Showing 37246 - 37260 of 41947 judgements
28 July 1971
Supreme Court
6 pages
WOPANSAO Vs N. L. ODYUO & ORS.

Case number: Appeal (civil) 1792 of 1970

28 July 1971
Supreme Court
4 pages
COMMISSIONER OF INCOME TAX, WEST BENGAL, Vs BALKRISHAN MALHOTRA

Case number: Appeal (civil) 1391 of 1967

28 July 1971
Supreme Court
5 pages
DELHI CLOTH AND GENERAL MILLS CO. LTD. ETC. Vs COMMISSIONER OF SALES TAX, INDORE

Case number: Appeal (civil) 1272 of 1967

27 July 1971
Supreme Court
3 pages
SALES TAX COMMISSIONER, U. P. Vs M/S. LADHA SINGH MAL SINGH

Case number: Appeal (civil) 564 of 1967

27 July 1971
Supreme Court
6 pages
MADAN LAL PURI Vs SAIN DAS BERRY

Case number: Appeal (civil) 848 of 1971

26 July 1971
Supreme Court
28 pages
GUMAN SINGH Vs STATE OF RAJASTHAN & ORS.

Bench: [S. M. SIKRI, C. J., G. K. MITTER, C. A. VAIDIALINGAM, P.JAGANMOHAN REDDY AND I. D. DUA

26 July 1971
Supreme Court
18 pages
STATE OF MAHARASHTRA & ANR. Vs LOK SHIKSHAN SANSATHA & ORS.

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D.
Case number: Appeal (civil) 160 of 1968

21 July 1971
Supreme Court
12 pages
M/S. VOLTAS LTD. Vs J. M. DEMELLO & ANR.

Case number: Appeal (civil) 478 of 1970

25 May 1971
Supreme Court
14 pages
SOM NATH Vs UNION OF INDIA & ANR.

Case number: Appeal (crl.) 102 of 1968

07 May 1971
Supreme Court
12 pages
PATEL LALJIBHAI SOMABHAI Vs THE STATE OF GUJARAT

Case number: Appeal (crl.) 169 of 1968

07 May 1971
Supreme Court
10 pages
MANGI LAL Vs K. R. PAWAR & ANR.

Case number: Appeal (civil) 1229 of 1970

07 May 1971
Supreme Court
5 pages
S. SRIKANTIAH & ORS. Vs THE REGIONAL TRANSPORT AUTHORITY,ANANTAPUR & ORS.

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D.
Case number: Appeal (civil) 1332 of 1968

07 May 1971
Supreme Court
5 pages
U. P. SUNNI CENTRAL WAKF BOARD Vs Md. ALIM & ORS.

Case number: Appeal (civil) 1021 of 1966

07 May 1971
Supreme Court
12 pages
INDRANARAYAN Vs ROOP NARAYAN & ANR.

Case number: Appeal (civil) 1096 of 1969

07 May 1971
Supreme Court
4 pages
YUSUF & ANR. Vs STATE OF BIHAR

Case number: Appeal (crl.) 265 of 1968