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04 March 1970
Supreme Court 4 pages PUNITHAVALLI AMMAL Vs RAMALINGAM (MINOR) AND ANR
Case number: Appeal (civil) 139 of 1967 |
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04 March 1970
Supreme Court 11 pages MANAGEMENT OF ADVANCE INSURANCE CO. LTD. Vs SHRI GURUDASMAL & ORS.
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N. |
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04 March 1970
Supreme Court 3 pages G.R.BAQUAL Vs STATE OF JAMMU & KASHMIR
Case number: Appeal (civil) 1584 of 1968 |
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03 March 1970
Supreme Court 6 pages CHAJU RAM Vs STATE OF JAMMU & KASHMIR
Case number: Writ Petition (Civil) 32 of 1970 |
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02 March 1970
Supreme Court 9 pages TATA ENGINEERING & LOCOMOTIVE CO. LIMITED Vs THE ASSISTANT COMMISSIONER OF COMMERCIALTAXES & ANOTHER
Bench: SHAH, J.C.,HEGDE, K.S.,GROVER, A.N.,RAY, A.N.,DUA, I.D. |
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27 February 1970
Supreme Court 8 pages CENTURY SPINNING & MANUFACTURING COMPANYLTD. AND ANR. Vs THE ULHASNAGAR- MUNICIPAL COUNCIL AND ANR.
Case number: Appeal (civil) 2130 of 1969 |
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27 February 1970
Supreme Court 7 pages NAGAR RICE & FLOUR MIILLS & ORS. Vs N. TEEKAPPA GOWDA & BROS. & ORS.
Case number: Appeal (civil) 2228 of 1969 |
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26 February 1970
Supreme Court 8 pages JAYVANT RAO AND OTHERS Vs CHANDRA KANT RAO AND OTHERS
Case number: Appeal (civil) 1370 of 1966 |
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26 February 1970
Supreme Court 7 pages MATHURA PRASAD BAJOO JAISWAL & ORS. Vs DOSSIBAI N. B. JEEJEEBHOY
Case number: Appeal (civil) 1061 of 1966 |
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25 February 1970
Supreme Court 7 pages COMMISSIONER OF WEALTH TAX, GUJARAT ATAHMEDABAD Vs MRS. ARUNDHATI BALKRISHNA
Case number: Appeal (civil) 1991 of 1968 |
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25 February 1970
Supreme Court 4 pages RAMJI DAS & ORS. Vs TRILOK CHAND ETC.
Case number: Appeal (civil) 1463 of 1969 |
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24 February 1970
Supreme Court 5 pages MADHARAO RAJESHWAR DESHPANDE Vs SHANKER SINGH & ORS.
Case number: Appeal (civil) 2393 of 1966 |
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24 February 1970
Supreme Court 11 pages SAHIB RAM ETC. Vs THE FINANCIAL COMMISSIONER, PUNJAB & OTHERS
Case number: Writ Petition (Civil) 116 of 1968 |
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24 February 1970
Supreme Court 7 pages H. P. GUPTA Vs HIRALAL
Case number: Appeal (crl.) 225 of 1966 |
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24 February 1970
Supreme Court 7 pages T. N. RAGHUNATHA REDDY Vs MYSORE STATE TRANSPORT AUTHORITY
Case number: Appeal (civil) 1564 of 1969 |