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04 May 1971
Supreme Court 6 pages C. SANKARANARAYANAN ETC. Vs STATE OF KERALA
Case number: Appeal (civil) 1789 of 1969 |
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04 May 1971
Supreme Court 17 pages DEOKINANDAN PRASAD Vs STATE OF BIHAR & ORS.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D. |
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04 May 1971
Supreme Court 0 pages ACHUTYANAND SINGH & ANR. Vs STATE OF BIHAR & ORS.
Bench: S.M. SIKRI (CJ),G.K. MITTER,C.A. VAIDYIALINGAM,P.J. REDDY,I.D. DUA |
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03 May 1971
Supreme Court 22 pages D. N. CHANCHALA Vs STATE OF MYSORE AND ORS. ETC.(with connected petitions)
Case number: Writ Petition (Civil) 618 of 1970 |
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30 April 1971
Supreme Court 9 pages UNIVERSITY OF POONA & ORS. Vs SHANKAR NARHAR AGESHE & ORS.
Case number: Appeal (crl.) 3 of 1969 |
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30 April 1971
Supreme Court 8 pages NARAYANSWAMI Vs STATE OF MAHARASHTRAS
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29 April 1971
Supreme Court 12 pages ARUN RANJAN MUKHERJEE Vs UNION OF INDIA & ORS.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D. |
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29 April 1971
Supreme Court 11 pages MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs MANGRULPIR J T. MOTOR SERVICE (P) LTD., & ORS.
Case number: Appeal (civil) 117 of 1971 |
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29 April 1971
Supreme Court 6 pages T. C. M. PILLAI Vs INDIAN INSTITUTE OF TECHNOLOGY, GUINDY, MADRAS
Case number: Appeal (civil) of 1968 |
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29 April 1971
Supreme Court 5 pages MD. USMAN & ORS. Vs STATE OF ANDHRA PRADESH & ORS.
Case number: Appeal (civil) 153 of 1971 |
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28 April 1971
Supreme Court 8 pages WORKMEN OF WILLIAM JACKS & CO. LTD., MADRAS Vs MANAGEMENT OF WILLIAM JACKS & CO. LTD., MADRAS
Case number: Appeal (civil) 1700 of 1968 |
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27 April 1971
Supreme Court 5 pages BASAPPA RUDRAPPA BETGERI & ORS. Vs HUBLI DHARWAR MUNCIPAL CORPORATION
Case number: Appeal (civil) 2206 of 1966 |
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27 April 1971
Supreme Court 7 pages STATE OF MYSORE & ANR. Vs PENDAKUR VIRUPANNA SETTY & SONS & A
Case number: Appeal (civil) 1827 of 1968 |
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27 April 1971
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, MYSORE, BANGALORE Vs THE MYSORE ELECTRICAL INDUSTRIES LTD.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D. |
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27 April 1971
Supreme Court 10 pages INDIAN AIRLINES CORPORATION Vs SUKHDEO RAI
Case number: Appeal (civil) 1171 of 1967 |