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05 April 1971
Supreme Court 7 pages JONNALA NARASIMHARAO & CO. & ORS. ETC. ETC. Vs STATE OF ANDHRA PRADESH & ORS.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN |
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05 April 1971
Supreme Court 7 pages MANHARLAL BHOGILAL SHAH Vs STATE OF MAHARASHTRRA
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN |
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05 April 1971
Supreme Court 7 pages BATAHARI JENA Vs STATE OF ORISSA
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN |
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05 April 1971
Supreme Court 15 pages CHAPSIBHAI DHANJIBHAI DANAD Vs PURUSHOTRAM
Case number: Appeal (civil) 435 of 1967 |
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02 April 1971
Supreme Court 5 pages SUKRA MAHTO Vs BASDEO KUMAR MAHTO &. ANR.
Case number: Appeal (crl.) 53 of 1968 |
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02 April 1971
Supreme Court 9 pages INDIAN MICA & MICANITE INDUSTRIES LTD. Vs STATE OF BIHAR & ORS
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN |
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02 April 1971
Supreme Court 3 pages DELHI ADMINISTRATION Vs S. N. KHOSLA
Case number: Appeal (crl.) 236 of 1966 |
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01 April 1971
Supreme Court 8 pages REGIONAL PROVIDENT FUND COMMISSIONER, ANDHRA PRADESH Vs SHRI T. S. HARIHARAN
Case number: Appeal (civil) 1128 of 1967 |
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01 April 1971
Supreme Court 5 pages BANK OF BIHAR Vs STATE OF BIHAR & ORS.
Case number: Appeal (civil) 1942 of 1966 |
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01 April 1971
Supreme Court 4 pages PARSHOTTAM JADAVJI JANI Vs STATE OF GUJARAT & ORS.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN |
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31 March 1971
Supreme Court 9 pages STATE OF MYSORE Vs SWAMY SATYANAND SARASWATI, RELIGIOUSPREACHER, RAICHUR
Case number: Appeal (civil) 496 of 1966 |
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30 March 1971
Supreme Court 7 pages MUNI LAL Vs DELHI ADMINISTRATION
Case number: Appeal (crl.) 23 of 1968 |
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30 March 1971
Supreme Court 18 pages BADRI PRASAD AND ORS. ETC. Vs COLLECTOR OF CENTRAL EXCISE & ORS. ETC.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN |
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29 March 1971
Supreme Court 7 pages STATE OF KERALA Vs SOUTH INDIA CORPORATION(P) LTD.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN |
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29 March 1971
Supreme Court 8 pages UNION OF INDIA Vs SUDHANSU MAZUMDAR & ORS.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,VAIDYIALINGAM, C.A.,GROVER, A.N.,RAY, A.N. |