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24 August 1971
Supreme Court 5 pages SHREE KRISHNA AGENCY LTD. Vs COMMISSIONER OF INCOME TAX CENTRAL, CALCUTTA
Case number: Appeal (civil) 1837 of 1968 |
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24 August 1971
Supreme Court 9 pages COMMISSIONER OF INCOME TAX, U.P. Vs GURBUX RAI HARBUX RAI
Case number: Appeal (civil) 1225 of 1967 |
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24 August 1971
Supreme Court 5 pages ASNEW DRUMS PRIVATE LTD. & ORS. Vs MAHARASHTRA STATE FINANCE CORPORATION & ORS.
Case number: Appeal (civil) 1021 of 1971 |
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23 August 1971
Supreme Court 5 pages SRI VENKATESWARA RICE, GINNING & GROUNDNUTOIL MILL CONTRACT Vs STATE OF ANDHRA PRADESH & ORS.
Case number: Appeal (civil) 1809 of 1968 |
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20 August 1971
Supreme Court 10 pages MANEKJI EDULJI MISTRY AND ORS. Vs MANEKSHA ARDESHIR IRANI & ANR.
Case number: Appeal (civil) 2435 of 1966 |
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19 August 1971
Supreme Court 12 pages S. R. Y. SIVARAM PRASAD BAHADUR Vs THE COMMISSIONER OF INCOME TAX HYDERABAD
Case number: Appeal (civil) 1309 of 1968 |
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18 August 1971
Supreme Court 4 pages INDIAN CARBON LTD. Vs SUPERINTENDENT OF TAXES, GAUHATI & ORS.
Case number: Appeal (civil) 1612 of 1968 |
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18 August 1971
Supreme Court 6 pages HARISHIKESM GANGULI (DEAD) Vs COMMISSIONER OF INCOME TAX, CALCUTTA
Case number: Appeal (civil) 1850 of 1967 |
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18 August 1971
Supreme Court 9 pages INSPECTING ASSISTANT COMMISSIONER AGRICULTURAL INCOME TA Vs POOMUILLI MANAKKAL PARAMESWARAN NAMBOODRIPAD
Case number: Appeal (civil) 62 of 1969 |
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18 August 1971
Supreme Court 6 pages HARIDAS GIRDHARDAS & ORS. Vs VARADARAJA PILLAI & ANR.
Case number: Appeal (civil) 74 of 1971 |
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17 August 1971
Supreme Court 6 pages COMMISSIONER OF INCOME TAX, WEST BENGAL Vs BIRLA COTTON SPINNING & WEAVING MILLS LTD.& ORS.
Case number: Appeal (civil) 1351 of 1968 |
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17 August 1971
Supreme Court 5 pages KEDARNATH JUTE MFG. CO. LTD. Vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
Case number: Appeal (civil) 1899 of 1967 |
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17 August 1971
Supreme Court 8 pages HINDUSTAN GENERAL ELECTRICALCORPORATION LTD. Vs VISWANATH PRASAD AND ANOTHER
Case number: Appeal (civil) 2167 of 1966 |
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16 August 1971
Supreme Court 19 pages BAREILLY ELECTRICITY SUPPLY CO. LTD. Vs THE WORKMEN & ORS.
Case number: Appeal (civil) 1254 of 1966 |
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16 August 1971
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX BOMBAY Vs MAHARASHTRA SUGAR MILLS LTD. BOMBAY
Case number: Appeal (civil) 1658 of 1968 |