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17 March 1970
Supreme Court 3 pages STATE OF MAHARASHTRA & ANR. Vs CHAMPALAL KISHANLAL MOHTA
Case number: Review Petition (Civil) 29 of 1969 |
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16 March 1970
Supreme Court 7 pages JUGRAJ SINGH & ANR. Vs JASWANT SINGH & ORS.
Case number: Appeal (civil) 198 of 1967 |
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13 March 1970
Supreme Court 6 pages HETHUBHA ALIAS JITHUBA MADHUBA & ORS. Vs THE STATE OF GUJARAT
Case number: Appeal (crl.) 100 of 1967 |
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13 March 1970
Supreme Court 19 pages D. P. MISHRA Vs KAMAL NARAYAN SHARMA AND ANR.
Case number: Appeal (civil) 1738 of 1969 |
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11 March 1970
Supreme Court 6 pages BHIMAPPA BASSAPPA BHU SANNAVAR Vs LAXMAN SHIVARAYAPPA SAMAGOUDA AND OTHERS
Case number: Appeal (crl.) 166 of 1967 |
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10 March 1970
Supreme Court 3 pages JAGANNATH SINGH AND OTHERS Vs DR. RAM NARESH SINGH
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10 March 1970
Supreme Court 6 pages BIHAR SCHOOL EXAMINATION BOARD Vs SUBHAS CHANDRA SINHA, & ORS.
Case number: Appeal (civil) 2620 of 1969 |
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10 March 1970
Supreme Court 8 pages FATEH BIBI ETC. Vs CHARAN DASS
Case number: Appeal (civil) 364 of 1967 |
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10 March 1970
Supreme Court 6 pages S.N. SHARMA Vs BIPEN KUMAR TIWARI AND ORS.
Case number: Appeal (crl.) 256 of 1969 |
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09 March 1970
Supreme Court 10 pages UNION OF INDIA Vs THE LONAVLA BOROUGH MUNICIPALITY OF LONAVLA, DISTRICT POON
Case number: Appeal (civil) 1641 of 1966 |
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09 March 1970
Supreme Court 13 pages P. SIRAJUDDIN ETC. Vs STATE OF MADRAS ETC.
Case number: Appeal (crl.) 233 of 1966 |
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06 March 1970
Supreme Court 6 pages CHAMAN LAL Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 138 of 1967 |
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06 March 1970
Supreme Court 4 pages SIDDANNA APPARAO PATIL Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 180 of 1967 |
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06 March 1970
Supreme Court 5 pages KANPUR SUGAR WORKS LTD. Vs STATE OF BIHAR & ORS.
Case number: Appeal (civil) 169 of 1967 |
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04 March 1970
Supreme Court 4 pages NAGARMAL TEKRIWAL Vs STATE OF BIHAR
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