Showing 37561 - 37575 of 41947 judgements
05 May 1970
Supreme Court
5 pages
IN THE MATTER OF:RUSTOM CAWASJEE COOPER Vs UNION OF INDIA

05 May 1970
Supreme Court
4 pages
A. K. T. K. M. VISHNUDATTA ANDHARJANAM REPRESENTEDBY. D Vs COMMISSIONER OF AGRICULTURAL INCOME TAX,TRIVANDRUM

Bench: GROVER,A.N.
Case number: Appeal Civil 2327-2328 of 1968

04 May 1970
Supreme Court
8 pages
STATE OF ASSAM & ORS. Vs PREMADHAR BARUAH & ORS. ETC.

Case number: Appeal (civil) 1334 of 1969

30 April 1970
Supreme Court
3 pages
RM. RAMANATHAN CHETTIAR ETC. Vs COMMISSIONER OF INCOME TAX, MADRAS

Case number: Appeal (civil) 710 of 1967

30 April 1970
Supreme Court
12 pages
COMMISSIONER OF INCOME-TAX, PUNJAB Vs KULU VALLEY TRANSPORT CO. (P) LTD.

Case number: Appeal (civil) 0 of 1968

30 April 1970
Supreme Court
24 pages
MOHD. IBRAHIM ETC. Vs STATE TRANSPORT APPELLATE TRIBUNAL, MADRASETC.

Case number: Appeal (civil) 2322 of 1969

30 April 1970
Supreme Court
5 pages
COMMISSIONER OF INCOME TAX, BOMBAY Vs MYSORE SPINNING & MFG. CO. LTD.

Case number: Appeal (civil) 1760 of 1967

29 April 1970
Supreme Court
5 pages
COMMISSIONER OF INCOME TAX WEST BENGAL Vs ANWAR ALI

Case number: Appeal (civil) 2560 of 1966

29 April 1970
Supreme Court
4 pages
STATE OF PUNJAB & ORS. Vs SUKH DEB SARUP GUPTA

Case number: Appeal (civil) 528 of 1967

29 April 1970
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, MADRAS Vs S. S. SIVAN PILLAI AND OTHERS

Case number: Appeal (civil) 2321 of 1966

28 April 1970
Supreme Court
7 pages
PURTABPORE COMPANY LTD. Vs STATE OF UTTAR PRADESH

Case number: Appeal (civil) 1192 of 1966

28 April 1970
Supreme Court
4 pages
CHANDROJI RAO Vs COMMISSIONER OF INCOME-TAX, M.P. NAGPUR

Case number: Appeal (civil) 505 of 1967

28 April 1970
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, U.P. Vs J. P. KANODIA & CO.

Case number: Appeal (civil) 193 of 1967

28 April 1970
Supreme Court
5 pages
LT. GOVERNOR OF HIMACHAL PRADESH Vs AVINASH SHARMA

Case number: Appeal (civil) 514 of 1957

27 April 1970
Supreme Court
12 pages
SHRI N. SRI RAMA REDDY ETC. Vs SHRI V. V. GIRI

Bench: SIKRI, S.M.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Election Petition (Civil) 4 of 1969