Showing 37231 - 37245 of 41947 judgements
09 August 1971
Supreme Court
5 pages
C. I. T. (CENTRAL) CALCUTTA Vs ASIATIC TEXTILE LTD.

Case number: Appeal (civil) 1687 of 1968

09 August 1971
Supreme Court
15 pages
JABALPUR BIJLIGHAR KARAMCHARIPANCHAYAT Vs JABALPUR ELECTRIC SUPPLY CO., LTD. & ANR.

Case number: Appeal (civil) 752 of 1967

06 August 1971
Supreme Court
9 pages
RAGHUNATH LAXMAN WANI AND ORS. Vs STATE OF MAHARASHTRA AND ORS.

Case number: Appeal (civil) 5 of 1967

06 August 1971
Supreme Court
3 pages
PANCHSHILA INDUSTRIAL CO-OPERA-TIVE SOCIETIES(MULTI UNIT) Vs GURGAON CENTRAL CO-OPERATIVE BANKLTD. GURGAON

Case number: Appeal (civil) 2293 of 1970

05 August 1971
Supreme Court
6 pages
CHINTAMANI SARANNATH SAH DEO Vs C.I.T. BIHAR & ORISSA

Case number: Appeal (civil) 1732 of 1967

05 August 1971
Supreme Court
4 pages
T. S. BALARAM, INCOME TAX OFFICER,COMPANY CIRCLE IV, BOMBAY Vs M/S. VOLKART BROTHERS, BOMBAY

Case number: Appeal (civil) 1170 of 1968

04 August 1971
Supreme Court
6 pages
CHIRANJI LAL KHAITAN & ORS. Vs MOTI LAL SARAOGI

Case number: Appeal (civil) 1973 of 1966

04 August 1971
Supreme Court
4 pages
COMMISSIONER OF TAXES, ASSAM Vs M/S. JALANNAGAR SOUTH ESTATE LTD.& ORS.

Case number: Appeal (civil) 1873 of 1967

03 August 1971
Supreme Court
7 pages
MANAGEMENT OF NATIONAL & GRINDLAYSBANK LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 553 of 1970

03 August 1971
Supreme Court
5 pages
STATE OF UTTAR PRADESH & ANR. Vs MURARI LAL & BROTHERS LTD.

Case number: Appeal (civil) 15 of 1968

30 July 1971
Supreme Court
3 pages
TAX OFFICER-CUM-REGIONAL TRANSPORT OFFICER & ORS. Vs DURG TRANSPORT COMPANY (PVT.) LTD. DURG

29 July 1971
Supreme Court
6 pages
PUNJAB PRODUCE AND TRADING CO. LTD. Vs C.I.T. WEST BENGAL, CALCUTTA

Case number: Appeal (civil) 1344 of 1967

29 July 1971
Supreme Court
8 pages
COMMISSIONER OF WEALTH TAX, BIHAR ANDORISSA Vs KIRPASHANKAR DAYASHANKAR WORAH

Case number: Appeal (civil) 1478 of 1967

29 July 1971
Supreme Court
5 pages
DALMIA JAIN & CO. LTD. Vs COMMISSIONER OF INCOME-TAX,BIHAR & ORISSA, PATNA

Case number: Appeal (civil) 1812 of 1967

29 July 1971
Supreme Court
4 pages
SHRI M. P. SINGH, DY. TRANSPORT COMMISSIONER,M.P., GWALIOR Vs ANAND TRANSPORT CO.(P) LTD. ETC.

Case number: Appeal (civil) 1449 of 1967