Showing 37291 - 37305 of 41947 judgements
27 April 1971
Supreme Court
7 pages
SPENCER & CO. Vs STATE OF MYSORE & OTHERS

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D.
Case number: Appeal (civil) 1852 of 1967

23 April 1971
Supreme Court
7 pages
STATE OF U. P. Vs RAHMATULLAH

Case number: Appeal (civil) 167 of 1968

23 April 1971
Supreme Court
15 pages
B. C. DAS ETC. Vs STATE OF ASSAM & ORS.

Case number: Appeal (civil) 1644 of 1967

23 April 1971
Supreme Court
10 pages
DWARKA NATH & ANR. Vs MUNICIPAL CORPORATION OF DELHI

Case number: Appeal (crl.) 264 of 1968

22 April 1971
Supreme Court
6 pages
UNION OF INDIA & ANR. Vs B. N. ANANTI PADMABIAH ETC.

Case number: Appeal (crl.) 158 of 1970

22 April 1971
Supreme Court
11 pages
BALRAJ KHANNA & ORS. Vs MOTI RAM

Case number: Appeal (crl.) 14 of 1971

21 April 1971
Supreme Court
6 pages
AZMAT AZIM KHAN Vs BOARD OF REVENUE, UTTAR PRADESH, ALLAHABAD & ORS.

Bench: RAY,A.N.
Case number: Appeal Civil 2108 of 1966

21 April 1971
Supreme Court
6 pages
RAJA SHANTRUNJI Vs MOAZMAT AZMAT AZIM KHAN & ORS

Case number: Appeal (civil) 1007 of 1967

21 April 1971
Supreme Court
11 pages
M. GURUMOORTHY Vs ACCOUNTANT GENERAL ASSAM & NAGALAND & ORS.

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN
Case number: Appeal (civil) 2023 of 1968

20 April 1971
Supreme Court
7 pages
STATE OF MAHARASHTRA Vs LAXMAN ABAJI A ANR.

Case number: Appeal (civil) 2531 of 1966

20 April 1971
Supreme Court
5 pages
STATE OF MADHYA PRADESH Vs SHIV KUNWARBAI ETC.

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN
Case number: Appeal (civil) 1164 of 1967

16 April 1971
Supreme Court
9 pages
FIRM OF HARBANSLAL JAGMOHANDAS & ANR. Vs PRABHUDAS SHIVLAL

16 April 1971
Supreme Court
6 pages
HUSSAIN BHAI AND OTHERS Vs COMMISSIONER OF INCOME TAX, MADRAS

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN
Case number: Appeal (civil) 1097 of 1967

15 April 1971
Supreme Court
8 pages
KUMARI N. VASUNDARA Vs STATE OF MYSORE & ANR.

Case number: Writ Petition (Civil) 606 of 1970

07 April 1971
Supreme Court
5 pages
K. R. DEB Vs COLLECTOR OF CENTRAL EXCISE, SHILLONG

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,HEGDE, K.S.,GROVER, A.N.,REDDY, P. JAGANMOHAN
Case number: Appeal (civil) 612 of 1967