Showing 37216 - 37230 of 41947 judgements
16 August 1971
Supreme Court
4 pages
COMMSSIONER OF INCOME TAX, WEST BENGAL. Vs KAMAL BEHARI LAL SINGHA ETC.

Case number: Appeal (civil) 1667 of 1968

16 August 1971
Supreme Court
16 pages
BOMBAY PANJRAPOLE, BHULESHWAR Vs THE WORKMEN AND ANOTHER

Case number: Appeal (civil) 1331 of 1966

12 August 1971
Supreme Court
7 pages
MUNICIPAL BOARD, KANNAUJ Vs STATE OF UTTAR PRADESH, & ORS.

Case number: Appeal (civil) 42 of 1968

12 August 1971
Supreme Court
7 pages
STATE OF U.P. Vs SHYAM LAL SHARMA

Case number: Appeal (civil) 1203 of 1969

12 August 1971
Supreme Court
7 pages
SHEO NATH SINGH Vs APPELLATE ASSISTANT COMMISSIONER OFINCOME TAX, CALCUTTA

Case number: Appeal (civil) 1477 of 1967

12 August 1971
Supreme Court
5 pages
C.I.T. ANDHRA PRADESH Vs M/S TAJ MAHAL HOTEL, SECUNDERABAD

Case number: Appeal (civil) 1368 of 1968

12 August 1971
Supreme Court
7 pages
CALCUTTA ELECTRIC SUPPLY CORPORATION Vs COMMISSIONER OF WEALTH TAX, WEST BENGAL

Case number: Appeal (civil) 1656 of 1968

12 August 1971
Supreme Court
9 pages
AMRIT BANASPATI CO. LTD. Vs S. TAKI BILGRAMI & ORS.

Case number: Appeal (civil) 1922 of 1966

12 August 1971
Supreme Court
6 pages
VISHWESHA THIRTHA SWAMIARI & ORS Vs STATE OF MYSORE AND ANR.

Case number: Appeal (civil) 2222 of 1966

11 August 1971
Supreme Court
7 pages
THE ATLAS CYCLE INDUSTRIES LTD. Vs THE STATE OF HARYANA .

Bench: RAY,A.N.
Case number: W.P.(C) No.-000001-000001 / 1972
Diary number: 60140 / 1972
Advocates: H. S. PARIHAR Vs

11 August 1971
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX BOMBAYCITY Vs CHUNILAL V. MEHTA AND SONS (P) LTD.

Case number: Appeal (civil) 1535 of 1968

11 August 1971
Supreme Court
5 pages
STATE BANK OF BIKANER & JAIPUR Vs SHRI HARI HAR NATH BHARGAVA

Case number: Appeal (civil) 1923 of 1966

10 August 1971
Supreme Court
5 pages
BIRLA JUTE MANUFACTURING CO. LTD. Vs COMMISSIONER OF WEALTH TAX, WESTBENGAL, CALCUTTA

Case number: Appeal (civil) 1834 of 1968

10 August 1971
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, BANGALORE Vs M/s. R. HANUMANTHAPPA AND SON

Case number: Appeal (civil) 704 of 1968

09 August 1971
Supreme Court
4 pages
C.A.P. ANDIAPPAN Vs C.I.T. MADRAS & ANR