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02 December 1971
Supreme Court 3 pages RAJINDRA NATH MAHATO Vs T. GANGULY, DY. SUPERINTENDENT & ANR.
Case number: Appeal (crl.) 291 of 1968 |
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02 December 1971
Supreme Court 5 pages HAZARI LAL GUPTA Vs RAMESHWAR PRASHAD & ANR.
Case number: Appeal (crl.) 110 of 1971 |
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02 December 1971
Supreme Court 8 pages ROHINI KUMARI Vs NARENDRA SINGH
Case number: Appeal (civil) 35 of 1971 |
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02 December 1971
Supreme Court 10 pages P. C. PURUSHOTHAMA REDDIAR Vs S. PERUMAL
Case number: Appeal (civil) 1239 of 1970 |
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30 November 1971
Supreme Court 11 pages KISHORILAL HANS Vs RAJA RAM SINGH & ORS.
Case number: Appeal (civil) 2123 of 1969 |
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29 November 1971
Supreme Court 9 pages DAMODARPRASAD CHANDRIKAPRASAD & ORS. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 138 of 1968 |
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29 November 1971
Supreme Court 12 pages STATE OF MADHYA PRADESH & ANR. Vs DADABHOY'S NEW CHIRIMIRI PONRI HILL COLLIERY CO. PVT. LTD.
Case number: Appeal (civil) 167 of 1968 |
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26 November 1971
Supreme Court 9 pages M. N. SANKARAYARAYANAN NAIR Vs P. V. BALAKRISHNAN & ORS.
Case number: Appeal (crl.) 12 of 1969 |
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25 November 1971
Supreme Court 11 pages R. B. BANSILAL ABIRCHAND MILIS CO. LTD. Vs LABOUR COURT NAGPUR & ORS.
Case number: Appeal (civil) 2136 of 1966 |
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25 November 1971
Supreme Court 5 pages AUTOMOTIVE MANUFACTURERS (P) LTD. ETC. Vs GOVT. OF ANDHRA PRADESH AND ORS. ETC.
Bench: MITTER,G.K. |
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24 November 1971
Supreme Court 7 pages STATE OF U.P. Vs RAM NATH, PARTNER M/S. PANNA LAL DURGA PRASAD, KANPUR
Case number: Appeal (crl.) 41 of 1969 |
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24 November 1971
Supreme Court 38 pages PREMIER AUTOMOBILES LTD. & ANR. ETC. Vs UNION OF INDIA
Case number: Writ Petition (Civil) 327 of 1969 |
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23 November 1971
Supreme Court 9 pages C. F. ANGADI Vs Y. S. MRANNAYYA
Case number: Appeal (civil) 174 of 1967 |
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23 November 1971
Supreme Court 8 pages STATE OF ASSAM Vs KA BRHYIEN KURKALANG & ORS.
Case number: Appeal (civil) 1162 of 1969 |
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23 November 1971
Supreme Court 4 pages PILLANI INVESTMENT CORPORATION LTD. Vs I.T.O.'A'WARD, CALCUTTA & ANR.
Case number: Appeal (civil) 7 of 1968 |