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27 April 1970
Supreme Court 3 pages JAIPUR HOSIERY MILLS (P) LTD., JAIPUR Vs THE STATE OF RAJASTHAN & OTHERS.
Case number: Appeal (civil) 77 of 1967 |
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27 April 1970
Supreme Court 7 pages COMMISSIONER OF INCOME TAX, PATIALA Vs THE AMBALA FLOUR MILLS
Case number: Appeal (civil) 1277 of 1966 |
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27 April 1970
Supreme Court 4 pages PRODUCE EXCHANGE CORPORATION LTD. Vs COMMISSIONER OF INCOME TAX
Case number: Appeal (civil) 2538 of 1966 |
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24 April 1970
Supreme Court 4 pages THE COMMISSIONER OF INCOME-TAX, MADRAS Vs M. V. MURUGAPPAN & ORS.
Case number: Appeal (civil) 566 of 1967 |
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24 April 1970
Supreme Court 3 pages THE COMMISSIONER OF GIFT-TAX, KERALA Vs DR. GEORGE KURUVILLA
Case number: Appeal (civil) 764 of 1967 |
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23 April 1970
Supreme Court 8 pages PREM LATA AGARWAL Vs LAKSHMAN PRASAD GUPTA & ORS.
Case number: Appeal (civil) 350 of 1970 |
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23 April 1970
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, CALCUTTA Vs BIRLA BROS. (P) LTD.
Case number: Appeal (civil) 2380 of 1966 |
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23 April 1970
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, MYSORE Vs SEGU BUCHIAH SETTY
Case number: Appeal (civil) 235 of 1967 |
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23 April 1970
Supreme Court 4 pages THE INDIAN OVERSEAS BANK LTD. Vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
Case number: Appeal (civil) 615 of 1967 |
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23 April 1970
Supreme Court 8 pages N. V. SHANMUGHAM AND CO. Vs COMMISSIONER OF INCOME-TAX, MADRAS
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21 April 1970
Supreme Court 5 pages BOMBAY MUNICIPAL CORPORATION Vs LIFE INSURANCE CORPORATION OF INDIA, BOMBAY
Case number: Appeal (civil) 402 of 1967 |
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21 April 1970
Supreme Court 10 pages M/S. SHRI GOPAL PAPER MILLS CO. LTD. Vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
Case number: Appeal (civil) 1669 of 1966 |
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20 April 1970
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, CALCUTTA Vs KOKILA DEBI
Case number: Appeal (civil) 220 of 1967 |
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20 April 1970
Supreme Court 3 pages COMMISSIONER OF INCOME-TAX, WEST BENGAL,CALCUTTA Vs SHRI PREM BHAI PAREKH AND ORS.
Case number: Appeal (civil) 2272 of 1966 |
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20 April 1970
Supreme Court 4 pages SIRPUR PAPER MILL LTD. Vs THE COMMISSIONER OF WEALTH TAX, HYDERARAD
Case number: Appeal (civil) 2269 of 1966 |