Showing 37591 - 37605 of 41947 judgements
20 April 1970
Supreme Court
5 pages
BHAGWAN PRASAD SRIVASTAVA Vs N. P. MISRA

Bench: DUA,I.D.
Case number: Appeal Criminal 139 of 1967

17 April 1970
Supreme Court
6 pages
DINDYAL & ANR. Vs RAJARAM

Case number: Appeal (civil) 404 of 1967

17 April 1970
Supreme Court
9 pages
MUNICIPAL CORPORATION OF THE CITY OFAHMEDABAD, ETC. Vs NEW SHOROCK SPG. & WVG. CO., LTD., ETC.

Case number: Appeal (civil) 2062 of 1969

16 April 1970
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, WEST BENGALCALCUTTA & ANR. Vs HEMCHANDRA KAR & ORS.

Case number: Appeal (civil) 2273 of 1966

16 April 1970
Supreme Court
7 pages
THE STATE OF WEST BENGAL Vs THE INDIAN IRON & STEEL CO. LTD.

Case number: Appeal (civil) 1729 of 1966

16 April 1970
Supreme Court
8 pages
MADHYA PRADESH INDUSTRIES LTD. Vs THE INCOME-TAX OFFICER, NAGPUR

Case number: Appeal (civil) 2419 of 1966

10 April 1970
Supreme Court
11 pages
MANNAN LAL Vs MST. CHHOTAKA BIBI

Case number: Appeal (civil) 544 of 1967

09 April 1970
Supreme Court
5 pages
CORPORATION OF CALCUTTA Vs LIFE INSURANCE CORPORATION OF INDIA

Case number: Appeal (civil) 1559 of 1966

07 April 1970
Supreme Court
10 pages
AGARWAL AND CO. Vs COMMISSIONER OF INCOME-TAX, U.P.

Bench: HEGDE,K.S.
Case number: Appeal (civil) 2200 of 1968

06 April 1970
Supreme Court
9 pages
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, MADRAS & ORS. Vs P. S. RAJAGOPAL NAIDU AND ORS.

Case number: Appeal (civil) 2525 of 1969

02 April 1970
Supreme Court
10 pages
THIMMA alias THIMMA RAJU Vs STATE OF MYSORE

Case number: Appeal (crl.) 245 of 1969

02 April 1970
Supreme Court
4 pages
VALLABH DAS Vs DR. MADAN LAL & ORS.

Case number: Appeal (civil) 615 of 1966

02 April 1970
Supreme Court
4 pages
NAINSINGH Vs KOONWARJEE AND OTHERS

Case number: Appeal (civil) 1460 of 1966

02 April 1970
Supreme Court
5 pages
MAHABIR PRASAD SANTOSH KUMAR Vs STATE OF U.P. AND ORS.

Case number: Appeal (civil) 457 of 1970

02 April 1970
Supreme Court
6 pages
SECOND GIFT TAX OFFICER, MANGALORE, ETC. Vs D. H. NAZARETH ETC.

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,GROVER, A.N.,RAY, A.N.,DUA, I.D.
Case number: Appeal (civil) 664 of 1967