Showing 37081 - 37095 of 41947 judgements
02 December 1971
Supreme Court
3 pages
RAJINDRA NATH MAHATO Vs T. GANGULY, DY. SUPERINTENDENT & ANR.

Case number: Appeal (crl.) 291 of 1968

02 December 1971
Supreme Court
5 pages
HAZARI LAL GUPTA Vs RAMESHWAR PRASHAD & ANR.

Case number: Appeal (crl.) 110 of 1971

02 December 1971
Supreme Court
8 pages
ROHINI KUMARI Vs NARENDRA SINGH

Case number: Appeal (civil) 35 of 1971

02 December 1971
Supreme Court
10 pages
P. C. PURUSHOTHAMA REDDIAR Vs S. PERUMAL

Case number: Appeal (civil) 1239 of 1970

30 November 1971
Supreme Court
11 pages
KISHORILAL HANS Vs RAJA RAM SINGH & ORS.

Case number: Appeal (civil) 2123 of 1969

29 November 1971
Supreme Court
9 pages
DAMODARPRASAD CHANDRIKAPRASAD & ORS. Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 138 of 1968

29 November 1971
Supreme Court
12 pages
STATE OF MADHYA PRADESH & ANR. Vs DADABHOY'S NEW CHIRIMIRI PONRI HILL COLLIERY CO. PVT. LTD.

Case number: Appeal (civil) 167 of 1968

26 November 1971
Supreme Court
9 pages
M. N. SANKARAYARAYANAN NAIR Vs P. V. BALAKRISHNAN & ORS.

Case number: Appeal (crl.) 12 of 1969

25 November 1971
Supreme Court
11 pages
R. B. BANSILAL ABIRCHAND MILIS CO. LTD. Vs LABOUR COURT NAGPUR & ORS.

Case number: Appeal (civil) 2136 of 1966

25 November 1971
Supreme Court
5 pages
AUTOMOTIVE MANUFACTURERS (P) LTD. ETC. Vs GOVT. OF ANDHRA PRADESH AND ORS. ETC.

Bench: MITTER,G.K.
Case number: Appeal Civil 2180-2182 of 1968

24 November 1971
Supreme Court
7 pages
STATE OF U.P. Vs RAM NATH, PARTNER M/S. PANNA LAL DURGA PRASAD, KANPUR

Case number: Appeal (crl.) 41 of 1969

24 November 1971
Supreme Court
38 pages
PREMIER AUTOMOBILES LTD. & ANR. ETC. Vs UNION OF INDIA

Case number: Writ Petition (Civil) 327 of 1969

23 November 1971
Supreme Court
9 pages
C. F. ANGADI Vs Y. S. MRANNAYYA

Case number: Appeal (civil) 174 of 1967

23 November 1971
Supreme Court
8 pages
STATE OF ASSAM Vs KA BRHYIEN KURKALANG & ORS.

Case number: Appeal (civil) 1162 of 1969

23 November 1971
Supreme Court
4 pages
PILLANI INVESTMENT CORPORATION LTD. Vs I.T.O.'A'WARD, CALCUTTA & ANR.

Case number: Appeal (civil) 7 of 1968