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09 August 1971
Supreme Court 5 pages C. I. T. (CENTRAL) CALCUTTA Vs ASIATIC TEXTILE LTD.
Case number: Appeal (civil) 1687 of 1968 |
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09 August 1971
Supreme Court 15 pages JABALPUR BIJLIGHAR KARAMCHARIPANCHAYAT Vs JABALPUR ELECTRIC SUPPLY CO., LTD. & ANR.
Case number: Appeal (civil) 752 of 1967 |
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06 August 1971
Supreme Court 9 pages RAGHUNATH LAXMAN WANI AND ORS. Vs STATE OF MAHARASHTRA AND ORS.
Case number: Appeal (civil) 5 of 1967 |
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06 August 1971
Supreme Court 3 pages PANCHSHILA INDUSTRIAL CO-OPERA-TIVE SOCIETIES(MULTI UNIT) Vs GURGAON CENTRAL CO-OPERATIVE BANKLTD. GURGAON
Case number: Appeal (civil) 2293 of 1970 |
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05 August 1971
Supreme Court 6 pages CHINTAMANI SARANNATH SAH DEO Vs C.I.T. BIHAR & ORISSA
Case number: Appeal (civil) 1732 of 1967 |
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05 August 1971
Supreme Court 4 pages T. S. BALARAM, INCOME TAX OFFICER,COMPANY CIRCLE IV, BOMBAY Vs M/S. VOLKART BROTHERS, BOMBAY
Case number: Appeal (civil) 1170 of 1968 |
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04 August 1971
Supreme Court 6 pages CHIRANJI LAL KHAITAN & ORS. Vs MOTI LAL SARAOGI
Case number: Appeal (civil) 1973 of 1966 |
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04 August 1971
Supreme Court 4 pages COMMISSIONER OF TAXES, ASSAM Vs M/S. JALANNAGAR SOUTH ESTATE LTD.& ORS.
Case number: Appeal (civil) 1873 of 1967 |
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03 August 1971
Supreme Court 7 pages MANAGEMENT OF NATIONAL & GRINDLAYSBANK LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 553 of 1970 |
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03 August 1971
Supreme Court 5 pages STATE OF UTTAR PRADESH & ANR. Vs MURARI LAL & BROTHERS LTD.
Case number: Appeal (civil) 15 of 1968 |
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30 July 1971
Supreme Court 3 pages TAX OFFICER-CUM-REGIONAL TRANSPORT OFFICER & ORS. Vs DURG TRANSPORT COMPANY (PVT.) LTD. DURG
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29 July 1971
Supreme Court 6 pages PUNJAB PRODUCE AND TRADING CO. LTD. Vs C.I.T. WEST BENGAL, CALCUTTA
Case number: Appeal (civil) 1344 of 1967 |
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29 July 1971
Supreme Court 8 pages COMMISSIONER OF WEALTH TAX, BIHAR ANDORISSA Vs KIRPASHANKAR DAYASHANKAR WORAH
Case number: Appeal (civil) 1478 of 1967 |
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29 July 1971
Supreme Court 5 pages DALMIA JAIN & CO. LTD. Vs COMMISSIONER OF INCOME-TAX,BIHAR & ORISSA, PATNA
Case number: Appeal (civil) 1812 of 1967 |
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29 July 1971
Supreme Court 4 pages SHRI M. P. SINGH, DY. TRANSPORT COMMISSIONER,M.P., GWALIOR Vs ANAND TRANSPORT CO.(P) LTD. ETC.
Case number: Appeal (civil) 1449 of 1967 |