Showing 37576 - 37590 of 41947 judgements
27 April 1970
Supreme Court
3 pages
JAIPUR HOSIERY MILLS (P) LTD., JAIPUR Vs THE STATE OF RAJASTHAN & OTHERS.

Case number: Appeal (civil) 77 of 1967

27 April 1970
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, PATIALA Vs THE AMBALA FLOUR MILLS

Case number: Appeal (civil) 1277 of 1966

27 April 1970
Supreme Court
4 pages
PRODUCE EXCHANGE CORPORATION LTD. Vs COMMISSIONER OF INCOME TAX

Case number: Appeal (civil) 2538 of 1966

24 April 1970
Supreme Court
4 pages
THE COMMISSIONER OF INCOME-TAX, MADRAS Vs M. V. MURUGAPPAN & ORS.

Case number: Appeal (civil) 566 of 1967

24 April 1970
Supreme Court
3 pages
THE COMMISSIONER OF GIFT-TAX, KERALA Vs DR. GEORGE KURUVILLA

Case number: Appeal (civil) 764 of 1967

23 April 1970
Supreme Court
8 pages
PREM LATA AGARWAL Vs LAKSHMAN PRASAD GUPTA & ORS.

Case number: Appeal (civil) 350 of 1970

23 April 1970
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX, CALCUTTA Vs BIRLA BROS. (P) LTD.

Case number: Appeal (civil) 2380 of 1966

23 April 1970
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, MYSORE Vs SEGU BUCHIAH SETTY

Case number: Appeal (civil) 235 of 1967

23 April 1970
Supreme Court
4 pages
THE INDIAN OVERSEAS BANK LTD. Vs THE COMMISSIONER OF INCOME-TAX, MADRAS.

Case number: Appeal (civil) 615 of 1967

23 April 1970
Supreme Court
8 pages
N. V. SHANMUGHAM AND CO. Vs COMMISSIONER OF INCOME-TAX, MADRAS

21 April 1970
Supreme Court
5 pages
BOMBAY MUNICIPAL CORPORATION Vs LIFE INSURANCE CORPORATION OF INDIA, BOMBAY

Case number: Appeal (civil) 402 of 1967

21 April 1970
Supreme Court
10 pages
M/S. SHRI GOPAL PAPER MILLS CO. LTD. Vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA

Case number: Appeal (civil) 1669 of 1966

20 April 1970
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, CALCUTTA Vs KOKILA DEBI

Case number: Appeal (civil) 220 of 1967

20 April 1970
Supreme Court
3 pages
COMMISSIONER OF INCOME-TAX, WEST BENGAL,CALCUTTA Vs SHRI PREM BHAI PAREKH AND ORS.

Case number: Appeal (civil) 2272 of 1966

20 April 1970
Supreme Court
4 pages
SIRPUR PAPER MILL LTD. Vs THE COMMISSIONER OF WEALTH TAX, HYDERARAD

Case number: Appeal (civil) 2269 of 1966