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23 February 1970
Supreme Court 4 pages GOPI KRISHNA KANORIA Vs DRAUPADI SAHAYA & ORS.
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23 February 1970
Supreme Court 2 pages R. D. AGARWALA & ANR. ETC. Vs UNION OF INDIA & ANR.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N. |
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23 February 1970
Supreme Court 7 pages SUSHIL KUMAR GUPTA Vs JOY SHANKAR BHATTACHARYYA
Case number: Appeal (crl.) 131 of 1967 |
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23 February 1970
Supreme Court 4 pages DEBABRATA GUPTA Vs S. K. GHOSH
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23 February 1970
Supreme Court 7 pages DELHI TRANSPORT UNDERTAKING Vs BALBIR SARAN GOEL
Case number: Appeal (civil) 2266 of 1968 |
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23 February 1970
Supreme Court 5 pages ASBESTOS CEMENT LTD. Vs P.D. SAWARKAR & ORS.
Case number: Appeal (civil) 2448 of 1969 |
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23 February 1970
Supreme Court 6 pages JANAPADA SABHA, CHHINDWARA ETC. Vs THE CENTRAL PROVINCES SYNDICATE LTD. AND ANR.ETC.
Bench: SHAH, J.C.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N.,DUA, I.D. |
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20 February 1970
Supreme Court 5 pages THE ALOTE ESTATE & ANR. Vs R.B. SETH HIRALAL KALYANMAL & ORS
Case number: Appeal (civil) 1010 of 1966 |
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20 February 1970
Supreme Court 6 pages PANCHAMAL NARAYAN SHENOY Vs BASTHI VENKATESHA SHENOY
Case number: Appeal (civil) 1552 of 1966 |
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20 February 1970
Supreme Court 9 pages MATHURALAL Vs KESHAR BAI AND ANOTHER
Bench: MITTER,G.K. |
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19 February 1970
Supreme Court 4 pages SHIVAPPA & ORS. Vs STATE OF MYSORE
Case number: Appeal (crl.) 87 of 1967 |
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19 February 1970
Supreme Court 4 pages R. N. CHATTERJI Vs HAVILDAR KUER SINGH
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19 February 1970
Supreme Court 7 pages BIHAR STATE ROAD TRANSPORT CORPORATION Vs STATE OF BIHAR & ORS.
Bench: SHELAT,J.M. |
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16 February 1970
Supreme Court 4 pages CHINNAMUTHU GOUNDER AND ORS. ETC. Vs P.A.S. PERUMAL CHETTIAR
Case number: Appeal (civil) 1116 of 1966 |
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16 February 1970
Supreme Court 9 pages STATE OF PUNJAB Vs DEWAN CHUNI LAL
Case number: Appeal (civil) 2348 of 1966 |