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20 April 1970
Supreme Court 5 pages BHAGWAN PRASAD SRIVASTAVA Vs N. P. MISRA
Bench: DUA,I.D. |
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17 April 1970
Supreme Court 6 pages DINDYAL & ANR. Vs RAJARAM
Case number: Appeal (civil) 404 of 1967 |
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17 April 1970
Supreme Court 9 pages MUNICIPAL CORPORATION OF THE CITY OFAHMEDABAD, ETC. Vs NEW SHOROCK SPG. & WVG. CO., LTD., ETC.
Case number: Appeal (civil) 2062 of 1969 |
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16 April 1970
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, WEST BENGALCALCUTTA & ANR. Vs HEMCHANDRA KAR & ORS.
Case number: Appeal (civil) 2273 of 1966 |
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16 April 1970
Supreme Court 7 pages THE STATE OF WEST BENGAL Vs THE INDIAN IRON & STEEL CO. LTD.
Case number: Appeal (civil) 1729 of 1966 |
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16 April 1970
Supreme Court 8 pages MADHYA PRADESH INDUSTRIES LTD. Vs THE INCOME-TAX OFFICER, NAGPUR
Case number: Appeal (civil) 2419 of 1966 |
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10 April 1970
Supreme Court 11 pages MANNAN LAL Vs MST. CHHOTAKA BIBI
Case number: Appeal (civil) 544 of 1967 |
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09 April 1970
Supreme Court 5 pages CORPORATION OF CALCUTTA Vs LIFE INSURANCE CORPORATION OF INDIA
Case number: Appeal (civil) 1559 of 1966 |
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07 April 1970
Supreme Court 10 pages AGARWAL AND CO. Vs COMMISSIONER OF INCOME-TAX, U.P.
Bench: HEGDE,K.S. |
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06 April 1970
Supreme Court 9 pages JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, MADRAS & ORS. Vs P. S. RAJAGOPAL NAIDU AND ORS.
Case number: Appeal (civil) 2525 of 1969 |
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02 April 1970
Supreme Court 10 pages THIMMA alias THIMMA RAJU Vs STATE OF MYSORE
Case number: Appeal (crl.) 245 of 1969 |
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02 April 1970
Supreme Court 4 pages VALLABH DAS Vs DR. MADAN LAL & ORS.
Case number: Appeal (civil) 615 of 1966 |
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02 April 1970
Supreme Court 4 pages NAINSINGH Vs KOONWARJEE AND OTHERS
Case number: Appeal (civil) 1460 of 1966 |
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02 April 1970
Supreme Court 5 pages MAHABIR PRASAD SANTOSH KUMAR Vs STATE OF U.P. AND ORS.
Case number: Appeal (civil) 457 of 1970 |
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02 April 1970
Supreme Court 6 pages SECOND GIFT TAX OFFICER, MANGALORE, ETC. Vs D. H. NAZARETH ETC.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,GROVER, A.N.,RAY, A.N.,DUA, I.D. |