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26 March 1971
Supreme Court 5 pages SAHODARA DEVI & ORS. Vs GOVERNMENT OF INDIA & ANR.
Case number: Appeal (civil) 2246 of 1969 |
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26 March 1971
Supreme Court 0 pages BACHAN SINGH & ORS. Vs GAURI SHANKAR AGARWAL & ORS.
Bench: S.M. SIKRI (CJ),G.K. MITTER,K.S. HEGDE,A.N. GROVER,P.J. REDDY |
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25 March 1971
Supreme Court 6 pages HARKISHAN SINGH Vs STATE OF PUNJAB & ORS
Case number: Appeal (civil) 430 of 1970 |
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25 March 1971
Supreme Court 12 pages VEERAMACHINENI GANGADHARA RAO Vs ANDHRA BANK LTD. ORS.
Case number: Appeal (civil) 786 of 1966 |
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24 March 1971
Supreme Court 8 pages CRICKET ASSOCIATION OF BENGAL & ORS. Vs STATE OF WEST BENGAL & ORS.
Case number: Appeal (crl.) 270 of 1968 |
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24 March 1971
Supreme Court 16 pages SHAMBHU PRASAD SINGH Vs MST. PHOOL KUMARI & ORS.
Case number: Appeal (civil) 1655 of 1966 |
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23 March 1971
Supreme Court 8 pages CHAJOO RAM Vs RADHEY SHYAM & ANR.
Case number: Appeal (crl.) 195 of 1968 |
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23 March 1971
Supreme Court 22 pages BANSILAL KOHISTANI Vs RISHI KUMAR KAUSHAL
Case number: Appeal (civil) 204 of 1970 |
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23 March 1971
Supreme Court 11 pages SHYAM DEO PANDEY & ORS Vs STATE OF BIHAR
Case number: Appeal (crl.) 283 of 1968 |
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22 March 1971
Supreme Court 7 pages STATE OF MADHYA PRADESH Vs MIR BASIT ALI KHAN & ORS.
Case number: Appeal (crl.) 142 of 1968 |
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19 March 1971
Supreme Court 6 pages K. H. PHADNIS Vs STATE OF MAHARASHTRA
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N. |
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19 March 1971
Supreme Court 5 pages HARIVANSH LAL MEHRA Vs STATE OF MAHARASHTRA
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19 March 1971
Supreme Court 30 pages C. K. DAPHTARY & ORS. Vs O. P. GUPTA & ORS.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N. |
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18 March 1971
Supreme Court 12 pages AHMEDABAD MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs HAJI ABDULGAFUR HAJI HUSSENBHAI
Bench: DUA,I.D. |
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18 March 1971
Supreme Court 9 pages BABU LAL HARGOVINDAS Vs STATE OF GUJARAT
Case number: Appeal (crl.) 133 of 1969 |