Showing 37201 - 37215 of 41947 judgements
24 August 1971
Supreme Court
5 pages
SHREE KRISHNA AGENCY LTD. Vs COMMISSIONER OF INCOME TAX CENTRAL, CALCUTTA

Case number: Appeal (civil) 1837 of 1968

24 August 1971
Supreme Court
9 pages
COMMISSIONER OF INCOME TAX, U.P. Vs GURBUX RAI HARBUX RAI

Case number: Appeal (civil) 1225 of 1967

24 August 1971
Supreme Court
5 pages
ASNEW DRUMS PRIVATE LTD. & ORS. Vs MAHARASHTRA STATE FINANCE CORPORATION & ORS.

Case number: Appeal (civil) 1021 of 1971

23 August 1971
Supreme Court
5 pages
SRI VENKATESWARA RICE, GINNING & GROUNDNUTOIL MILL CONTRACT Vs STATE OF ANDHRA PRADESH & ORS.

Case number: Appeal (civil) 1809 of 1968

20 August 1971
Supreme Court
10 pages
MANEKJI EDULJI MISTRY AND ORS. Vs MANEKSHA ARDESHIR IRANI & ANR.

Case number: Appeal (civil) 2435 of 1966

19 August 1971
Supreme Court
12 pages
S. R. Y. SIVARAM PRASAD BAHADUR Vs THE COMMISSIONER OF INCOME TAX HYDERABAD

Case number: Appeal (civil) 1309 of 1968

18 August 1971
Supreme Court
4 pages
INDIAN CARBON LTD. Vs SUPERINTENDENT OF TAXES, GAUHATI & ORS.

Case number: Appeal (civil) 1612 of 1968

18 August 1971
Supreme Court
6 pages
HARISHIKESM GANGULI (DEAD) Vs COMMISSIONER OF INCOME TAX, CALCUTTA

Case number: Appeal (civil) 1850 of 1967

18 August 1971
Supreme Court
9 pages
INSPECTING ASSISTANT COMMISSIONER AGRICULTURAL INCOME TA Vs POOMUILLI MANAKKAL PARAMESWARAN NAMBOODRIPAD

Case number: Appeal (civil) 62 of 1969

18 August 1971
Supreme Court
6 pages
HARIDAS GIRDHARDAS & ORS. Vs VARADARAJA PILLAI & ANR.

Case number: Appeal (civil) 74 of 1971

17 August 1971
Supreme Court
6 pages
COMMISSIONER OF INCOME TAX, WEST BENGAL Vs BIRLA COTTON SPINNING & WEAVING MILLS LTD.& ORS.

Case number: Appeal (civil) 1351 of 1968

17 August 1971
Supreme Court
5 pages
KEDARNATH JUTE MFG. CO. LTD. Vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA

Case number: Appeal (civil) 1899 of 1967

17 August 1971
Supreme Court
8 pages
HINDUSTAN GENERAL ELECTRICALCORPORATION LTD. Vs VISWANATH PRASAD AND ANOTHER

Case number: Appeal (civil) 2167 of 1966

16 August 1971
Supreme Court
19 pages
BAREILLY ELECTRICITY SUPPLY CO. LTD. Vs THE WORKMEN & ORS.

Case number: Appeal (civil) 1254 of 1966

16 August 1971
Supreme Court
8 pages
COMMISSIONER OF INCOME-TAX BOMBAY Vs MAHARASHTRA SUGAR MILLS LTD. BOMBAY

Case number: Appeal (civil) 1658 of 1968