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07 May 1971
Supreme Court 5 pages KOCHAN KANI KUNJURAMAN KANI Vs MATHEVAN KANI SANKARAN KANI
Case number: Appeal (civil) 924 of 1966 |
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07 May 1971
Supreme Court 8 pages GOVIND MEHTA Vs STATE OF BIHAR
Case number: Appeal (crl.) 154 of 1969 |
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07 May 1971
Supreme Court 14 pages PRAKASH CHAND MAHESHWARI & ANR. Vs ZILA PARISHAD, MUZAFFARNAGAR & ORS.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,RAY, A.N.,REDDY, P. JAGANMOHAN |
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07 May 1971
Supreme Court 4 pages UNION OF INDIA Vs RAM KISHAN
Case number: Appeal (civil) 750 of 1966 |
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07 May 1971
Supreme Court 4 pages UNION OF INDIA Vs RAM KISHAN
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D. |
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06 May 1971
Supreme Court 10 pages B. NARAYANA MURTHY & ORS. ETC. Vs STATE OF ANDHRA PRADESH ETC.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,DUA, I.D.,BHARGAVA, VISHISHTHA |
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06 May 1971
Supreme Court 9 pages MANSOOR & ORS. Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 30 of 1967 |
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06 May 1971
Supreme Court 8 pages FOOD INSPECTOR, CALICUT CORPORATION Vs CHERUKATTIL GOPALAN AND ANR.
Case number: Appeal (crl.) 281 of 1968 |
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06 May 1971
Supreme Court 2 pages LATAFAT ALI KHAN AND ORS. Vs THE STATE OF U. P.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,RAY, A.N.,REDDY, P. JAGANMOHAN |
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06 May 1971
Supreme Court 3 pages INAYAT ALI KHAN Vs STATE OF U. P.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,RAY, A.N.,REDDY, P. JAGANMOHAN |
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05 May 1971
Supreme Court 24 pages D. A. V. COLLEGE ETC. Vs STATE OF PUNJAB & ORS.
Case number: Writ Petition (Civil) 256 of 1970 |
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05 May 1971
Supreme Court 10 pages D. A. V. COLLEGE BATHINDA, ETC. Vs STATE OF PUNJAB & ORS.
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN |
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05 May 1971
Supreme Court 5 pages SUSHILA DEVI AND ANR. Vs HARI SINGH AND ORS.
Case number: Appeal (civil) 1225 of 1966 |
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05 May 1971
Supreme Court 0 pages UNION OF INDIA Vs S.R. DHARESHWAR & Ors.
Bench: S.M. SIKRI (CJ),G.K. MITTER,C.A. VAIDYIALINGAM,P. J. REDDY,I.D. DUA |
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04 May 1971
Supreme Court 9 pages SRIRAM NARAYAN MEDHI Vs STATE OF MAHARASHTRA
Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,RAY, A.N.,REDDY, P. JAGANMOHAN |