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14 December 1971
Supreme Court 8 pages STATE OF MADHYA PRADESH & ORS. Vs SARDAR D. K. JADHAV
Case number: Appeal (civil) 32 of 1971 |
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14 December 1971
Supreme Court 9 pages SHAIK MADAR SAHEB AND ORS. ETC. Vs STATE OF ANDHRA PRADESH & ORS.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,KHANNA, HANS RAJ,MITTER, G.K. |
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14 December 1971
Supreme Court 0 pages STATE OF A.P. & ANR. Vs T. RAMAKRISHNA RAO & ORS.
Bench: S.M. SIKRI (CJ),J.M. SHELAT,I.D. DUA,H.R. KHANNA,G.K. MITTER |
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13 December 1971
Supreme Court 7 pages JAGDISH PRASAD ALIAS JAGDISH PRASAD GUPTA Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 50 of 1969 |
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10 December 1971
Supreme Court 6 pages STATE OF M.P. & ORS. Vs M/S. CHHOTABHAI JETHABHAI PATEL & CO. &
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,KHANNA, HANS RAJ,MITTER, G.K. |
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10 December 1971
Supreme Court 0 pages G.M. CONTRACTOR & Ors. Vs GUJARAT ELECTRICITY BOARD & ORS.
Bench: S.M. SIKRI (CJ),J.M. SHELAT,I.D. DUA,H.R. KHANNA,G.K. MITTER |
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09 December 1971
Supreme Court 18 pages INDIAN OXYGEN LIMITED Vs THEIR WORKMEN
Case number: Appeal (civil) 415 of 1967 |
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08 December 1971
Supreme Court 15 pages R. N. NANJUNDAPPA Vs T. THIMMIAH & ANR.
Case number: Appeal (civil) 2357 of 1968 |
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07 December 1971
Supreme Court 11 pages DEB SADHAN ROY Vs STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 218 of 1971 |
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07 December 1971
Supreme Court 18 pages HIMACHAL PRADESH ADMINISTRATION Vs SHRI OM PRAKASH
Case number: Appeal (crl.) 67 of 1969 |
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07 December 1971
Supreme Court 11 pages BARIUM CHEMICALS LTD. & ANR. Vs SH. A. J. RANA & ORS.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,KHANNA, HANS RAJ,MITTER, G.K. |
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07 December 1971
Supreme Court 9 pages HARDWARI LAL Vs KANWAL SINGH
Case number: Appeal (civil) 129 of 1971 |
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07 December 1971
Supreme Court 40 pages P. R. NAYAK Vs UNION OF INDIA
Case number: Appeal (civil) 875 of 1971 |
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07 December 1971
Supreme Court 8 pages STATE OF GUJARAT & ANOTHER Vs ZINABHAI RANCHHODJI DARJI & ORS.
Case number: Appeal (civil) 405 of 1971 |
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03 December 1971
Supreme Court 11 pages RAM AWADESH SINGH Vs SUMITRA DEVI & ORS.
Case number: Appeal (civil) 1384 of 1970 |