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01 April 1970
Supreme Court 16 pages MANAGEMENT OF SAFDARJUNG HOSPITAL, NEW DELHI Vs KULDIP SINGH SETHI (With Connected Appeals)
Case number: Appeal (civil) 1705 of 1969 |
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31 March 1970
Supreme Court 10 pages ANDHRA PRADESH GRAIN & SEED MERCHANTS' ASSOCIATION ETC. ET Vs UNION OF INDIA & ANR.
Case number: Writ Petition (Civil) 468 of 1969 |
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31 March 1970
Supreme Court 12 pages NOOKALA SETHARAMAIAH Vs KOTAIAH NAIDU & ORS.
Case number: Appeal (civil) 2121 of 1969 |
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30 March 1970
Supreme Court 7 pages SAHADU GANGARAM BHAGADE Vs SPL. DEPUTY COLLECTOR, AHMADNAGAR AND ANOTHER
Case number: Appeal (civil) 2528 of 1969 |
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26 March 1970
Supreme Court 7 pages HARGUN SUNDER DAS GODEJA & ORS. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 153 of 1967 |
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25 March 1970
Supreme Court 5 pages NARAYAN NATHU NAIK Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 97 of 1968 |
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25 March 1970
Supreme Court 5 pages SRI BHAVANARAYANASWAMIVARI TEMPLE Vs VADAPALLI VENKATA BHAVANARAYANACHARYULU
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24 March 1970
Supreme Court 8 pages NOOR MOHAMMAD MOHD. YUSUF MOMIN Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 24 of 1968 |
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24 March 1970
Supreme Court 7 pages COLLECTOR OF CUSTOMS, NEW DELHI Vs GHULAM SARWAR AND ORS.
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18 March 1970
Supreme Court 9 pages DEBI PRASAD (DEAD) BY L.RS. Vs TRIBENI DEVI AND ORS.
Case number: Appeal (civil) 707 of 1966 |
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18 March 1970
Supreme Court 12 pages THE STATE OF ASSAM AND ANOTHER Vs MAHENDRA KUMAR DAS AND OTHERS
Case number: Appeal (civil) 2210 of 1966 |
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18 March 1970
Supreme Court 15 pages NATIONAL BELL CO. & ANR. Vs METAL GOODS MFG. CO. (P) LTD. & ANR.
Case number: Appeal (civil) 1952 of 1966 |
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18 March 1970
Supreme Court 4 pages VASUDEV DHANJIBHAI MODI Vs RAJABHAI ABDUL REHMAN & ORS.
Case number: Appeal (civil) 406 of 1967 |
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18 March 1970
Supreme Court 8 pages STATE OF RAJASTHAN Vs KARTAR SINGH
Case number: Appeal (crl.) 114 of 1969 |
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17 March 1970
Supreme Court 6 pages PERUMAL NADAR (DEAD) BY L.R.S. Vs PONNUSWAMI
Case number: Appeal (civil) 354 of 1967 |