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07 January 1972
Supreme Court 9 pages MAHARASHTRA STATE ELECTRICITY BOARD AND THESTATE OF MAHARAS Vs NAGPUR ELECTRIC LIGHT AND POWER COMPANY LTD.& ANR.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,KHANNA, HANS RAJ,MITTER, G.K. |
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05 January 1972
Supreme Court 15 pages DEPUTY ASSTT. IRON & STEEL CONTROLLER & ANR. Vs L. MANICKCHAND, PROPRIETOR, KATRELLA METALCORPN. MADRAS
Case number: Appeal (civil) 1053 of 1971 |
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05 January 1972
Supreme Court 13 pages MOHD. MAQBOOL DAMNOO Vs STATE OF JAMMU AND KASHMIR
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,KHANNA, HANS RAJ,MITTER, G.K. |
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04 January 1972
Supreme Court 8 pages MAHANT BHAGWAN BHAGAT Vs G. N. BHUGAT AND ORS.
Case number: Appeal (civil) 171 of 1967 |
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04 January 1972
Supreme Court 11 pages UNION OF INDIA AND ORS. Vs M. RAVI VARMA AND ORS. ETC.
Case number: Appeal (civil) 1845 of 1968 |
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04 January 1972
Supreme Court 11 pages S. G. MERCANTILE CORPN. (P) LTD. Vs THE C.I.T., CALCUTTA
Case number: Appeal (civil) 1748 of 1968 |
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04 January 1972
Supreme Court 13 pages S. V. KANDASKAR Vs V. N. DESHPANDE & ANR
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,KHANNA, HANS RAJ,MITTER, G.K. |
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04 January 1972
Supreme Court 14 pages S. L. GOSWAMI Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 69 of 1969 |
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04 January 1972
Supreme Court 10 pages STATE OF PUNJAB Vs M/S. ASSOCIATED HOTELS OF INDIA LTD.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,KHANNA, HANS RAJ,MITTER, G.K. |
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17 December 1971
Supreme Court 8 pages COMMISSIONER OF COMMERCIAL TAXES, MYSOREBANGALORE Vs HINDUSTAN AERONAUTICS LTD.
Bench: SIKRI, S.M. (CJ),BHARGAVA, VISHISHTHA,DUA, I.D.,KHANNA, HANS RAJ,MITTER, G.K. |
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16 December 1971
Supreme Court 6 pages JAYDIP INDUSTRIES, THANA Vs THE WORKMEN
Case number: Appeal (civil) 912 of 1967 |
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16 December 1971
Supreme Court 17 pages DANTULURI RAM RAJU AND ORS. Vs STATE OF ANDHRA PRADESH AND ANR.
Bench: SIKRI, S.M. (CJ),SHELAT, J.M.,DUA, I.D.,KHANNA, HANS RAJ,MITTER, G.K. |
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15 December 1971
Supreme Court 0 pages SHREE AGENCY Vs S.K. BHATTACHARJEE
Bench: S.M. SIKRI (CJ),J.M. SHELAT,I.D. DUA,H.R. KHANNA,G.K. MITTER |
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14 December 1971
Supreme Court 9 pages BHAWANJI LAKHAMHI & ORS. Vs HIMATLAL JAMNADAS DANI & ORS.
Bench: MATHEW,KUTTYIL KURIEN |
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14 December 1971
Supreme Court 13 pages STATE OF WEST BENGAL Vs ADMINISTRATOR, HOWRAH MUNICIPALITY & ORS.
Case number: Appeal (civil) 821 of 1968 |