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24 January 1972
Supreme Court 9 pages CHIGURUPATI VENKATA SUBBAYYA & ORS. Vs PALADUGA ANJAYYA & ORS.
Case number: Appeal (civil) 556 of 1967 |
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21 January 1972
Supreme Court 6 pages UJJAL MANDAL Vs STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 2120 of 1971 |
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20 January 1972
Supreme Court 6 pages BALKISHANDAS & 12 OTHERS Vs STATE BANK OF HYDERABAD AND ANR.
Bench: REDDY,P. JAGANMOHAN |
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20 January 1972
Supreme Court 7 pages ZILEY SINGH, ETC. Vs REGISTRAR, CANE COOPERATIVE SOCIETIES,LUCKNOW AND ORS.
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20 January 1972
Supreme Court 10 pages I. C. I. (INDIA) PRIVATE LTD. Vs C. I. T., WEST BENGAL
Case number: Appeal (civil) 1308 of 1971 |
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20 January 1972
Supreme Court 8 pages GOURI SHANKAR JHA Vs THE STATE OF BIHAR AND ORS.
Case number: Appeal (crl.) 123 of 1968 |
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19 January 1972
Supreme Court 9 pages COMMISSIONER OF WEALTH TAX, WEST BENGAL Vs CHAMPA KUMARI SINGHI & ORS.
Case number: Appeal (civil) 1090 of 1971 |
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18 January 1972
Supreme Court 6 pages DHARMADEO RAI Vs RAMNAGINA RAI
Case number: Appeal (crl.) 33 of 1969 |
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18 January 1972
Supreme Court 7 pages STATE OF TAMIL NADU & ORS. ETC. Vs S. K. KRISHNAMURTHI, ETC. ETC.
Case number: Appeal (civil) 557 of 1971 |
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18 January 1972
Supreme Court 5 pages STATE OF UTTAR PRADESH & ORS. Vs RAJA JITENDRA SINGH
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17 January 1972
Supreme Court 11 pages AGRAWAL TRADING CORPORATION & ORS. Vs COLLECTOR OF CUSTOMS AND ORS.
Bench: REDDY,P. JAGANMOHAN |
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13 January 1972
Supreme Court 9 pages NAGENDRA NATH MONDAL Vs THE STATE OF WEST BENGAL
Case number: Writ Petition (Civil) 308 of 1971 |
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12 January 1972
Supreme Court 4 pages TALKESHWARI DEVI Vs RAM RAN BIKAT PRASAD SINGH & ANR.
Case number: Appeal (civil) 213 of 1967 |
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11 January 1972
Supreme Court 11 pages STATE OF UTTAR PRADESH Vs SAMMAN DASS
Case number: Appeal (crl.) 17 of 1971 |
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11 January 1972
Supreme Court 25 pages DELHI CLOTH & GENERAL MILLS CO. Vs LUDH BUDH SINGH
Case number: Appeal (civil) 984 of 1967 |