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16 August 1971
Supreme Court 4 pages COMMSSIONER OF INCOME TAX, WEST BENGAL. Vs KAMAL BEHARI LAL SINGHA ETC.
Case number: Appeal (civil) 1667 of 1968 |
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16 August 1971
Supreme Court 16 pages BOMBAY PANJRAPOLE, BHULESHWAR Vs THE WORKMEN AND ANOTHER
Case number: Appeal (civil) 1331 of 1966 |
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12 August 1971
Supreme Court 7 pages MUNICIPAL BOARD, KANNAUJ Vs STATE OF UTTAR PRADESH, & ORS.
Case number: Appeal (civil) 42 of 1968 |
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12 August 1971
Supreme Court 7 pages STATE OF U.P. Vs SHYAM LAL SHARMA
Case number: Appeal (civil) 1203 of 1969 |
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12 August 1971
Supreme Court 7 pages SHEO NATH SINGH Vs APPELLATE ASSISTANT COMMISSIONER OFINCOME TAX, CALCUTTA
Case number: Appeal (civil) 1477 of 1967 |
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12 August 1971
Supreme Court 5 pages C.I.T. ANDHRA PRADESH Vs M/S TAJ MAHAL HOTEL, SECUNDERABAD
Case number: Appeal (civil) 1368 of 1968 |
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12 August 1971
Supreme Court 7 pages CALCUTTA ELECTRIC SUPPLY CORPORATION Vs COMMISSIONER OF WEALTH TAX, WEST BENGAL
Case number: Appeal (civil) 1656 of 1968 |
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12 August 1971
Supreme Court 9 pages AMRIT BANASPATI CO. LTD. Vs S. TAKI BILGRAMI & ORS.
Case number: Appeal (civil) 1922 of 1966 |
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12 August 1971
Supreme Court 6 pages VISHWESHA THIRTHA SWAMIARI & ORS Vs STATE OF MYSORE AND ANR.
Case number: Appeal (civil) 2222 of 1966 |
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11 August 1971
Supreme Court 7 pages THE ATLAS CYCLE INDUSTRIES LTD. Vs THE STATE OF HARYANA .
Bench: RAY,A.N. |
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11 August 1971
Supreme Court 7 pages COMMISSIONER OF INCOME TAX BOMBAYCITY Vs CHUNILAL V. MEHTA AND SONS (P) LTD.
Case number: Appeal (civil) 1535 of 1968 |
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11 August 1971
Supreme Court 5 pages STATE BANK OF BIKANER & JAIPUR Vs SHRI HARI HAR NATH BHARGAVA
Case number: Appeal (civil) 1923 of 1966 |
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10 August 1971
Supreme Court 5 pages BIRLA JUTE MANUFACTURING CO. LTD. Vs COMMISSIONER OF WEALTH TAX, WESTBENGAL, CALCUTTA
Case number: Appeal (civil) 1834 of 1968 |
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10 August 1971
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, BANGALORE Vs M/s. R. HANUMANTHAPPA AND SON
Case number: Appeal (civil) 704 of 1968 |
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09 August 1971
Supreme Court 4 pages C.A.P. ANDIAPPAN Vs C.I.T. MADRAS & ANR
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