102 of 1967 |
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17 October 1969
Supreme Court 5 pages DEWAN SINGH Vs CHAMPAT SINGH & ORS.
Case number: Appeal (civil) 1369 of 1965 |
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17 October 1969
Supreme Court 4 pages LALA RAM Vs HARI RAM
Case number: Appeal (crl.) 191 of 1967 |
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17 October 1969
Supreme Court 10 pages WORKMEN OF M/S. DELHI CLOTH AND GENERAL MILLS Vs MANAGEMENT OF M/S. DELHI CLOTH AND GENERAL MILLS LTD.
Case number: Appeal (civil) 2006 of 1966 |