Showing 37036 - 37050 of 41947 judgements
24 January 1972
Supreme Court
9 pages
CHIGURUPATI VENKATA SUBBAYYA & ORS. Vs PALADUGA ANJAYYA & ORS.

Case number: Appeal (civil) 556 of 1967

21 January 1972
Supreme Court
6 pages
UJJAL MANDAL Vs STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 2120 of 1971

20 January 1972
Supreme Court
6 pages
BALKISHANDAS & 12 OTHERS Vs STATE BANK OF HYDERABAD AND ANR.

Bench: REDDY,P. JAGANMOHAN
Case number: Appeal Civil 547 of 1967

20 January 1972
Supreme Court
7 pages
ZILEY SINGH, ETC. Vs REGISTRAR, CANE COOPERATIVE SOCIETIES,LUCKNOW AND ORS.

20 January 1972
Supreme Court
10 pages
I. C. I. (INDIA) PRIVATE LTD. Vs C. I. T., WEST BENGAL

Case number: Appeal (civil) 1308 of 1971

20 January 1972
Supreme Court
8 pages
GOURI SHANKAR JHA Vs THE STATE OF BIHAR AND ORS.

Case number: Appeal (crl.) 123 of 1968

19 January 1972
Supreme Court
9 pages
COMMISSIONER OF WEALTH TAX, WEST BENGAL Vs CHAMPA KUMARI SINGHI & ORS.

Case number: Appeal (civil) 1090 of 1971

18 January 1972
Supreme Court
6 pages
DHARMADEO RAI Vs RAMNAGINA RAI

Case number: Appeal (crl.) 33 of 1969

18 January 1972
Supreme Court
7 pages
STATE OF TAMIL NADU & ORS. ETC. Vs S. K. KRISHNAMURTHI, ETC. ETC.

Case number: Appeal (civil) 557 of 1971

18 January 1972
Supreme Court
5 pages
STATE OF UTTAR PRADESH & ORS. Vs RAJA JITENDRA SINGH

17 January 1972
Supreme Court
11 pages
AGRAWAL TRADING CORPORATION & ORS. Vs COLLECTOR OF CUSTOMS AND ORS.

Bench: REDDY,P. JAGANMOHAN
Case number: Appeal Civil 357 of 1967

13 January 1972
Supreme Court
9 pages
NAGENDRA NATH MONDAL Vs THE STATE OF WEST BENGAL

Case number: Writ Petition (Civil) 308 of 1971

12 January 1972
Supreme Court
4 pages
TALKESHWARI DEVI Vs RAM RAN BIKAT PRASAD SINGH & ANR.

Case number: Appeal (civil) 213 of 1967

11 January 1972
Supreme Court
11 pages
STATE OF UTTAR PRADESH Vs SAMMAN DASS

Case number: Appeal (crl.) 17 of 1971

11 January 1972
Supreme Court
25 pages
DELHI CLOTH & GENERAL MILLS CO. Vs LUDH BUDH SINGH

Case number: Appeal (civil) 984 of 1967