Showing 37276 - 37290 of 41947 judgements
04 May 1971
Supreme Court
6 pages
C. SANKARANARAYANAN ETC. Vs STATE OF KERALA

Case number: Appeal (civil) 1789 of 1969

04 May 1971
Supreme Court
17 pages
DEOKINANDAN PRASAD Vs STATE OF BIHAR & ORS.

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D.
Case number: Writ Petition (Civil) 217 of 1968

04 May 1971
Supreme Court
0 pages
ACHUTYANAND SINGH & ANR. Vs STATE OF BIHAR & ORS.

Bench: S.M. SIKRI (CJ),G.K. MITTER,C.A. VAIDYIALINGAM,P.J. REDDY,I.D. DUA
Case number: Writ Petition (civil) 238 of 1968

03 May 1971
Supreme Court
22 pages
D. N. CHANCHALA Vs STATE OF MYSORE AND ORS. ETC.(with connected petitions)

Case number: Writ Petition (Civil) 618 of 1970

30 April 1971
Supreme Court
9 pages
UNIVERSITY OF POONA & ORS. Vs SHANKAR NARHAR AGESHE & ORS.

Case number: Appeal (crl.) 3 of 1969

30 April 1971
Supreme Court
8 pages
NARAYANSWAMI Vs STATE OF MAHARASHTRAS

29 April 1971
Supreme Court
12 pages
ARUN RANJAN MUKHERJEE Vs UNION OF INDIA & ORS.

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D.
Case number: Appeal (civil) 1943 of 1969

29 April 1971
Supreme Court
11 pages
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs MANGRULPIR J T. MOTOR SERVICE (P) LTD., & ORS.

Case number: Appeal (civil) 117 of 1971

29 April 1971
Supreme Court
6 pages
T. C. M. PILLAI Vs INDIAN INSTITUTE OF TECHNOLOGY, GUINDY, MADRAS

Case number: Appeal (civil) of 1968

29 April 1971
Supreme Court
5 pages
MD. USMAN & ORS. Vs STATE OF ANDHRA PRADESH & ORS.

Case number: Appeal (civil) 153 of 1971

28 April 1971
Supreme Court
8 pages
WORKMEN OF WILLIAM JACKS & CO. LTD., MADRAS Vs MANAGEMENT OF WILLIAM JACKS & CO. LTD., MADRAS

Case number: Appeal (civil) 1700 of 1968

27 April 1971
Supreme Court
5 pages
BASAPPA RUDRAPPA BETGERI & ORS. Vs HUBLI DHARWAR MUNCIPAL CORPORATION

Case number: Appeal (civil) 2206 of 1966

27 April 1971
Supreme Court
7 pages
STATE OF MYSORE & ANR. Vs PENDAKUR VIRUPANNA SETTY & SONS & A

Case number: Appeal (civil) 1827 of 1968

27 April 1971
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, MYSORE, BANGALORE Vs THE MYSORE ELECTRICAL INDUSTRIES LTD.

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D.
Case number: Appeal (civil) 1794 of 1970

27 April 1971
Supreme Court
10 pages
INDIAN AIRLINES CORPORATION Vs SUKHDEO RAI

Case number: Appeal (civil) 1171 of 1967