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22 November 1971
Supreme Court 9 pages HARENDRA NATH BHATTACHARYA & ORS. Vs KALIRAM DAS--DEAD BY L. Rs.
Case number: Appeal (civil) 1273 of 1966 |
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22 November 1971
Supreme Court 33 pages STATE OF HARYANA AND OTHERS Vs RAJINDRA SAREEN
Case number: Appeal (civil) 1543 of 1970 |
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22 November 1971
Supreme Court 4 pages UNION OF INDIA Vs S. K. RAO
Case number: Appeal (civil) 1653 of 1967 |
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19 November 1971
Supreme Court 12 pages STATE OF WEST BENGAL Vs ASHOK DEY & ORS. ETC. ETC.
Case number: Appeal (crl.) 217 of 1971 |
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18 November 1971
Supreme Court 9 pages RAM TAHAL & ORS. Vs STATE OF U.P.
Case number: Appeal (crl.) 27 of 1969 |
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18 November 1971
Supreme Court 12 pages JAGE RAM, INSPECTOR OF POLICE & ANR. Vs HANS RAJ MIDHA
Case number: Appeal (crl.) 35 of 1969 |
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18 November 1971
Supreme Court 8 pages DIRECTOR OF PANCHAYAT RAJ & ANR. Vs BABU SINGH GAUR
Case number: Appeal (civil) 1011 of 1966 |
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17 November 1971
Supreme Court 5 pages STATE OF TAMIL NADU Vs THIRUMAGAL MILLS LTD. ETC.
Case number: Appeal (civil) 1454 of 1969 |
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17 November 1971
Supreme Court 7 pages AMRITSAR IMPROVEMENT TRUST ETC. Vs BALDEVA INDER SINGH AND ORS. ETC.
Case number: Appeal (civil) 1418 of 1968 |
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15 November 1971
Supreme Court 5 pages ABDUL QAYUM Vs THE STATE OF BIHAR
Bench: REDDY,P. JAGANMOHAN |
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15 November 1971
Supreme Court 24 pages MANAGEMENT OF THE FEDERATION OF INDIAN CHAMBERS OF COMMERC Vs THEIR WORKMAN, SHRI R. K. MITTAL
Case number: Appeal (civil) 244 of 1967 |
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11 November 1971
Supreme Court 7 pages CHANDRANA & CO. Vs STATE OF MYSORE
Case number: Appeal (civil) 1079 of 1967 |
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11 November 1971
Supreme Court 22 pages SADIQ ALI AND ANR. ETC. Vs ELECTION COMMISSION OF INDIA AND OTHERS ETC.
Case number: Appeal (civil) 70 of 1971 |
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05 November 1971
Supreme Court 2 pages NABI BUX & ORS. Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 63 of 1971 |
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05 November 1971
Supreme Court 7 pages COMMISSIONER OF INCOME TAX, KERALA Vs K. SRINIVASAN
Case number: Appeal (civil) 1111 of 1969 |