Showing 37321 - 37335 of 41947 judgements
26 March 1971
Supreme Court
5 pages
SAHODARA DEVI & ORS. Vs GOVERNMENT OF INDIA & ANR.

Case number: Appeal (civil) 2246 of 1969

26 March 1971
Supreme Court
0 pages
BACHAN SINGH & ORS. Vs GAURI SHANKAR AGARWAL & ORS.

Bench: S.M. SIKRI (CJ),G.K. MITTER,K.S. HEGDE,A.N. GROVER,P.J. REDDY
Case number: Appeal (civil) 1274 of 1970

25 March 1971
Supreme Court
6 pages
HARKISHAN SINGH Vs STATE OF PUNJAB & ORS

Case number: Appeal (civil) 430 of 1970

25 March 1971
Supreme Court
12 pages
VEERAMACHINENI GANGADHARA RAO Vs ANDHRA BANK LTD. ORS.

Case number: Appeal (civil) 786 of 1966

24 March 1971
Supreme Court
8 pages
CRICKET ASSOCIATION OF BENGAL & ORS. Vs STATE OF WEST BENGAL & ORS.

Case number: Appeal (crl.) 270 of 1968

24 March 1971
Supreme Court
16 pages
SHAMBHU PRASAD SINGH Vs MST. PHOOL KUMARI & ORS.

Case number: Appeal (civil) 1655 of 1966

23 March 1971
Supreme Court
8 pages
CHAJOO RAM Vs RADHEY SHYAM & ANR.

Case number: Appeal (crl.) 195 of 1968

23 March 1971
Supreme Court
22 pages
BANSILAL KOHISTANI Vs RISHI KUMAR KAUSHAL

Case number: Appeal (civil) 204 of 1970

23 March 1971
Supreme Court
11 pages
SHYAM DEO PANDEY & ORS Vs STATE OF BIHAR

Case number: Appeal (crl.) 283 of 1968

22 March 1971
Supreme Court
7 pages
STATE OF MADHYA PRADESH Vs MIR BASIT ALI KHAN & ORS.

Case number: Appeal (crl.) 142 of 1968

19 March 1971
Supreme Court
6 pages
K. H. PHADNIS Vs STATE OF MAHARASHTRA

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N.
Case number: Appeal (civil) 381 of 1967

19 March 1971
Supreme Court
5 pages
HARIVANSH LAL MEHRA Vs STATE OF MAHARASHTRA

19 March 1971
Supreme Court
30 pages
C. K. DAPHTARY & ORS. Vs O. P. GUPTA & ORS.

Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N.

18 March 1971
Supreme Court
12 pages
AHMEDABAD MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs HAJI ABDULGAFUR HAJI HUSSENBHAI

Bench: DUA,I.D.
Case number: Appeal Civil 1161 of 1967

18 March 1971
Supreme Court
9 pages
BABU LAL HARGOVINDAS Vs STATE OF GUJARAT

Case number: Appeal (crl.) 133 of 1969